Supreme Court17 Sept 1993Disposed Of
UCO Bank Vs Iyengar Consultancy Services Pvt. Ltd.
Supreme Court Of India · (1994) 2 SCC 399 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,123 of 2,992
Supreme Court17 Sept 1993Disposed Of
S.S. Jatley Vs College of Vocational Studies, Sheikh Sarai, New Delhi and Another
Supreme Court Of India · (1994) 2 SCC 402 Supp
Supreme Court17 Sept 1993Disposed Of
S. Ashok Kumar and Others Vs State of T.N. and Others
Supreme Court Of India · (1994) 2 SCC 631 Supp
Supreme Court17 Sept 1993Allowed
State of Orissa Vs Mohd. Yunus and Others
Supreme Court Of India · (1994) 2 SCC 55 Supp
Supreme Court17 Sept 1993Allowed
Desh Bandhu Gupta Vs N.L. Anand and Rajinder Singh
Supreme Court Of India · (1994) 1 BC 45 : (1993) 5 JT 313 : (1994) 1 LW 49 : (1994) 1 MLJ 78 : (1993) 3 SCALE 791 : (1994) 1 SCC 131 : (1993) 2 SCR 346 Supp
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1(1), Order 1 Rule 10, Order 1 Rule 3, Order 1 Rule 8, 47
Supreme Court16 Sept 1993Allowed
Principal, Institute of Post Graduate Medical Education and Research, Pondicherry Vs S. Andel and Others
Supreme Court Of India · (1995) 4 SCC 609 Supp
Supreme Court16 Sept 1993dismissed
Commissioner of Income Tax (Additional), Lucknow Vs Jeevan Lal Sah
Supreme Court Of India · (1994) 205 ITR 244 : (1995) 4 SCC 247 Supp : (1995) 4 SCC 247
Income Tax Act, 1961 — Section 271(1), 28(1)
Supreme Court16 Sept 1993dismissed
Santosh Kalyan Pangerkar Vs State of Maharashtra
Supreme Court Of India · (1993) 5 JT 241
Arms Act, 1959 — Section 25(1B), 3(1)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 2, 3, 5
Supreme Court16 Sept 1993Allowed
Satendra Prasad Jain and Others Vs State of U.P. and Others
Supreme Court Of India · AIR 1993 SC 2517 : (1993) 3 ALT 47 : (1993) 5 JT 385 : (1993) 3 SCALE 787 : (1993) 4 SCC 369 : (1993) 2 SCR 336 Supp
Land Acquisition Act, 1894 — Section 11A, 17, 4, 48, 5
Supreme Court15 Sept 1993Allowed
State of Bihar Vs Hindustan Agencies
Supreme Court Of India · (1995) 4 SCC 607 Supp
Supreme Court15 Sept 1993dismissed
Swastik Paper Industries Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) 83 ELT 482 : (1995) 4 SCC 603 Supp
Central Excise Rules, 1944 — Rule 8(1)
Supreme Court15 Sept 1993dismissed
T.V. Balakrishnan Vs State of T.N. and Others
Supreme Court Of India · (1994) 2 SCALE 661 : (1995) 4 SCC 236 Supp
Constitution of India, 1950 — Article 19, 301, 302, 303, 304
Supreme Court15 Sept 1993Allowed
Navin Chemicals Mfg. and Trading Co. Ltd. Vs Collector of Customs
Supreme Court Of India · (1993) 49 ECR 1 : (1993) 68 ELT 3 : (1993) 5 JT 362 : (1993) 3 SCALE 776 : (1993) 4 SCC 320 : (1993) 2 SCR 326 Supp
Customs Act, 1962 — Section 111, 129C, 129C(3), 129C(4), 129D(5)Imports and Exports (Control) Act, 1947 — Section 5
Supreme Court15 Sept 1993Allowed
Parsinni (Dead) by Lrs. and Others Vs Sukhi and Others
Supreme Court Of India · (1993) 5 JT 435 : (1994) 1 LW 211 : (1994) RD 49 : (1993) 3 SCALE 784 : (1993) 4 SCC 375 : (1993) 2 SCR 315 Supp
Limitation Act, 1963 — Article 65
Supreme Court15 Sept 1993Allowed
Jattu Ram Vs Hakam Singh and others
Supreme Court Of India · AIR 1994 SC 1653 : (1994) 1 BC 200 : (1993) 51 DLT 538 : (1993) 5 JT 423 : (1994) 1 PLJR 18 : (1994) 108 PLR 325 : (1993) 3 SCALE 782 : (1993) 4 SCC 403 : (1993) 2 SCR 321 Supp
Transfer of Property Act, 1882 — Section 119
Supreme Court15 Sept 1993Disposed Of
M/s. Bhagwan Finance Corporation (P.) Ltd. and another Vs State of Himachal Pradesh and others
Supreme Court Of India · AIR 1994 SC 2362 : (1993) 3 SCALE 741 : (1994) 1 SCC 577 Supp
Supreme Court15 Sept 1993Dismissed
Gramophone Co. of India Ltd. Vs Union of India and others
Supreme Court Of India · AIR 1994 SC 1195 : (1996) 53 ECC 32 : (1994) ECR 493 : (1994) 74 ELT 490 : (1995) 4 SCC 755 Supp
Customs Act, 1962 — Section 129
Supreme Court14 Sept 1993Dismissed
Nandgi Brothers Vs State of Karnataka
Supreme Court Of India · (1995) 4 SCC 708 Supp
Karnataka Sales Tax Act, 1957 — Item 97
Supreme Court14 Sept 1993Dismissed
Satpal and Others Vs State of Haryana and Others Ramlal and Others Vs State of Haryana and Others
Supreme Court Of India · (1995) 1 SCC 206 Supp
Supreme Court14 Sept 1993Dismissed
Bhanwar Lal (Dead) now his Lrs. and Others Vs State of Rajasthan and Another
Supreme Court Of India · (1995) 4 SCC 246 Supp