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Supreme Court Of India judgments

59,848 judgments · page 1,789 of 2,993

Supreme Court06 Mar 1998Allowed

Harjinder Singh Vs Karnail Singh and others

Supreme Court Of India · (1998) 3 AD 609 : AIR 1998 SC 1936 : (1998) 1 ALD(Cri) 633 : (1998) 1 ALT(Cri) 324 : (1998) CriLJ 2556 : (1998) 1 Crimes 294 : (1998) 2 JT 437 : (1998) 2 SCALE 290

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 304, 307
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Supreme Court05 Mar 1998Allowed

Babu Ram and Others Vs State of Punjab

Supreme Court Of India · (1998) ACR 793 : (1998) 3 AD 107 : AIR 1998 SC 2808 : (1998) AIRSCW 1406 : (1998) 1 ALD(Cri) 732 : (1998) CriLJ 2060 : (1998) 2 JT 585 : (1998) 2 RLW 235 : (1998) 2 SCALE 427 : (1998) 9 SCC 495 : (1998) 3 Supreme 180 : (1998) 1 UJ 730

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Supreme Court05 Mar 1998Allowed

Kochu Maitheen Kannu Salim Vs State of Kerala

Supreme Court Of India · (1998) ACR 815 : (1998) 3 AD 294 : AIR 1998 SC 2852 : (1998) AIRSCW 1542 : (1998) 1 ALD(Cri) 610 : (1998) CriLJ 2277 : (1998) 2 Crimes 1 : (1998) 2 JT 559 : (1998) 2 SCALE 371 : (1998) 3 Supreme 99 : (1998) 1 UJ 732

Penal Code, 1860 (IPC) — Section 302
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Supreme Court05 Mar 1998Dismissed

Mrs. Rena Drego Vs Lalchand Soni, Etc.

Supreme Court Of India · (1998) 3 AD 74 : AIR 1998 SC 1990 : (1998) AIRSCW 1840 : (1998) 3 ALLMR 173 : (1998) 2 JT 369 : (1998) 2 SCALE 256 : (1998) 3 SCC 341 : (1998) 2 SCR 197 : (1998) 2 Supreme 376

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 15AConstitution of India, 1950 — Article 226, 227
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Supreme Court05 Mar 1998Allowed

Bharat Commerce and Industries Ltd. Vs The Commissioner of Income Tax, Central II

Supreme Court Of India · (1998) 2 AD 429 : AIR 1998 SC 1795 : (1998) AIRSCW 1584 : (1998) 230 ITR 733 : (1998) 2 JT 283 : (1998) 2 SCALE 240 : (1998) 3 SCC 510 : (1998) 2 SCR 150 : (1998) 3 Supreme 67 : (1998) 98 TAXMAN 151

Income Tax Act, 1922 — Section 10, 18AIncome Tax Act, 1961 — Section 139, 212, 215, 220, 256Voluntary Disclosure of Income and Wealth Act, 1976 — Section 3, 6
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Supreme Court05 Mar 1998Allowed

The State of Punjab Vs Gian Kaur and Another

Supreme Court Of India · (1998) 2 ACR 984 : AIR 1998 SC 2809 : (1998) AIRSCW 1407 : (1998) 1 ALD(Cri) 731 : (1998) 1 ALT(Cri) 356 : (1998) CriLJ 2061 : (1998) 2 Crimes 25 : (1998) 2 JT 563 : (1998) 2 RLW 234 : (1998) 2 SCALE 393 : (1998) 3 Supreme 179 : (1998) 1 UJ 719

Penal Code, 1860 (IPC) — Section 302, 34
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Supreme Court05 Mar 1998

Wasim Beg Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1998 SC 1291 : (1998) AIRSCW 1291 : (1998) 2 JT 354 : (1998) 1 LLJ 1209 : (1998) 2 SCALE 224 : (1998) 3 SCC 321 : (1998) SCC(L&S) 804 : (1998) 3 Supreme 21 : (1998) 1 UJ 796 : (1998) 2 UPLBEC 1117

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Supreme Court05 Mar 1998Allowed

Ronny @ Ronald James Alwaris Etc. Vs State Of Maharashtra

Supreme Court Of India · (1998) 2 ACR 881 : (1998) 3 AD 32 : AIR 1998 SC 1251 : (1998) AIRSCW 1103 : (1998) 1 ALD(Cri) 700 : (1998) 1 ALT(Cri) 360 : (1998) CriLJ 1638 : (1998) 2 Crimes 65 : (1998) 2 JT 375 : (1998) 2 SCALE 261 : (1998) 3 SCC 625 : (1998) 2 SCR 162 : (1998) 3 Supr

Constitution of India, 1950 — Article 114, 136, 137, 138, 139Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 165, 166(3)(4), 354(3)Evidence Act, 1872 — Section 114, 9
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Supreme Court05 Mar 1998Allowed

Swaran Singh Vs State of U.P. and Others

Supreme Court Of India · AIR 1998 SC 2026 : (1998) AIRSCW 1880 : (1998) 2 JT 452 : (1998) 2 LW(Cri) 453 : (1998) 2 MLJ 131 : (1998) 2 RLW 226 : (1998) 2 SCALE 248 : (1998) 4 SCC 75 : (1998) 2 SCR 206 : (1998) 3 Supreme 414

Constitution of India, 1950 — Article 161, 72Penal Code, 1860 (IPC) — Section 148, 149, 302
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Supreme Court04 Mar 1998Dismissed

Union of India and Others Vs M/s. Orient Enterprises and Another

Supreme Court Of India · AIR 1998 SC 1729 : (1998) AIRSCW 1515 : (1998) 60 ECC 482 : (1998) 99 ELT 193 : (1998) 2 JT 630 : (1998) 2 SCALE 467 : (1998) 3 SCC 501 : (1998) 2 SCR 143 : (1998) 3 Supreme 343 : (1998) 1 UJ 566

Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 27
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Supreme Court04 Mar 1998Dismissed

Union of India and Others Vs Shri Bijoy Lal Ghosh and Others Etc.

Supreme Court Of India · AIR 1998 SC 1192 : (1998) AIRSCW 1014 : (1998) 2 JT 318 : (1998) 3 MLJ 27 : (1998) 2 SCALE 185 : (1998) 3 SCC 362 : (1998) SCC(L&S) 818 : (1998) 2 SCR 69 : (1998) 2 Supreme 422

Central Civil Services and Posts (Supplementary) Rules, 1989 — Rule 2Constitution of India, 1950 — Article 14, 16, 309
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