Supreme Court09 May 1994Allowed
New India Assurance Company Ltd. Vs Anil Mathew and Others
Supreme Court Of India · (1994) ACJ 622
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,083 of 2,992
Supreme Court09 May 1994Dismissed
G. Satyanarayana Reddy and Others Vs State of A.P.
Supreme Court Of India · (1996) 2 ALT(Cri) 211 : (1994) 2 Crimes 318 : (1994) 4 JT 216 : (1994) 2 SCALE 857 : (1994) 2 SCC 287 Supp : (1994) 1 UJ 685
Penal Code, 1860 (IPC) — Section 149, 302, 326
Supreme Court09 May 1994Disposed Of
J.K. Synthetics Limited and Birla Cement Works and another Vs Commercial Taxes Officer, State of Rajasthan and another
Supreme Court Of India · AIR 1994 SC 2393 : (1994) ECR 329 : (1994) 3 JT 671 : (1994) 2 SCALE 1044 : (1994) 4 SCC 276 : (1994) 3 SCR 964 : (1994) 94 STC 422
Central Sales Tax Act, 1956 — Section 10Rajasthan Sales Tax Act, 1954 — Section 10, 11B, 26(5), 3, 5Rajasthan Sales Tax Rules, 1955 — Rule 25
Supreme Court09 May 1994Allowed
Commissioner of Income Tax, Gujarat, Ahmedabad Vs Kamalini Khatau (Smt)
Supreme Court Of India · AIR 1994 SC 2759 : (1994) 119 CTR 169 : (1994) 209 ITR 101 : (1994) 4 JT 16 : (1994) 2 SCALE 976 : (1994) 4 SCC 308 : (1994) 3 SCR 942
Income Tax Act, 1922 — Section 4Income Tax Act, 1961 — Section 160, 161, 162, 163, 164Wealth Tax Act, 1957 — Section 21(1)
Supreme Court06 May 1994Allowed
Union of India (UOI) and Others Vs Pradeep Kumar Saxena
Supreme Court Of India · (1995) 4 SCC 69 Supp
Supreme Court06 May 1994Disposed Of
Bank of Madura Vs Jugal Kishore Vyas and Others
Supreme Court Of India · (1995) 4 SCC 78 Supp
Supreme Court06 May 1994Dismissed
Kudremukh Iron Ore Co. Ltd. Vs Fair growth Financial Services Ltd. and Another
Supreme Court Of India · (1994) 81 CompCas 551 : (1994) 3 JT 570 : (1994) 2 SCALE 854 : (1994) 4 SCC 246 : (1994) 1 UJ 767 : (1994) 3 UPLBEC 1457
Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 11, 3(2)
Supreme Court06 May 1994Dismissed
S. Satyapal Reddy and Others Vs Govt. of A.P. and Others
Supreme Court Of India · (1994) 2 SCALE 1114 : (1994) 4 SCC 391 : (1994) 3 SCR 934 : (1995) 1 SLJ 29
Constitution of India, 1950 — Article 246, 254, 309Motor Vehicles Act, 1988 — Section 213(1), 213(4), 217
Supreme Court05 May 1994Disposed Of
Lakshmi Shah (Mrs) Vs State of U.P.
Supreme Court Of India · (1995) 3 SCC 425 Supp
Supreme Court05 May 1994Dismissed
Karnataka Public Service Commission Vs T. Bissegowda and Others
Supreme Court Of India · (1995) 2 SCC 713 Supp
Supreme Court05 May 1994Disposed Of
Steel Authority of India Ltd. Vs Presiding Officer and Another
Supreme Court Of India · (1996) 2 LLJ 720 : (1995) 4 SCC 109 Supp
Supreme Court05 May 1994Dismissed
G.B. Pant Agricultural and Technology University Vs Kesno Ram
Supreme Court Of India · AIR 1995 SC 718 : (1994) 2 SCALE 1063 : (1994) 4 SCC 437 : (1994) 3 SCR 917 : (1995) 1 SLJ 216 : (1994) 2 UJ 331 : (1994) 2 UPLBEC 1095
Constitution of India, 1950 — Article 311
Supreme Court05 May 1994Allowed
Commissioner, Food and Civil Supplies, Lucknow, U.P. and Another Vs Prakash Chandra Saxena and Another
Supreme Court Of India · (1994) 3 SCALE 12 : (1994) 5 SCC 177 : (1994) 3 SCR 930 : (1995) 1 SLJ 181
Constitution of India, 1950 — Article 136, 311(2)
Supreme Court05 May 1994Allowed
Patna University and Others Vs Awadh Kishore Pd. Yadav and Others
Supreme Court Of India · (1994) 2 BLJR 790 : (1994) 3 JT 553 : (1994) 2 PLJR 11 : (1994) 2 SCALE 848 : (1994) 2 SCC 250 Supp : (1994) 3 SCR 905 : (1994) 3 SLJ 14 : (1995) 1 UJ 773 : (1994) 2 UPLBEC 1240
Supreme Court05 May 1994Allowed
State of M.P. Vs L.P. Tiwari
Supreme Court Of India · AIR 1994 SC 2175 : (1994) JLJ 551 : (1994) 4 JT 40 : (1995) 1 LLJ 1071 : (1994) 2 SCALE 1109 : (1994) 4 SCC 468 : (1994) 3 SCR 921 : (1995) 1 SLJ 211 : (1994) 2 UJ 564 : (1995) 1 UPLBEC 342
Madhya Pradesh Civil Services (Classification, Control and Appeal) Rules, 1966 — Rule 14, 9
Supreme Court04 May 1994Disposed Of
M.M.L. Aurora and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1995) 1 SCC 304 Supp
Supreme Court04 May 1994allowed
K. Periasami Vs Sub-Tehsildar (Land Acquisition)
Supreme Court Of India · (1994) 2 SCALE 996 : (1994) 4 SCC 180 : (1994) 3 SCR 902 : (1994) 2 UJ 351
Land Acquisition Act, 1894 — Section 4(1)
Supreme Court04 May 1994allowed
Jolly Das (Smt) alias Moulick Vs Tapan Ranjan Das
Supreme Court Of India · (1994) 2 DMC 150 : (1994) 3 JT 529 : (1994) 2 SCALE 832 : (1994) 4 SCC 363 : (1994) 1 UJ 715
Special Marriage Act, 1954 — Section 25
Supreme Court04 May 1994allowed
Jay Laxmi Salt Works (P) Ltd. Vs State of Gujarat
Supreme Court Of India · (1994) ACJ 902 : (1995) 1 GLR 818 : (1994) 3 JT 492 : (1995) 1 LW 41 : (1995) 109 PLR 1 : (1994) 2 SCALE 797 : (1994) 4 SCC 1 : (1994) 3 SCR 866
Constitution of India, 1950 — Article 133(1)Limitation Act, 1908 — Article 120, 121, 36, 39
Supreme Court04 May 1994allowed
Jainulabudeen and Others Vs Government of T.N. and Others
Supreme Court Of India · (1994) 2 SCALE 897 : (1994) 4 SCC 568 : (1994) 3 SCR 899