Major G.S. Sodhi Vs Union of India (UOI) Ex-Major Chander Singh Vs Union of India (UOI) and Another
Supreme Court Of India · (1994) 1 Crimes 943 : (1994) 3 JT 337 : (1994) 2 SCALE 233 : (1994) 2 SCC 173 Supp : (1994) 2 UPLBEC 1346
COURT ARCHIVE
59,837 judgments · page 2,092 of 2,992
Supreme Court Of India · (1994) 1 Crimes 943 : (1994) 3 JT 337 : (1994) 2 SCALE 233 : (1994) 2 SCC 173 Supp : (1994) 2 UPLBEC 1346
Supreme Court Of India · (1994) 7 JT 21 : (1994) 2 SCALE 229 : (1994) 2 SCC 303 Supp : (1994) 2 SCR 629 : (1994) 1 UJ 756
Supreme Court Of India · (1994) 2 SCC 308 Supp : (1994) 2 SCR 357 : (1994) 1 UJ 785
Supreme Court Of India · (1994) 2 ALT(Cri) 300 : (1994) 2 BLJR 764 : (1994) 1 Crimes 945 : (1994) 2 JT 565 : (1994) 2 SCALE 235 : (1994) 4 SCC 95 : (1994) 2 SCR 368 : (1994) 1 UJ 697
Supreme Court Of India · AIR 1994 SC 1824 : (1994) 68 FLR 1101 : (1994) 3 JT 151 : (1994) 2 LLJ 1153 : (1994) 108 PLR 492 : (1994) 1 SCALE 889 : (1994) 3 SCC 510 : (1994) 2 SCR 333 : (1994) 1 UJ 735 : (1994) 2 UPLBEC 851
Supreme Court Of India · (1994) 1 Crimes 940 : (1997) 57 ECC 155 : (1994) 71 ELT 3 : (1994) 2 JT 591 : (1994) 2 SCALE 238 : (1994) 2 SCC 143 Supp : (1994) 2 SCR 348
Supreme Court Of India · (1994) 4 SCC 727
Supreme Court Of India · (1995) 4 SCC 49 Supp
Supreme Court Of India · (1994) 4 SCC 723
Supreme Court Of India · (1994) 2 SCC 518 Supp
Supreme Court Of India · (1995) 3 SCC 732 Supp
Supreme Court Of India · (1995) 3 SCC 734 Supp
Supreme Court Of India · AIR 1994 SC 1831 : (1994) 73 ELT 513 : (1994) 7 JT 27 : (1994) 1 SCALE 884 : (1994) 2 SCC 259 Supp : (1994) 2 SCR 324 : (1994) 93 STC 187
Supreme Court Of India · AIR 1994 SC 2229 : (1994) 1 BLJR 723 : (1994) 3 JT 34 : (1994) 1 SCALE 879 : (1994) 2 SCC 186 Supp : (1994) 2 SCR 316 : (1994) 1 UJ 762
Supreme Court Of India · (1995) 3 SCC 446 Supp
Supreme Court Of India · (1994) 3 SCC 566 Supp
Supreme Court Of India · (1994) 5 SCC 339
Supreme Court Of India · (1995) 3 SCC 249 Supp
Supreme Court Of India · (1994) 2 ALT 32 : (1994) 2 JT 175 : (1994) 1 SCALE 789 : (1994) 2 SCC 671 : (1994) 2 UJ 289
Supreme Court Of India · (1994) 3 JT 14