Supreme Court17 Jan 1994Allowed
Raheemduddin Vs State of Bihar and Others
Supreme Court Of India · (1994) 01 SC CK 0013
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 18, 2
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,104 of 2,992
Supreme Court14 Jan 1994Allowed
Eastern Coalfields Limited Vs Ravi Udyog and Others
Supreme Court Of India · (1994) 2 SCC 490 Supp
Supreme Court14 Jan 1994Allowed
State Bank of Patiala Vs Mahendra Kumar Singhal
Supreme Court Of India · (1994) 2 SCC 483 Supp
Supreme Court14 Jan 1994
Chhavi Mehrotra (Miss) Vs Director General Health Services
Supreme Court Of India · (1994) 2 JT 212 : (1994) 2 SCALE 497 : (1994) 2 SCC 370 : (1994) 3 UPLBEC 1464
Contempt of Courts Act, 1971 — Section 12, 2
Supreme Court14 Jan 1994Disposed Of
Om Prakash Poplai and Rajesh Kumar Maheshwari Vs Delhi Stock Exchange Association Ltd. and Others and Union of India (UOI) and Others Kamlesh Kumar Jain Vs Union of India (UOI) and Others
Supreme Court Of India · (1994) 79 CompCas 756 : (1994) 2 SCC 117 : (1994) 1 SCR 120 : (1994) 1 UJ 623
Constitution of India, 1950 — Article 14, 32
Supreme Court14 Jan 1994Dismissed
State of U.P. and others Vs Smt. Jaya Quddusi
Supreme Court Of India · AIR 1994 SC 2254 : (1994) 68 FLR 491 : (1994) 1 JT 88 : (1994) 1 SCALE 87 : (1994) 2 SCC 35 Supp : (1994) 1 UJ 266 : (1994) 1 UPLBEC 515
Supreme Court13 Jan 1994Dismissed
S.P. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (1994) 2 SCC 467 Supp
Supreme Court13 Jan 1994Dismissed
Ashok Kumar Sahay Vs Rama Shankar Prasad
Supreme Court Of India · (1994) 2 SCC 693 Supp
Evidence Act, 1872 — Section 116
Supreme Court13 Jan 1994Dismissed
Des Raj Om Parkash Vs Shankar Dass and Others
Supreme Court Of India · (1994) 2 SCC 572 Supp
Supreme Court13 Jan 1994Disposed Of
Ramesh Chander Vs Smt. Savitri
Supreme Court Of India · (1994) 01 SC CK 0077
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13(1)
Supreme Court13 Jan 1994Allowed
Suleman and Others Vs State of Rajasthan
Supreme Court Of India · (1994) 18 ACR 359 : (1994) 2 JT 161
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
Supreme Court13 Jan 1994Dismissed
Inder Parshad Vs Union of India (UOI) and Others
Supreme Court Of India · (1998) 4 JT 440 : (1994) 2 SCALE 553 : (1994) 5 SCC 239
Land Acquisition Act, 1894 — Section 11, 16, 30, 4(1)
Supreme Court13 Jan 1994Disposed Of
Union of India Vs Harnam Singh
Supreme Court Of India · AIR 1994 SC 1760 : (1994) 68 FLR 497 : (1994) 1 JT 87 : (1994) 1 SCALE 86 : (1994) 2 SCC 405 : (1994) 1 SCR 118 : (1994) 2 SLJ 406 : (1994) 1 UPLBEC 517
Supreme Court12 Jan 1994Dismissed
State of U.P. Vs Sadhu Saran Shukla
Supreme Court Of India · (1995) 2 SCC 385
Penal Code, 1860 (IPC) — Section 396
Supreme Court12 Jan 1994Allowed
State Bank of India, Bhopal Vs S.S. Koshal
Supreme Court Of India · (1991) 2 SCALE 69 : (1995) 2 SCC 365 Supp
Supreme Court12 Jan 1994Disposed Of
Secretary to Govt. of India and Others Vs Shivram Mahadu Gaikwad
Supreme Court Of India · (1995) 3 SCC 231 Suppl
Supreme Court12 Jan 1994allowed
State Bank of Hyderabad and Others Vs Rangachary
Supreme Court Of India · (1994) 1 SCALE 633 : (1994) 2 SCC 479 Supp
State Bank of Hyderabad (Officers) Service Regulations, 1979 — Regulation 67, 68(2), 68(3)
Supreme Court12 Jan 1994allowed
Gursharan Singh Vs Union of India and others
Supreme Court Of India · AIR 1994 SC 1059
Supreme Court12 Jan 1994allowed
Gopal Chandra Ghosh Vs Renu Bala Majumdar (Smt) and Another
Supreme Court Of India · (1994) 2 CALLT 31 : (1994) 1 JT 80 : (1994) 107 PLR 327 : (1994) 1 SCALE 63 : (1994) 2 SCC 258 : (1994) 1 SCR 108
West Bengal Premises Tenancy Act, 1956 — Section 17, 17(1), 17(3), 17(4)
Supreme Court12 Jan 1994
Manipal Academy of Higher Education Vs State of Karnataka and Others
Supreme Court Of India · (1994) 1 JT 90 : (1994) 1 SCALE 25 : (1994) 2 SCC 283 : (1994) 1 UPLBEC 468