Bandlamuddi Atchuta Ramaiah and others Vs State of Andhra Pradesh
Supreme Court Of India · (1996) 20 ACR 906 : (1996) 7 AD 367 : AIR 1997 SC 496 : (1996) AIRSCW 3886 : (1996) 2 ALD(Cri) 792 : (1996) CriLJ 4463 : (1996) 8 JT 502 : (1996) 7 SCALE 230 : (1996) 11 SCC 133 : (1996) 7 SCR 34 Supp
