Supreme Court02 Dec 1997Dismissed
Jacob Abraham and Others Vs Union of India (UOI) and Another
Supreme Court Of India · (1998) 3 SCC 361
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,810 of 2,993
Supreme Court02 Dec 1997Allowed
State of U.P. Vs Hari Om
Supreme Court Of India · (1997) 1 ACR 296 : (1998) 7 JT 265 : (1998) 9 SCC 63
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court02 Dec 1997Allowed
State of T.N. Vs P. Muniappan S. Poosappan Vs P. Muniappan Commissioner of Collegiate Education and Another Vs P. Muniappan
Supreme Court Of India · AIR 1998 SC 504 : (1998) AIRSCW 90 : (1998) 1 ALD(Cri) 198 : (1998) 1 ALT(Cri) 170 : (1998) CriLJ 694 : (1998) 1 Crimes 74 : (1998) 2 DMC 342 : (1997) 9 JT 572 : (1997) 7 SCALE 358 : (1998) 1 SCC 515 : (1997) 6 SCR 124 Supp : (1997) 10 Supreme 580
Penal Code, 1860 (IPC) — Section 201, 302, 306, 327
Supreme Court02 Dec 1997Dismissed
S. VIJI Vs COMMISSIONER OF GIFT TAX.
Supreme Court Of India · (1997) 143 CTR 403
Gift Tax Act, 1958 — Section 26(1)
Supreme Court02 Dec 1997Dismissed
Smt. Mehrunnisa Vs Vishan Kumari
Supreme Court Of India · (1998) 1 MPJR 1
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1), 4
Supreme Court02 Dec 1997Allowed
State of Rajasthan Vs Prakash Chand and Others
Supreme Court Of India · AIR 1998 SC 1344 : (1998) AIRSCW 1219 : (1998) 1 ALD(Cri) 93 : (1998) 1 ALT(Cri) 112 : (1998) CriLJ 2012 : (1998) 2 GLR 1149 : (1997) 9 JT 492 : (1997) 7 SCALE 411 : (1998) 1 SCC 1 : (1997) 6 SCR 1 Supp : (1997) 10 Supreme 122
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 16(1)Rajasthan High Court of Judicature Rules, 1952 — Rule 54, 55, 66, 73, 74
Supreme Court02 Dec 1997Allowed
STP Limited Vs Collector of Central Excise, Patna and Others
Supreme Court Of India · AIR 1997 SC 4396 : (1998) 59 ECC 32 : (1998) 97 ELT 16 : (1997) 9 JT 631 : (1998) 2 MLJ 62 : (1997) 7 SCALE 366 : (1998) 1 SCC 297 : (1997) 6 SCR 56 Supp
Central Excise Rules, 1944 — Rule 8(1)
Supreme Court02 Dec 1997Allowed
Commissioner of Income Tax, Bangalore Vs Shree Manjunatheaware Packing Products and Camphor Works
Supreme Court Of India · AIR 1998 SC 1478 : (1998) AIRSCW 333 : (1998) 231 ITR 53 : (1997) 9 JT 583 : (1997) 7 SCALE 390 : (1998) 1 SCC 598 : (1997) 6 SCR 109 Supp : (1997) 10 Supreme 368
Income Tax Act, 1961 — Section 263, 263(1)
Supreme Court02 Dec 1997Allowed
Malkiat Singh and Another Vs Joginder Singh and Others
Supreme Court Of India · AIR 1997 SC 4229 : (1998) 46 BLJR 864 : (1997) 3 CTC 619 : (1997) 9 JT 642 : (1998) 1 LW 9 : (1998) 1 LW 19 : (1998) 1 MLJ 76 : (1998) 118 PLR 271 : (1997) 7 SCALE 398 : (1998) 2 SCC 206 : (1997) 6 SCR 139 Supp : (1998) 1 UJ 200
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
Supreme Court02 Dec 1997Dismissed
Maddi Venkataraman and Co. (P) Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · (1998) 144 CTR 214 : (1998) 229 ITR 534 : (1997) 9 JT 546 : (1997) 7 SCALE 327 : (1998) 2 SCC 95 : (1997) 6 SCR 67 Supp
Foreign Exchange Regulation Act, 1947 — Section 23(1), 23C, 4(2), 5(1)Income Tax Act, 1961 — Section 28, 37, 48A(3)
Supreme Court01 Dec 1997Dismissed
State of Madhya Pradesh Vs Udai Singh
Supreme Court Of India · (1998) ACR 251 : AIR 1998 SC 198 : (1998) CriLJ 365 : (1998) 1 JLJ 44 : (1997) 9 JT 481 : (1997) 7 SCALE 312 : (1997) 5 SCR 596 Supp
Penal Code, 1860 (IPC) — Section 302, 307
Supreme Court01 Dec 1997Partly Allowed
U.P. Cooperative Federation Ltd. Vs Ram Singh Yadav and Others
Supreme Court Of India · AIR 1998 SC 413 : (1997) 9 JT 622 : (1997) 7 SCALE 349 : (1998) 2 SCC 346 : (1998) SCC(L&S) 548 : (1997) 5 SCR 622 Supp : (1998) 1 UJ 480 : (1998) 1 UPLBEC 46
Uttar Pradesh Co-operative Societies Act, 1965 — Section 122Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975 — Regulation 2, 5
Supreme Court01 Dec 1997Allowed
Arun Tewari and Others Vs Zila Mansavi Shikshak Sangh and Others
Supreme Court Of India · AIR 1998 SC 331 : (1998) 1 JLJ 114 : (1997) 9 JT 593 : (1997) 7 SCALE 461 : (1998) 2 SCC 332 : (1998) SCC(L&S) 541 : (1997) 5 SCR 604 Supp
Constitution of India, 1950 — Article 14, 16Madhya Pradesh Non-Gazetted Class III Educational Service (Non-Collegiate) Recruitment and Promotion Rules, 1973 — Rule 10(3)
Supreme Court01 Dec 1997Allowed
Ashwani Kumar Sharma Vs Yaduvansh Singh and Others
Supreme Court Of India · AIR 1998 SC 337 : (1998) 1 ALLMR 461 : (1997) 9 JT 541 : (1998) 1 PLJR 93 : (1997) 7 SCALE 319 : (1998) 1 SCC 416 : (1997) 5 SCR 616 Supp : (1998) 1 UJ 399
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16Conduct of Elections Rules, 1961 — Rule 56Representation of the People Act, 1951 — Section 100(1), 83(1), 83(1)(b), 83(1)(b)
Supreme Court01 Dec 1997Allowed
Jitendra Prasad Nayak Vs Anant Kumar Sah and Another
Supreme Court Of India · (1998) 8 JT 11 : (1998) 9 SCC 383
Supreme Court01 Dec 1997Dismissed
Rajasthan Adult Education Association and Another Vs Ashoka Bhatacharya (Km) and Another
Supreme Court Of India · AIR 1998 SC 336 : (1997) 9 JT 533 : (1998) 1 LLJ 261 : (1997) 7 SCALE 325 : (1998) 9 SCC 61 : (1998) SCC(L&S) 1114 : (1998) 1 UJ 238 : (1998) 1 UPLBEC 258
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F
Supreme Court28 Nov 1997Allowed
Vinita M. Khanolkar Vs Pragna M. Pai and Others
Supreme Court Of India · AIR 1998 SC 424 : (1998) 1 ALLMR 459 : (1997) 9 JT 490 : (1998) 1 MhLj 131 : (1998) 2 MLJ 48 : (1997) 7 SCALE 356 : (1998) 1 SCC 500 : (1997) 5 SCR 593 Supp
Specific Relief Act, 1963 — Section 6, 6(3)
Supreme Court28 Nov 1997Disposed Of
K.C.P. Ltd. and Others Vs State of M.P. and Others
Supreme Court Of India · (1998) 8 JT 25 : (1998) 9 SCC 379
Supreme Court28 Nov 1997Allowed
Dukhishyam Benupani, Asstt. Director, Enforcement Directorate (FERA) Vs Arun Kumar Bajoria
Supreme Court Of India · AIR 1998 SC 696 : (1998) AIRSCW 361 : (1998) 1 ALD(Cri) 86 : (1998) 91 CompCas 413 : (1998) CriLJ 841 : (1997) 9 JT 379 : (1997) 6 SCALE 351 : (1997) 7 SCALE 258 : (1998) 1 SCC 52 : (1997) 5 SCR 566 Supp : (1997) 10 Supreme 62
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439(2)Foreign Exchange Regulation Act, 1973 — Section 40
Supreme Court28 Nov 1997Allowed
State of U.P. and Another Vs Jogendra Singh and Another
Supreme Court Of India · (1998) AIRSCW 279 : (1997) 9 JT 395 : (1997) 7 SCALE 299 : (1998) 1 SCC 449 : (1998) SCC(L&S) 300 : (1997) 5 SCR 581 Supp : (1997) 10 Supreme 272 : (1998) 1 UPLBEC 8
Uttar Pradesh Fundamental Rules — Rule 56, 56(c), 56(e)