Supreme Court23 Apr 1996Allowed

Bhogendra Jha Vs Manoj Kumar Jha

Supreme Court Of India · (1996) 5 AD 260 : AIR 1996 SC 2099 : (1996) 5 JT 658 : (1996) 4 SCALE 542 : (1997) 2 SCC 236 : (1996) 1 SCR 676 Supp : (1996) 2 UJ 156

Representation of the People Act, 1951 — Section 31, 33, 36
Supreme Court23 Apr 1996dismissed

Harcharan Singh Josh Vs Hari Krishan

Supreme Court Of India · (1996) 4 AD 666 : AIR 1996 SC 3350 : (1996) 5 JT 643 : (1996) 4 SCALE 593 : (1997) 10 SCC 294 : (1996) 1 SCR 682 Supp : (1996) 2 UJ 569

Representation of the People Act, 1951 — Section 123, 81(3), 83, 86
Supreme Court22 Apr 1996Dismissed

State of Bihar and Others Vs Mahanth Balram Das

Supreme Court Of India · (1996) 5 AD 89 : (1996) 4 SCALE 411 : (1996) 9 SCC 135 : (1996) 1 SCR 632 Supp

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(3), 32A, 32B
Supreme Court22 Apr 1996Allowed

Fauja Singh Vs Jaspal Kaur

Supreme Court Of India · (1996) 4 AD 546 : (1996) 4 SCALE 326 : (1996) 4 SCC 461 : (1996) 1 SCR 616 Supp

Civil Procedure Code, 1908 (CPC) — Section 115, 60Constitution of India, 1950 — Article 226
Supreme Court22 Apr 1996Allowed

Union of India Vs Bant Ram (dead) by L.Rs.

Supreme Court Of India · (1996) 5 AD 60 : AIR 1996 SC 3327 : (1996) 2 CTC 191 : (1996) 5 JT 637 : (1997) 1 MLJ 26 : (1996) 4 SCALE 445 : (1996) 4 SCC 537 : (1996) 1 SCR 618 Supp

Land Acquisition Act, 1894 — Section 11, 18, 26, 28A, 3
Supreme Court19 Apr 1996Allowed

Kartar Kaur Vs Ajmer Singh

Supreme Court Of India · (1996) 4 AD 421 : (1996) 5 JT 324 : (1996) 3 SCALE 616 : (1996) 8 SCC 397 : (1996) 1 SCR 587 Supp : (1996) 2 UJ 460

Supreme Court19 Apr 1996Disposed Of

State of Punjab Vs Baldev Singh Khosla

Supreme Court Of India · (1996) 4 AD 617 : AIR 1996 SC 2093 : (1996) 73 FLR 1568 : (1996) 5 JT 78 : (1996) LabIC 1739 : (1996) 4 SCALE 452 : (1996) 9 SCC 190 : (1996) 1 SCR 600 Supp : (1996) 2 UJ 206

Punjab State Co-operative Service (Class II) Rules, 1958 — Rule 10
Supreme Court19 Apr 1996Allowed

Jai Ram Sharma Vs Jammu Development Authority

Supreme Court Of India · (1996) 5 AD 16 : AIR 1997 SC 151 : (1996) AIRSCW 4310 : (1996) 73 FLR 1702 : (1996) 5 JT 369 : (1997) 2 LLJ 385 : (1996) 4 SCALE 449 : (1996) 9 SCC 214 : (1996) 1 SCR 603 Supp : (1996) 5 Supreme 73 : (1996) 3 UPLBEC 1764