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Supreme Court Of India judgments

59,837 judgments · page 2,004 of 2,992

Supreme Court10 Oct 1995Dismissed

Union of India and others etc. Vs Virpal Singh Chauhan etc.

Supreme Court Of India · AIR 1996 SC 448 : AIR 1995 SC 448 : (1996) 1 AWC 105 Supp : (1995) 7 JT 231 : (1995) 2 OLR 616 : (1995) 6 SCC 684 : (1995) 4 SCR 158 Supp : (1995) 3 UPLBEC 1983

Air Corporations Act, 1953 — Section 15, 34(1), 44, 45, 7Constitution of India, 1950 — Article 16(4), 335
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Supreme Court27 Sept 1995Disposed Of

R.S. Pandey Vs State of U.P. and others

Supreme Court Of India · AIR 1996 SC 717 : AIR 1995 SC 717 : (1995) 71 FLR 902 : (1995) 7 JT 129 : (1995) 5 SCALE 609 : (1995) 6 SCC 464 : (1995) 4 SCR 114 Supp : (1995) 3 UPLBEC 1798

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Supreme Court27 Sept 1995Disposed Of

Khagesh Kumar and others Vs Inspector General of Registration and others

Supreme Court Of India · AIR 1996 SC 417 : AIR 1995 SC 417 : (1996) 1 AWC 69 Supp : (1995) 7 JT 545 : (1995) 6 SCALE 102 : (1995) 4 SCC 182 Supp : (1995) 4 SCR 117 Supp : (1996) 1 UPLBEC 23

Constitution of India, 1950 — Article 14, 309Registration Act, 1908 — Section 32A, 69Uttar Pradesh Registration Department (District Establishment) Ministerial Service Rules, 1978 — Rule 15
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Supreme Court27 Sept 1995allowed

Sanjay Gupta and Others Vs State of U.P. and Others

Supreme Court Of India · (1995) 71 FLR 903 : (1995) 7 JT 124 : (1996) LabIC 602 : (1995) 5 SCALE 611 : (1996) 7 SCC 145 : (1995) 4 SCR 108 Supp : (1996) 1 UPLBEC 92 : (1996) 1 UPLBEC 1

Uttar Pradesh Subordinate Offices Ministerial Staff (District Recruitment) Rules, 1985 — Rule 22
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Supreme Court27 Sept 1995dismissed

Bonkya Alias Bharat Shivaji Mane and others Vs State of Maharashtra

Supreme Court Of India · AIR 1996 SC 257 : AIR 1995 SC 257 : (1996) 1 ALD(Cri) 715 : (1996) CriLJ 414 : (1995) 4 Crimes 129 : (1995) 7 JT 194 : (1995) 5 SCALE 556 : (1995) 6 SCC 447 : (1995) 4 SCR 89 Supp

Constitution of India, 1950 — Article 12, 136, 142Criminal Procedure Code, 1973 (CrPC) — Section 220, 313Evidence Act, 1872 — Section 27
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Supreme Court26 Sept 1995Dismissed

Labhu Ram and Others Vs State of Punjab

Supreme Court Of India · (1996) 1 ALD(Cri) 731 : (1996) CriLJ 399 : (1995) 4 Crimes 139 : (1995) 7 JT 98 : (1995) 5 SCALE 568 : (1995) 4 SCC 17 Supp

Penal Code, 1860 (IPC) — Section 302
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Supreme Court26 Sept 1995Dismissed

Bharat Prasad Gupta Vs State of West Bengal

Supreme Court Of India · AIR 1996 SC 1043 : AIR 1995 SC 1043 : (1996) 1 ALD(Cri) 763 : (1995) 43 BLJR 1447 : (1996) CriLJ 1369 : (1995) 4 Crimes 155 : (1995) 7 JT 191 : (1995) 5 SCALE 541 : (1995) 3 SCC 639 Supp

Drugs and Cosmetics Act, 1940 — Section 18, 2, 27
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Supreme Court26 Sept 1995Allowed

Savita Dey Vs Nageswar Majumdar and Another

Supreme Court Of India · AIR 1996 SC 272 : AIR 1995 SC 272 : (1995) 7 JT 63 : (1995) 5 SCALE 546 : (1995) 6 SCC 274 : (1995) 4 SCR 80 Supp : (1996) 1 UJ 24

Registration Act, 1908 — Section 1, 31, 36Transfer of Property Act, 1882 — Section 111(f)
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Supreme Court25 Sept 1995Allowed

Kashibai and Another Vs Parwatibai and Others

Supreme Court Of India · (1995) 3 ALT 57 : (1995) 97 BOMLR 80 : (1995) 2 CTC 476 : (1996) 2 DMC 266 : (1995) 7 JT 48 : (1996) 1 LW 317 : (1996) 1 MhLj 1 : (1996) 1 MLJ 45 : (1996) MPLJ 1 : (1995) 5 SCALE 615 : (1995) 6 SCC 213 : (1995) 4 SCR 63 Supp

Civil Procedure Code, 1908 (CPC) — Section 100(1)Evidence Act, 1872 — Section 68Hindu Adoptions and Maintenance Act, 1956 — Section 7
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