Supreme Court06 Feb 1996Allowed

State of U.P. Vs O.P. Sharma

Supreme Court Of India · (1996) 20 ACR 437 : (1996) 2 AD 111 : AIR 1996 SC 2983 : (1996) 1 ALD(Cri) 823 : (1996) CriLJ 1878 : (1996) 2 JT 488 : (1996) 4 KarLJ 765 : (1997) 1 LW(Cri) 350 : (1996) 2 SCALE 356 : (1996) 7 SCC 705 : (1996) 2 SCR 236

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7, 8
Supreme Court05 Feb 1996Dismissed

Baldev Singh Mann Vs Gurcharan Singh (MLA) and Others

Supreme Court Of India · (1996) 2 AD 1 : AIR 1996 SC 1109 : (1996) 11 JT 692 : (1996) 1 SCALE 683 : (1996) 2 SCC 743 : (1996) 2 SCR 99 : (1996) 1 UJ 638

Civil Procedure Code, 1908 (CPC) — Section 151Conduct of Elections Rules, 1961 — Rule 90, 93Representation of the People Act, 1951 — Section 123, 123(1), 123(2), 123(3), 123(4)
Supreme Court05 Feb 1996Allowed

M.C. Dhingra Vs Union of India and Others

Supreme Court Of India · (1996) 2 AD 235 : AIR 1996 SC 2963 : (1996) 2 JT 463 : (1991) 2 LLJ 585 : (1996) 2 SCALE 321 : (1996) 7 SCC 564 : (1996) 2 SCR 132 : (1991) 2 SLJ 79 : (1996) 1 UJ 716 : (1996) 2 UPLBEC 745

Constitution of India, 1950 — Article 14
Supreme Court05 Feb 1996Allowed

State of Orissa Vs Rajakishore Das

Supreme Court Of India · AIR 1996 SC 1508 : (1996) 3 JT 560 : (1996) 3 SCALE 68 : (1996) 4 SCC 221 : (1996) 2 SCR 141

Land Acquisition Act, 1894 — Section 11, 4(1)
Supreme Court02 Feb 1996Disposed Of

V.P. Shrivastava and Others Vs State of M.P. and Others

Supreme Court Of India · (1996) JLJ 595 : (1996) 2 JT 374 : (1996) 2 MPJR 8 : (1996) 1 SCALE 805 : (1996) 7 SCC 759 : (1996) 2 SCR 59 : (1996) 2 UPLBEC 805

Constitution of India, 1950 — Article 14, 16, 226Madhya Pradesh State Industries (Gazetted) Service Recruitments Rules, 1965 — Rule 11, 12, 13, 14, 15