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Supreme Court Of India judgments

59,837 judgments · page 1,936 of 2,992

Supreme Court19 Jul 1996dismissed

Krishna Dass Agarwal Vs Kanhaiyalal

Supreme Court Of India · (1996) 6 AD 27 : AIR 1996 SC 3464 : (1996) 5 SCALE 445 : (1996) 9 SCC 488 : (1996) 3 SCR 671 Supp

General Clauses Act, 1897 — Section 6Gwalior Pre-emption Act, 1922 — Section 23Madhya Pradesh General Clauses Act, 1957 — Section 10
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Supreme Court19 Jul 1996Allowed

J.N. Ganatra Vs Morvi Municipality, Morvi

Supreme Court Of India · AIR 1996 SC 2520 : (1996) 74 FLR 2228 : (1996) 3 GLR 819 : (1996) 6 JT 661 : (1996) 5 SCALE 375 : (1996) 9 SCC 495 : (1996) 3 SCR 742 Supp : (1996) 3 SLJ 46

Gujarat Municipalities Act, 1963 — Section 253(1)Indore City Municipal Act, 1909 — Section 135(2)Morvi City Municipal Officers and Servants, Conduct, Discipline, Dismissal, Penalty and Appeal etc., s 1960 — Rule 35
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Supreme Court19 Jul 1996Dismissed

State of Punjab Vs Labh Singh

Supreme Court Of India · (1996) 5 AD 595 : (1996) 2 ALD(Cri) 919 : (1996) 2 ALT(Cri) 729 : (1997) 1 BLJR 43 : (1996) CriLJ 3996 : (1996) 3 Crimes 74 : (1997) 57 ECC 67 : (1996) 6 JT 598 : (1997) 1 LW(Cri) 6 : (1997) 1 OLR 94 : (1996) 5 SCALE 366 : (1996) 5 SCC 520 : (1996) 3 SCR

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
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Supreme Court19 Jul 1996Allowed

Shish Ram and Others Vs State of H.P. and Others

Supreme Court Of India · (1996) 6 AD 330 : (1996) 74 FLR 2346 : (1996) 7 JT 353 : (1996) 5 SCALE 785 : (1996) 10 SCC 166 : (1996) 3 SCR 771 Supp : (1996) 3 SLJ 97 : (1996) 2 UJ 561 : (1997) 1 UPLBEC 379

Constitution of India, 1950 — Article 309
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Supreme Court19 Jul 1996Disposed Of

S.R. Bhanrale Vs Union of India and others

Supreme Court Of India · (1996) 6 AD 195 : AIR 1997 SC 27 : (1996) AIRSCW 4176 : (1996) LabIC 2576 : (1996) 5 SCALE 693 : (1996) 10 SCC 172 : (1996) 3 SCR 763 Supp : (1997) 1 SLJ 14 : (1996) 6 Supreme 258

Civil Procedure Code, 1908 (CPC) — Section 80
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Supreme Court18 Jul 1996Allowed

Alil Mollah and Another Vs State of West Bengal

Supreme Court Of India · AIR 1996 SC 3471 : (1996) 2 ALD(Cri) 569 : (1997) 2 CALLT 4 : (1996) CriLJ 3842 : (1996) 3 Crimes 105 : (1996) 5 SCALE 477 : (1996) 5 SCALE 471 : (1996) 5 SCC 369 : (1996) 3 SCR 666 Supp

Penal Code, 1860 (IPC) — Section 34
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Supreme Court17 Jul 1996Allowed

Sohan Lal Passi Vs P. Sesh Reddy and others

Supreme Court Of India · (1996) 2 ACC 617 : (1996) ACJ 1044 : AIR 1996 SC 2627 : (1997) 1 BLJR 247 : (1998) 91 CompCas 526 : (1997) 2 GLR 1093 : (1996) 5 JT 728 : (1996) 114 PLR 311 : (1996) 5 SCALE 388 : (1996) 5 SCC 21 : (1996) 3 SCR 647 Supp : (1996) 2 UJ 525

Motor Vehicles (Amendment) Act, 1982 — Section 92AMotor Vehicles Act, 1939 — Section 110, 149, 95, 96Motor Vehicles Act, 1988 — Section 166
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Supreme Court16 Jul 1996dismissed

State Bank of Bikaner and Jaipur Vs Ajay Kumar Gulati

Supreme Court Of India · AIR 1996 SC 2447 : (1996) 6 JT 477 : (1996) LabIC 2067 : (1996) 2 LLJ 713 : (1996) 5 SCALE 226 : (1996) 9 SCC 485 : (1996) 3 SCR 642 Supp : (1996) 3 SLJ 38 : (1996) 2 UJ 566 : (1996) 3 UPLBEC 1737

Constitution of India, 1950 — Article 136
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