Supreme Court21 Aug 1995

Gurdial Singh Vs State of Punjab

Supreme Court Of India · (1995) 19 ACR 777 : AIR 1995 SC 2468 : (1995) CriLJ 4171 : (1995) 3 Crimes 615 : (1995) 6 JT 140 : (1995) 4 SCALE 837 : (1995) 2 SCALE 236 : (1995) 2 SCALE 235 : (1995) 3 SCC 451 Supp : (1995) 2 SCR 862 Supp

Penal Code, 1860 (IPC) — Section 149, 300, 302, 326, 34
Supreme Court21 Aug 1995Allowed

M.R. Gupta Vs Union of India and others

Supreme Court Of India · AIR 1996 SC 669 : AIR 1995 SC 669 : (1995) 71 FLR 886 : (1996) LabIC 399 : (1995) 5 SCALE 29 : (1995) 5 SCC 628 : (1995) 2 SCR 852 Supp : (1995) 2 UJ 689

Fundamental Rules — Rule 22C
Supreme Court17 Aug 1995allowed

Registrar, Cooperative Societies, W.B. Vs Krishna Kumar Singhania and Others

Supreme Court Of India · (1996) 1 ALT 4 : (1995) 2 ARBLR 490 : (1996) 1 CALLT 16 : (1995) 6 JT 408 : (1995) 5 SCALE 240 : (1995) 6 SCC 482 : (1995) 2 SCR 824 Supp

Arbitration Act, 1940 — Section 11, 12, 21, 46West Bengal Co-operative Societies Act, 1983 — Section 95, 96, 96(5), 96(6)West Bengal Co-operative Societies Rules, 1987 — Rule 178
Supreme Court17 Aug 1995Allowed

Superintendent of Police (C.B.I) Vs Deepak Chowdhary and others

Supreme Court Of India · AIR 1996 SC 186 : AIR 1995 SC 186 : (1996) 1 ALD(Cri) 742 : (1996) 1 CALLT 14 : (1996) CriLJ 405 : (1995) 71 FLR 827 : (1995) 6 JT 532 : (1996) 1 LLJ 731 : (1996) 1 MLJ 37 : (1995) 5 SCALE 226 : (1995) 6 SCC 225 : (1995) 2 SCR 818 Supp : (1995) 2 UJ 720 :

Penal Code, 1860 (IPC) — Section 109, 120B, 201, 420, 467Prevention of Corruption Act, 1947 — Section 6
Supreme Court16 Aug 1995Allowed

Balbir Singh Vs State of Punjab

Supreme Court Of India · (1996) 2 ALD(Cri) 559 : (1995) 1 BLJR 343 : (1995) 3 Crimes 516 : (1995) 3 SCC 472 Supp : (1995) 2 UJ 696(1)

Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court16 Aug 1995dismissed

Mool Chand and others Vs Dy. Director, Consolidation and others

Supreme Court Of India · AIR 1995 SC 2493 : (1995) 6 JT 683 : (1995) 5 SCALE 10 : (1995) 5 SCC 631 : (1995) 2 SCR 763 Supp : (1995) 2 UJ 799

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, 144, 2(2), 54, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176, 180, 181, 182BUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952