Supreme Court27 Jul 1994Dismissed
Ramchandra Bhausaheb Gawde (Dead) by Lrs. Vs Sakrulla Rasulbux
Supreme Court Of India · (1995) 4 SCC 637 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,075 of 2,992
Supreme Court27 Jul 1994Disposed Of
Gulab Singh Vs Yuvraj Singh and Others
Supreme Court Of India · (1995) 4 SCC 623 Supp
Penal Code, 1860 (IPC) — Section 149, 325
Supreme Court27 Jul 1994Dismissed
Administrator of Union Territory of Daman and Diu and Others Vs R.D. Valand
Supreme Court Of India · (1995) 4 SCC 593 Supp
Supreme Court27 Jul 1994Disposed Of
Prakash Chand Sharma Vs Vimlesh (Smt)
Supreme Court Of India · (1996) 7 SCC 89
Supreme Court27 Jul 1994dismissed
H.S. Atwal and others Vs Union of India and others
Supreme Court Of India · AIR 1994 SC 2531 : (1994) 5 JT 346 : (1994) 3 SCALE 555 : (1994) 5 SCC 341 : (1994) 2 SCR 319 Supp : (1995) 1 SLJ 226 : (1994) 2 UJ 726 : (1994) 3 UPLBEC 1882
Demobilized Indian Armed Forces Personnel (Reservation of Vacancies) in the Himachal Pradesh Administrative Rules, 1974 — Rule 2, 4(1)
Supreme Court27 Jul 1994Dismissed
Pritpal Singh and others Vs State of Haryana and others
Supreme Court Of India · AIR 1995 SC 414 : (1994) 5 JT 245 : (1994) 3 SCALE 627 : (1994) 5 SCC 695 : (1994) 2 SCR 326 Supp : (1995) 1 SLJ 23 : (1994) 2 UJ 359 : (1995) 1 UPLBEC 256
Supreme Court27 Jul 1994Dismissed
Madras City Wine Merchants'' Association and Another Vs State of T.N. and Another
Supreme Court Of India · (1992) 60 ELT 674 : (1994) 4 JT 655 : (1995) 1 LW 21 : (1995) 2 MLJ 2 : (1994) 3 SCALE 575 : (1994) 5 SCC 509 : (1994) 2 SCR 281 Supp
Constitution of India, 1950 — Article 14Madras Prohibition Act, 1937 — Section 17C, 17D, 21, 54, 55Tamil Nadu General Clauses Act, 1891 — Section 4, 8
Supreme Court27 Jul 1994Dismissed
Rambahu Vyankuji Kheragade Vs Maharashtra Road Transport Corporation
Supreme Court Of India · (1996) 2 LLJ 733 : (1995) 4 SCC 157 Supp
Supreme Court26 Jul 1994Allowed
A. Dharmalingam Vs Palanisamy Gounder
Supreme Court Of India · (1995) 4 SCC 640 Supp
Supreme Court26 Jul 1994Allowed
Singh Ram alias Singha Vs State of Haryana
Supreme Court Of India · (1995) 4 SCC 646 Supp
Supreme Court26 Jul 1994Allowed
Parinbanu Pestonji Mehta Vs Meganbhai Dahyabhai Patel and Others
Supreme Court Of India · (1994) 2 SCC 689 Supp
Bombay Rents, Hotel and Lodging House Rates Control (Amendment) Ordinance, 1959 — Section 12
Supreme Court26 Jul 1994Dismissed
Iqbal Singh Vs Avtar Singh and Others
Supreme Court Of India · (1994) 5 JT 350 : (1994) 3 SCALE 558 : (1994) 2 SCC 746 Supp : (1994) 2 SCR 258 Supp : (1994) 2 UJ 461
Representation of the People Act, 1951 — Section 100, 100(1), 123, 123(1), 83
Supreme Court26 Jul 1994Dismissed
Principal, Industrial Training Institute, Ghazipur and Others Vs Abhay Kumar Srivastava
Supreme Court Of India · (1996) 2 LLJ 684 : (1995) 4 SCC 617 Supp
Constitution of India, 1950 — Article 226
Supreme Court26 Jul 1994dismissed
Hindustan Lever Limited Vs B.N. Dongre and Others
Supreme Court Of India · AIR 1995 SC 817 : (1994) 4 JT 599 : (1994) 3 SCALE 529 : (1994) 6 SCC 157 : (1994) 2 SCR 217 Supp
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10(2), 15, 9A
Supreme Court26 Jul 1994Allowed
Director, Central Plantation Crops Research Institute, Kesaragod and Others Vs M. Purushothaman and Others
Supreme Court Of India · AIR 1994 SC 2541 : (1994) 3 SCALE 604 : (1995) 4 SCC 633 Supp : (1994) 2 SCR 267 Supp : (1994) 3 SLJ 237
Supreme Court26 Jul 1994Dismissed
Maj. (Retd.) Hari Chand Pahwa Vs Union of India (UOI) and Another
Supreme Court Of India · (1995) 4 SCALE 552 : (1995) 1 SCC 221 Supp
Army Act, 1950 — Section 123
Supreme Court26 Jul 1994Dismissed
Tata Cellular Vs Union of India
Supreme Court Of India · AIR 1996 SC 11 : (1994) 4 JT 532 : (1994) 6 SCC 651 : (1994) 2 SCR 122 Supp
U.K. Telecommunications Act, 1984 — Section 7Code Of Criminal Procedure, 1973 — Section 482Indian Telegraphs Act, 1885 — Section 3(6)
Supreme Court26 Jul 1994Allowed
Carmel Book Stall Vs Dy. Commissioner of Sales Tax
Supreme Court Of India · AIR 1995 SC 366 : (1994) 5 JT 283 : (1994) 2 KLT 610 : (1994) 3 SCALE 664 : (1994) 3 SCC 241 Supp : (1994) 2 SCR 274 Supp : (1994) 95 STC 306
Kerala General Sales Tax Act, 1963 — Section 10
Supreme Court25 Jul 1994Dismissed
Ramesh Motiram Ramchandani Vs Union of India (UOI) and Others
Supreme Court Of India · (1995) 2 SCC 54 Supp
Supreme Court25 Jul 1994Disposed Of
State of Rajasthan and Others Vs Mohan Singh
Supreme Court Of India · (1995) 2 SCC 69 Supp