Supreme Court27 Aug 1997Dismissed

Patna University and Another Vs Dr. Amita Tiwari (Mrs.)

Supreme Court Of India · AIR 1997 SC 3456 : (1997) AIRSCW 3544 : (1997) 7 JT 551 : (1997) 2 PLJR 119 : (1997) 5 SCALE 616 : (1997) 7 SCC 198 : (1997) SCC(L&S) 1619 : (1997) 3 SCR 571 Supp : (1997) 8 Supreme 238 : (1997) 2 UJ 571

Bihar State Universities Act, 1976 — Section 74, 9(7)
Supreme Court27 Aug 1997Allowed

Smt. Jasbir Kaur Sehgal Vs District Judge, Dehradun and others

Supreme Court Of India · AIR 1997 SC 3397 : (1997) AIRSCW 3474 : (1997) 5 ALT 25 : (1997) 2 BLJR 1711 : (1997) 2 DMC 338 : (1997) 7 JT 531 : (1997) 3 LW 480 : (1998) 1 MLJ 28 : (1997) 2 OLR 379 : (1998) 119 PLR 515 : (1998) 1 RLW 105 : (1997) 5 SCALE 579 : (1997) 7 SCC 7 : (1997)

Hindu Marriage Act, 1955 — Section 24
Supreme Court27 Aug 1997

Union of India and another Vs G. Ganayutham (Dead) by LRs.

Supreme Court Of India · AIR 1997 SC 3387 : (1997) AIRSCW 3464 : (1997) 7 JT 572 : (2000) 2 LLJ 648 : (1997) 5 SCALE 606 : (1997) 7 SCC 463 : (1997) SCC(L&S) 1806 : (1997) 3 SCR 549 Supp : (1997) 8 Supreme 269 : (1997) 3 UPLBEC 1649

Central Civil Services (Pension) Rules, 1972 — Rule 3, 3(1), 9Constitution of India, 1950 — Article 136, 14, 19, 21, 32
Supreme Court21 Aug 1997Partly Allowed

Jagdish Negi and another Vs State of U.P. and another

Supreme Court Of India · AIR 1997 SC 3505 : (1997) AIRSCW 3599 : (1997) 7 JT 493 : (1997) 5 SCALE 524 : (1997) 7 SCC 203 : (1997) SCC(L&S) 1599 : (1997) 3 SCR 477 Supp : (1998) 5 Supreme 339 : (1997) 2 UJ 587 : (1997) 3 UPLBEC 1781

Constitution of India, 1950 — Article 15(4), 16(4), 29(2), 32
Supreme Court21 Aug 1997Dismissed

State of Maharashtra Vs Embee Corporation, Bombay

Supreme Court Of India · AIR 1998 SC 1549 : (1998) AIRSCW 898 : (1997) 7 JT 472 : (1997) 5 SCALE 537 : (1997) 7 SCC 190 : (1997) 3 SCR 497 Supp : (1997) 107 STC 196 : (1997) 7 Supreme 570

Central Sales Tax Act, 1956 — Section 2, 3, 4, 5Constitution of India, 1950 — Article 286Sales of Goods Act, 1930 — Section 4
Supreme Court21 Aug 1997dismissed

State of Orissa Vs Parasuram Naik

Supreme Court Of India · AIR 1997 SC 3569 : (1997) AIRSCW 3675 : (1998) 1 ALT(Cri) 22 : (1997) CriLJ 4404 : (1997) 7 JT 461 : (1997) 3 RLW 389 : (1997) 5 SCALE 545 : (1997) 11 SCC 15 : (1997) 7 Supreme 568

Penal Code, 1860 (IPC) — Section 302