COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 1,940 of 2,992

Supreme Court08 Jul 1996Dismissed

Central Bureau of Investigation Vs State of Rajasthan and others

Supreme Court Of India · (1996) 5 AD 471 : AIR 1996 SC 2402 : (1996) 2 ALD(Cri) 187 : (1997) 88 CompCas 326 : (1996) CriLJ 3480 : (2001) 1 GLR 907 : (1996) 6 JT 314 : (1996) 5 SCALE 203 : (1996) 9 SCC 735 : (1996) 3 SCR 127 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 188, 482, 6Delhi Police Special Establishment Act, 1946 — Section 3, 5Foreign Exchange Regulation Act, 1973 — Section 19A, 25(1), 26, 33(2), 34

Supreme Court08 Jul 1996Disposed Of

State of Rajasthan Vs Mangilal Pindwal

Supreme Court Of India · AIR 1996 SC 2181 : (1996) 74 FLR 2403 : (1996) 6 JT 162 : (1996) LabIC 1846 : (1997) 2 LLJ 756 : (1996) 5 SCALE 38 : (1996) 5 SCC 60 : (1996) 3 SCR 98 Supp : (1996) 3 SLJ 67 : (1996) 2 UJ 571

Constitution of India, 1950 — Article 309Rajasthan Service Rules, 1951 — Rule 244(2)

Supreme Court08 Jul 1996Allowed

Regional Provident Fund Commissioner, Jaipur Vs Naraini Udyog and Others

Supreme Court Of India · (1996) 5 AD 730 : (1997) 75 FLR 480 : (1997) 10 JT 476 : (1996) 2 LLJ 163 : (1996) 5 SCALE 500 : (1996) 5 SCC 522 : (1996) 3 SCR 202 Supp : (1996) 2 UJ 518

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 2A, 7A

Supreme Court08 Jul 1996Allowed

Sushila Narahari and Others Vs Nandakumar and Another

Supreme Court Of India · (1996) 6 JT 727 : (1996) 114 PLR 162 : (1996) 5 SCALE 494 : (1996) 5 SCC 529 : (1996) 3 SCR 208 Supp

Supreme Court08 Jul 1996Allowed

State of Punjab and ohters Vs Om Prakash Kaushal and others

Supreme Court Of India · AIR 1996 SC 2584 : (1996) LabIC 2557 : (1997) 2 LLJ 1086 : (1996) 5 SCALE 196 : (1996) 5 SCC 325 : (1996) 3 SLJ 86 : (1996) 2 UJ 655

Punjab Privately Managed Recongnised Schools Employees (Security of Service) Act, 1979 — Section 7

Supreme Court08 Jul 1996Disposed Of

National Federation of Railway Parcel Porters Union through its Secretary and others, etc. Vs Union of India and others

Supreme Court Of India · AIR 1996 SC 3456 : (1996) 74 FLR 2051 : (1996) 6 JT 577 : (1996) 5 SCALE 397 : (1996) 3 SCR 199 Supp : (1996) 3 UPLBEC 2145

Supreme Court08 Jul 1996Dismissed

Director General, E.S.I. and another Vs T. Abdul Razak, etc.

Supreme Court Of India · (1996) 5 AD 486 : AIR 1996 SC 2292 : (1996) 6 JT 502 : (1996) LabIC 2037 : (1996) 2 LLJ 765 : (1996) 5 SCALE 113 : (1996) 4 SCC 708 : (1996) 3 SCR 80 Supp : (1996) 3 SLJ 71 : (1996) 4 UPLBEC 2820

Employees State Insurance (Central) Rules, 1950 — Rule 16(2)Employees State Insurance Act, 1948 — Section 17, 94Employees State Insurance Corporation (Staff and Conditions of Service) Regulations, 1959 — Regulation

Supreme Court12 Jun 1996Allowed

Ramanuja Naidu Vs V. Kanniah Naidu and anothers

Supreme Court Of India · AIR 1996 SC 3021 : (1996) 3 JT 164 : (1996) 2 LW 22 : (1996) 2 MLJ 44 : (1996) 2 SCALE 718 : (1996) 3 SCC 392 : (1996) 3 SCR 239 : (1996) 2 UJ 70

Civil Procedure Code, 1908 (CPC) — Section 100

Supreme Court03 Jun 1996Allowed

Karnataka State Financial Corporation Vs Micro Cast Rubber and Allied Products (P) Ltd. and Others

Supreme Court Of India · (1996) 5 AD 206 : (1996) 2 BC 346 : (1997) 88 CompCas 221 : (1996) 6 JT 37 : (1996) 4 SCALE 675 : (1996) 5 SCC 65 : (1996) 3 SCR 40 Supp

Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29

Supreme Court27 May 1996Dismissed

Bihar State Electricity Board and others Vs Parmeshwar Kumar Agarwala, etc. etc.

Supreme Court Of India · (1996) 5 AD 221 : AIR 1996 SC 2214 : (1996) 5 JT 555 : (1997) 2 PLJR 31 : (1996) 5 SCALE 1 : (1996) 4 SCC 686 : (1996) 3 SCR 29 Supp

Electricity (Supply) Act, 1948 — Section 26, 46, 49, 70Electricity Act, 1910 — Section 22, 26Electricity Rules, 1956 — Rule 27

Supreme Court20 May 1996Allowed

B.V. Nagaraju Vs M/s. Oriental Insurance Co. Ltd., Divisional Officer, Hassan

Supreme Court Of India · (1996) ACJ 1178 : (1996) 5 AD 105 : AIR 1996 SC 2054 : (1998) 94 CompCas 278 : (1996) 2 CTC 228 : (1997) 2 GLR 1382 : (1996) 6 JT 32 : (1997) 1 MLJ 5 : (1996) 2 OLR 148 : (1996) 114 PLR 87 : (1997) 1 RLW 128 : (1996) 4 SCALE 640 : (1996) 4 SCC 647 : (1996

Supreme Court20 May 1996Allowed

Uttam Das Chela Sunder Das Vs Shiromani Gurdwara Parbandhak Committee, Amritsar

Supreme Court Of India · AIR 1996 SC 2133 : (1996) 5 JT 285 : (1996) 4 SCALE 608 : (1996) 5 SCC 71 : (1996) 3 SCR 5 Supp

Sikh Gurdwaras Act, 1925 — Section 10, 11, 12, 16, 2(4)

Supreme Court20 May 1996Dismissed

Rajasthan Prem Krishan Goods Transport Co. Vs Regional Provident Fund Commissioner, New Delhi and Others

Supreme Court Of India · (1996) 5 AD 189 : AIR 1997 SC 58(1) : AIR 1997 SC 58 : (1996) AIRSCW 4210 : (1996) 73 FLR 1721 : (1996) 2 LLJ 662 : (1996) 4 SCALE 638 : (1996) 9 SCC 454 : (1996) 3 SCR 1 Supp : (1996) 2 SLJ 48 : (1996) 4 Supreme 731

Supreme Court10 May 1996Dismissed

Pradeep Krishan Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 2 MPJR 357

Constitution of India, 1950 — Article 14, 21, 249, 250, 252(1)National Park Act, 1955 — Section 18, 19, 20, 20A, 21Wild Life (Protection) Amendment Act, 1991 — Section 8

Supreme Court10 May 1996Dismissed

Ramchandra Dayaram Gawande Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 6 JT 361 : (1996) 5 SCALE 293 : (1996) 10 SCC 420 : (1997) SCC(L&S) 99 : (1996) 2 SCR 856 Supp : (1996) 3 SLJ 82 : (1996) 4 UPLBEC 2839

Supreme Court10 May 1996Dismissed

Cycle Corporation of India Ltd. Vs T. I. Raleigh Industries Pvt. Ltd. and others

Supreme Court Of India · (1996) 4 AD 674 : AIR 1996 SC 3295 : (1996) 2 ARBLR 5 : (1996) 5 JT 145 : (1996) 2 MLJ 123 : (1996) 4 SCALE 528 : (1996) 9 SCC 430 : (1996) 2 SCR 820 Supp

Trade and Merchandise Marks Act, 1958 — Section 32, 46(1), 48, 49, 56

Supreme Court10 May 1996Disposed Of

Narayana Prabhu and another Vs Janardhana Mallan and others

Supreme Court Of India · (1996) 5 AD 62 : AIR 1996 SC 3276 : (1996) 5 JT 617 : (1997) 1 MLJ 19 : (1996) 4 SCALE 437 : (1996) 8 SCC 661 : (1996) 2 UJ 173

Supreme Court10 May 1996

M.C. Mehta Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1996 SC 3311

Delhi Development Act, 1957 — Section 11A(2)

Supreme Court10 May 1996

M.C. Mehta Vs Union of India (UOI) and others

Supreme Court Of India · AIR 1996 SC 1977

Constitution of India, 1950 — Article 32

Supreme Court10 May 1996Dismissed

Narindra Kumar Jain Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1996 SC 2213 : (1996) CriLJ 3201 : (1997) 1 JLJ 84 : (1996) 5 JT 594 : (1996) 5 SCALE 7 : (1996) 2 SCR 839 Supp

Penal Code, 1860 (IPC) — Section 409