Supreme Court08 Apr 1996Allowed
T.R. Thandur Vs Union of India (UOI) and Others
Supreme Court Of India · (1996) MPLJ 905
Constitution of India, 1950 — Article 252, 32Urban Land (Ceiling and Regulation) Act, 1976 — Section 1, 1(2), 10, 10(1), 10(3)
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 1,953 of 2,992
Supreme Court08 Apr 1996Dismissed
State Bank of India Vs Presiding Officer and Another
Supreme Court Of India · (1999) 3 LLJ 320 : (1998) 8 SCC 576
Industrial Disputes Act, 1947 — Section 25B(2), 25F
Supreme Court08 Apr 1996Allowed
Superintendent, Govt. T.B. Sanatorium and Another Vs J. Srinivasan
Supreme Court Of India · (1999) 3 LLJ 352 : (1998) 8 SCC 572 : (1998) SCC(L&S) 1722
Supreme Court08 Apr 1996Allowed
Ram Dulari Bai and Another Vs Madanlal Bajaj
Supreme Court Of India · (1998) 8 SCC 504
Supreme Court08 Apr 1996Dismissed
Dr Haniraj L. Chulani Vs Bar Council of Maharashtra and Goa
Supreme Court Of India · (1996) 3 SCALE 354 : (1996) 3 SCC 343 : (1996) 3 SCC 342(1) : (1996) 1 SCR 51 Supp
Advocates Act, 1961 — Section 24, 24(1), 28(2), 49(1)Bar Council of Maharashtra and Goa Election Rules, 1968 — Rule 1(1), 2, 47, 9Constitution of India, 1950 — Article 14, 19(1), 19(6), 21
Supreme Court08 Apr 1996Dismissed
State of U.P. and Others Vs Dr. Deep Narain Tripathi and Others
Supreme Court Of India · (1996) 4 AD 46 : (1996) 73 FLR 1264 : (1996) 4 JT 320 : (1996) 3 SCALE 696 : (1996) 8 SCC 454 : (1996) 1 SCR 78 Supp : (1996) 2 UJ 122 : (1996) 3 UPLBEC 1537
Uttar Pradesh Higher Education Services Commission Act, 1980 — Section 31CUttar Pradesh State Universities Act, 1973 — Section 50(1B)
Supreme Court08 Apr 1996Dismissed
L.M. Mahurkar Vs Bar Council of Maharashtra and another
Supreme Court Of India · (1996) 4 AD 411 : AIR 1996 SC 1602 : (1996) 4 JT 224 : (1996) 2 KLT 128 : (1996) 2 LW 483 : (1996) 3 SCALE 399 : (1996) 9 SCC 192 : (1996) 1 SCR 85 Supp : (1996) 101 STC 541 : (1996) 2 UJ 201
Advocates Act, 1961 — Section 24(1), 24(3)Bombay Sales Tax Act, 1959 — Section 71Bombay Sales Tax Rules, 1959 — Rule 66
Supreme Court08 Apr 1996Dismissed
Dr. Haniraj L. Chulani Vs Bar Council of Maharashtra and Goa
Supreme Court Of India · AIR 1996 SC 1708 : (1996) 2 ALT 31 : (1996) 4 JT 162 : (1996) 3 SCALE 354 : (1996) 3 SCC 342 : (1996) 86 TAXMAN 70
Advocates Act, 1961 — Section 16, 17, 18, 19, 20Constitution of India, 1950 — Article 14, 19(1), 21
Supreme Court08 Apr 1996Dismissed
Bihar State Unemployed Civil Engineers Association and others Vs The State of Bihar and others
Supreme Court Of India · AIR 1996 SC 2248 : (1996) 73 FLR 1704 : (1996) 5 JT 367 : (1996) 4 SCALE 167 : (1996) 8 SCC 615 : (1996) 1 SCR 94 Supp : (1996) 3 UPLBEC 1746
Supreme Court08 Apr 1996Allowed
Taraknath and Another Vs Sushil Chandra Dey by Lrs. and Others
Supreme Court Of India · (1996) 4 AD 556 : (1996) 2 BLJR 1434 : (1996) 5 JT 272 : (1996) 2 MLJ 128 : (1996) 4 SCALE 332 : (1996) 4 SCC 697 : (1996) 1 SCR 97 Supp : (1996) 2 UJ 189
Registration Act, 1908 — Section 17
Supreme Court08 Apr 1996Dismissed
Union of India (UOI) and Another Vs Suhrid Geigy Ltd.
Supreme Court Of India · (1999) 107 ELT 579 : (1997) 3 GLR 2487 : (1997) 11 SCC 657
Central Excises and Salt Act, 1944 — Section 5A
Supreme Court08 Apr 1996Dismissed
Saushish Diamonds Ltd. Vs National Insurance Co. Ltd.
Supreme Court Of India · (1998) 8 SCC 357
Limitation Act, 1963 — Section 14
Supreme Court04 Apr 1996Allowed
M. Vijayalaxmi Vs G. Goverdhan Reddy
Supreme Court Of India · (1997) 11 SCC 341 : (1998) SCC(L&S) 137
Supreme Court04 Apr 1996Disposed Of
Bhim Singh, President J and K Panthers Party Vs Election Commissioner of India and Another
Supreme Court Of India · (1996) 5 AD 54 : (1996) 5 JT 569 : (1996) 3 SCALE 481 : (1996) 4 SCC 188 : (1996) 1 SCR 15 Supp
Constitution of India, 1950 — Article 14Representation of the People Act, 1951 — Section 14(2), 30
Supreme Court04 Apr 1996Dismissed
Mahe Beach Trading Co. and Others Vs Union Territory of Pondicherry and Others
Supreme Court Of India · (1996) 4 AD 504 : (1996) 4 JT 45 : (1996) 3 SCALE 306 : (1996) 3 SCC 741 : (1996) 1 SCR 1 Supp
Constitution of India, 1950 — Article 239, 239AGovernment of Union Territories Act, 1963 — Section 18, 18(2), 21Pondicherry (Administration) Act, 1962 — Section 4, 7
Supreme Court04 Apr 1996Allowed
Common Cause A Registered Society Vs Union of India and others
Supreme Court Of India · (1996) 3 AD 456 : AIR 1996 SC 3081 : (1996) 2 ALT 1 : (1996) 1 ALT(Cri) 691 : (1997) 88 CompCas 1 : (1996) 222 ITR 260 : (1996) 3 JT 706 : (1996) 3 SCALE 258 : (1996) 2 SCC 752 : (1996) 3 SCR 1208 : (1996) 85 TAXMAN 600 : (1996) 2 UJ 267
Companies Act, 1956 — Section 293A, 349, 350Constitution of India, 1950 — Article 32, 324Income Tax Act, 1961 — Section 13
Supreme Court04 Apr 1996Allowed
Bharat Builders (P) Ltd. and Others Vs Parijat Flat Owners'' Cooperative Housing Society Ltd. and Others
Supreme Court Of India · (1996) 3 AD 763 : (1996) 6 JT 374 : (1996) 8 SCC 356 : (1996) 1 SCR 24 Supp
Constitution of India, 1950 — Article 226, 227
Supreme Court03 Apr 1996Disposed Of
State of Gujarat Vs Thakkar Devchandbhai Laljibhai
Supreme Court Of India · (2003) 10 SCC 593 : (2000) 10 SCC 593
Supreme Court03 Apr 1996Dismissed
Vikramjeet Singh Vs High Court of Judicature at Allahabad and Another
Supreme Court Of India · (1996) LabIC 596 : (1996) 1 LLJ 730 : (1997) 10 SCC 385
Supreme Court03 Apr 1996Dismissed
Govind Das Vs State of Bihar and Others
Supreme Court Of India · (1997) 11 SCC 370 : (1998) SCC(L&S) 155