Supreme Court08 Dec 1995Dismissed

S.P. Goel Vs Collector of Stamps, Delhi

Supreme Court Of India · (1996) 1 AD 154 : AIR 1996 SC 839 : AIR 1995 SC 839 : (1996) 1 CTC 551 : (1995) 9 JT 545 : (1995) 7 SCALE 174 : (1996) 1 SCC 573 : (1995) 6 SCR 340 Supp

Consumer Protection Act, 1986 — Section 2Registration Act, 1908 — Section 17, 86Registration of Ships Act, 1841 — Section 38, 40, 45, 56, 60
Supreme Court08 Dec 1995Dismissed

Dr. V.P. Malik and others Vs Union of India

Supreme Court Of India · (1996) 1 AD 41 : AIR 1996 SC 1048 : AIR 1995 SC 1048 : (1995) 9 JT 182 : (1996) LabIC 931 : (1995) 6 SCALE 774 : (1996) 1 SCC 454 : (1995) 6 SCR 334 Supp : (1996) 1 UJ 143

Constitution of India, 1950 — Article 14
Supreme Court07 Dec 1995Dismissed

Mary Johny Vs Union of India (UOI) and Others

Supreme Court Of India · (1995) 9 JT 218 : (1995) 7 SCALE 251 : (1996) 1 SCC 484 : (1995) 6 SCR 316 Supp

All India Radio (Group C Posts) Recruitment (Second Amendment) Rules, 1988 — Rule 2Constitution of India, 1950 — Article 309
Supreme Court07 Dec 1995allowed

State through CBI Vs Mohd. Ashraft Bhat and Another

Supreme Court Of India · (1996) 1 AD 276 : (1996) 1 ALD(Cri) 56 : (1995) 4 Crimes 787 : (1995) 7 SCALE 193 : (1996) 1 SCC 432 : (1995) 6 SCR 300 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 167Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4)