COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 1,920 of 2,992

Supreme Court10 Sept 1996Allowed

Dilip Kumar Tripathy and others etc. Vs State of Orissa and others

Supreme Court Of India · (1996) 7 AD 314 : AIR 1997 SC 440 : (1996) AIRSCW 3823 : (1997) 84 CLT 623 : (1997) 75 FLR 306 : (1996) 8 JT 544 : (1996) 6 SCALE 422 : (1996) 10 SCC 373 : (1997) SCC(L&S) 92 : (1996) 5 SCR 711 Supp : (1996) 3 SLJ 112 : (1996) 6 Supreme 674

Supreme Court10 Sept 1996Allowed

M/s. Ranadey Micronutrients etc. Vs Collector of Central Excise

Supreme Court Of India · (1996) 7 AD 86 : AIR 1997 SC 69 : (1996) AIRSCW 4222 : (1996) 87 ELT 19 : (1996) 6 SCALE 702 : (1996) 10 SCC 387 : (1996) 5 SCR 755 Supp : (1997) 5 Supreme 405

Supreme Court10 Sept 1996Disposed Of

Gursharan Singh Vs State of Punjab

Supreme Court Of India · (1996) 6 AD 697 : (1996) 2 ALD(Cri) 711 : (1996) 2 ALT(Cri) 708 : (1996) 3 Crimes 274 : (1996) 8 JT 189 : (1996) 6 SCALE 15 : (1996) 10 SCC 190 : (1996) 5 SCR 705 Supp

Penal Code, 1860 (IPC) — Section 387, 390, 392Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 3

Supreme Court10 Sept 1996Dismissed

M. Bhaskar Vs J. Venkatarama Naidu, Represented by his Power of Attorney Holder A. Narayanaswamy Naidu

Supreme Court Of India · (1996) 7 AD 864 : (1997) 1 MLJ 109 : (1996) 7 SCALE 290 : (1996) 6 SCC 228 : (1996) 5 SCR 778 Supp

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 11, 8

Supreme Court10 Sept 1996Allowed

Naramadaben Maganlal Thakker Vs Pranjivandas Maganlal Thakker and Others

Supreme Court Of India · (1997) 3 GLR 1852 : (1996) 9 JT 273 : (1996) 7 SCALE 334 : (1997) 2 SCC 255 : (1996) 5 SCR 780 Supp

Transfer of Property Act, 1882 — Section 122, 123

Supreme Court10 Sept 1996Dismissed

Anugrah Narain Singh and Another Vs State of U.P. and Others

Supreme Court Of India · (1996) 7 AD 477 : (1996) 8 JT 733 : (1997) MPLJ 45 : (1997) 1 MPLJ 45 : (1996) 7 SCALE 56 : (1996) 6 SCC 303 : (1996) 5 SCR 719 Supp : (1997) 1 UPLBEC 388

Constitution of India, 1950 — Article 226, 243P, 243Q, 243R, 243SDelimitation Commission Act, 1962 — Section 10

Supreme Court10 Sept 1996Disposed Of

State of Bihar and Others Vs M. Neethi Chandra and Others State of Bihar and Others Vs Sunita and Others

Supreme Court Of India · (1996) 7 AD 512 : (1996) 9 JT 86 : (1996) 2 PLJR 210 : (1996) 7 SCALE 5 : (1996) 6 SCC 36 : (1996) 5 SCR 696 Supp

Constitution of India, 1950 — Article 14

Supreme Court09 Sept 1996Disposed Of

Victorian Granites (P) Ltd. Vs P. Rama Rao and Others

Supreme Court Of India · (1996) 9 JT 303 : (1996) 7 SCALE 342 : (1996) 10 SCC 665 : (1996) 5 SCR 692 Supp

Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 31Constitution of India, 1950 — Article 39

Supreme Court09 Sept 1996Disposed Of

Union of India (UOI) Vs Mohan Singh and Others

Supreme Court Of India · (1996) 7 AD 543 : (1996) 8 JT 341 : (1996) 6 SCALE 783 : (1996) 10 SCC 351 : (1996) 5 SCR 686 Supp : (1996) 2 UJ 737 : (1997) 1 UPLBEC 92

Supreme Court09 Sept 1996Disposed Of

F.B. Taraporawala and others etc. Vs Bayer India Ltd. and others

Supreme Court Of India · (1996) 7 AD 598 : AIR 1997 SC 1846 : (1997) AIRSCW 1468 : (1996) 6 SCALE 592 : (1996) 6 SCC 58 : (1996) 5 SCR 680 Supp : (1991) 2 SCR 752 : (1996) 7 Supreme 133

Constitution of India, 1950 — Article 21Maharashtra Regional and Town Planning Act, 1966 — Section 46

Supreme Court09 Sept 1996Dismissed

Sreedam Chandra Ghosh Vs State of Assam and others

Supreme Court Of India · (1996) 8 AD 13 : AIR 1997 SC 251 : (1996) AIRSCW 4425 : (1996) 9 JT 283 : (1996) 7 SCALE 286 : (1996) 10 SCC 567 : (1997) SCC(L&S) 332 : (1996) 5 SCR 688 Supp : (1996) 7 Supreme 337 : (1997) 1 UJ 38

Constitution of India, 1950 — Article 226

Supreme Court09 Sept 1996Allowed

Tejkumar Balakrishna Ruia Vs A.K. Menon and another

Supreme Court Of India · (1996) 7 AD 1 : AIR 1997 SC 442 : (1996) AIRSCW 3826 : (1996) 87 CompCas 539 : (1996) 8 JT 99 : (1996) 6 SCALE 414 : (1997) 9 SCC 123 : (1996) 5 SCR 623 Supp : (1996) 6 Supreme 697

Special Court (Trial of Offences Relating to Transactions in Securities) Act, 1992 — Section 3(3), 4(1)

Supreme Court09 Sept 1996Allowed

Union of India and others Vs Keshab Lal Roy and others

Supreme Court Of India · (1996) 7 AD 318 : AIR 1996 SC 3529 : (1996) 74 FLR 2390 : (1996) 7 JT 694 : (1996) LabIC 2525 : (1997) 1 LLJ 712 : (1996) 6 SCALE 404 : (1996) 10 SCC 326 : (1996) 5 SCR 611 Supp

Supreme Court09 Sept 1996Dismissed

I.T.C. Bhadrachalam Paperboards and Another Vs Mandal Revenue Officer, A.P. and Others

Supreme Court Of India · (1996) 7 AD 398 : (1996) 8 JT 67 : (1996) 6 SCALE 551 : (1996) 6 SCC 634 : (1996) 5 SCR 643 Supp : (1998) 110 STC 590

Andhra Pradesh Non-Agricultural Land Assessment Act, 1963 — Section 11, 7Constitution of India, 1950 — Article 162Evidence Act, 1872 — Section 83

Supreme Court09 Sept 1996Allowed

Allahabad Bank Vs Shri Prem Singh

Supreme Court Of India · (1996) 74 FLR 2339 : (1996) 7 JT 678 : (1997) 1 LLJ 46 : (1996) 6 SCALE 401 : (1996) 10 SCC 597 : (1996) 5 SCR 619 Supp : (1997) 1 UJ 144

Industrial Disputes Act, 1947 — Section 10

Supreme Court09 Sept 1996Allowed

Joint Secretary to the Home Department, Madras and Others Vs R. Ramalingam

Supreme Court Of India · (1996) 7 AD 309 : (1996) 74 FLR 2525 : (1996) 8 JT 294 : (1997) 1 LLJ 115 : (1996) 6 SCALE 656 : (1996) 10 SCC 234 : (1997) 1 UPLBEC 84

Supreme Court09 Sept 1996Dismissed

Union of India and others Vs Garware Nylons Ltd. etc.

Supreme Court Of India · (1996) 9 AD 125 : AIR 1996 SC 3509 : (2003) 86 ECC 404 : (1996) 87 ELT 12 : (1996) 6 SCALE 667 : (1996) 10 SCC 413 : (1996) 5 SCR 629 Supp

Supreme Court09 Sept 1996Allowed

Commissioner, Sales Tax, U.P., Lucknow Vs Girja Shanker Awanish Kumar

Supreme Court Of India · (1996) 11 SCC 648 : (1996) 5 SCR 640 Supp : (1997) 104 STC 130

Uttar Pradesh Sales Tax Act, 1948 — Section 12(2)

Supreme Court09 Sept 1996Allowed

National Ex-servicemen Co-ordination Committee and Others Vs Controller General of Defence Accounts and Others

Supreme Court Of India · (1996) 7 AD 176 : (1996) 6 SCALE 661 : (1996) 10 SCC 496 : (1997) SCC(L&S) 116 : (1996) 5 SCR 675 Supp

Supreme Court06 Sept 1996Dismissed

Hanuman Prasad and Others Vs Union of India (UOI) and Another

Supreme Court Of India · (1996) 7 AD 445 : (1996) 74 FLR 2517 : (1996) 8 JT 510 : (1996) 7 SCALE 270 : (1996) 10 SCC 742 : (1997) SCC(L&S) 364 : (1996) 5 SCR 599 Supp : (1997) 1 UPLBEC 93