Supreme Court06 Feb 1995Dismissed

K. Sahadev Vs Suresh Bir

Supreme Court Of India · AIR 1996 SC 2996 : (1995) 9 JT 297 : (1995) 7 SCALE 317 : (1996) 1 SCC 570 : (1995) 6 SCR 227 Supp

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 4
Supreme Court06 Feb 1995allowed

New India Assurance Co. Ltd. Vs Smt. Shanti Bai and others

Supreme Court Of India · (1995) 1 ACC 667 : (1995) ACJ 470 : AIR 1995 SC 1113 : (1995) 43 BLJR 729 : (1995) 83 CompLJ 71 : (1991) 3 Crimes 418 : (1995) JLJ 331 : (1995) 2 JT 95 : (1995) 110 PLR 102 : (1995) 1 SCALE 472 : (1995) 2 SCC 539 : (1995) 1 SCR 871 : (1995) 1 UJ 482

Motor Vehicles Act, 1939 — Section 95(2)
Supreme Court03 Feb 1995Allowed

Sri Bagawati Tea Estates Ltd. and Another Vs Government of India and Others

Supreme Court Of India · AIR 1996 SC 209 : AIR 1995 SC 209 : (1995) 2 JT 274 : (1995) 1 KLT 612 : (1995) 1 SCALE 429 : (1995) 2 SCC 452 : (1995) 1 SCR 832

Forest (Conservation) Act, 1980 — Section 2Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 8C(3)Tamil Nadu Preservation of Private Forests Act, 1949 — Section 3
Supreme Court03 Feb 1995Disposed Of

Isha Marbles Vs Bihar State Electricity Board and Another

Supreme Court Of India · (1995) 1 BC 529 : (1995) 2 JT 626 : (1995) 1 SCALE 721 : (1995) 2 SCC 648 : (1995) 1 SCR 847

Electricity (Supply) Act, 1948 — Section 49, 79Electricity Act, 1910 — Section 2, 22, 24, 3(2)State Financial Corporations Act, 1951 — Section 29(1)
Supreme Court02 Feb 1995Dismissed

Habibulla Khan Vs State of Orissa and another

Supreme Court Of India · (1995) 19 ACR 232 : AIR 1995 SC 1124 : (1995) CriLJ 2071 : (1995) 1 Crimes 567 : (1995) 2 JT 1 : (1995) 1 SCALE 419 : (1995) 2 SCC 437 : (1995) 1 SCR 819 : (1995) 1 UJ 536

Constitution of India, 1950 — Article 192Prevention of Corruption Act, 1988 — Section 13, 19, 2
Supreme Court01 Feb 1995Disposed Of

Ramdas Laxmidas Vs Commissioner of Sales Tax

Supreme Court Of India · (1995) 6 JT 600 : (1996) 1 PLJR 24 : (1995) 5 SCALE 251 : (1995) 6 SCC 127 : (1995) 3 SCR 588 Supp : (1995) WritLR 769

Bombay sales tax act, 1946—section 23(1)Bombay sales tax rules, 1946—Rule 26(2)
Supreme Court31 Jan 1995Partly Allowed

Devku Bhikha Vs State of Gujarat

Supreme Court Of India · AIR 1995 SC 2171 : (1995) CriLJ 3975 : (1998) 1 GLR 108 : (1996) 11 SCC 641

Criminal Procedure Code, 1973 (CrPC) — Section 315Penal Code, 1860 (IPC) — Section 302, 304