Supreme Court26 Mar 1998Dismissed
Arjun Prajapati Vs State of Bihar and Others
Supreme Court Of India · (2001) 9 SCC 252
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,786 of 2,993
Supreme Court26 Mar 1998dismissed
Raj Sheel Vs Commercial Tax Officer, Hyderabad and Another
Supreme Court Of India · (1998) 4 SCALE 18 : (1999) 9 SCC 263 : (1997) 7 SCC 492 : (2000) 117 STC 314
Constitution of India, 1950 — Article 226
Supreme Court26 Mar 1998Allowed
Tasaddug Hussain Khan Vs Shiv Nath Sahu (Deceased) Through Lrs. and another
Supreme Court Of India · AIR 1998 SC 1976 : (1998) AIRSCW 1824 : (1998) 2 BLJR 889 : (1998) 3 JT 70 : (1998) 2 LW 132 : (1998) 2 MLJ 129 : (1998) 119 PLR 526 : (1998) 2 SCALE 645 : (1998) 9 SCC 634 : (1998) 2 SCR 489 : (1998) 3 Supreme 506
Civil Procedure Code, 1908 (CPC) — Section 144
Supreme Court26 Mar 1998dismissed
Sankaranarayanan Potti (Dead) By L.R.S. Vs K. Sreedevi and Others
Supreme Court Of India · AIR 1998 SC 1808 : (1998) AIRSCW 1598 : (1998) 2 JT 637 : (1998) 2 SCALE 476 : (1998) 3 SCC 751 : (1998) 2 SCR 444 : (1998) 3 Supreme 320
Kerala Land Reforms (Amendment) Act, 1969 — Section 108(3), 125(3), 2(22), 2(57), 72B
Supreme Court26 Mar 1998Allowed
M/S Rahabhar Productions Pvt. Ltd. Vs Rajendra K. Tandon
Supreme Court Of India · AIR 1998 SC 1639 : (1998) AIRSCW 1387 : (1998) 2 JT 674 : (1998) 2 SCALE 497 : (1998) 4 SCC 49 : (1998) 2 SCR 470 : (1998) 3 Supreme 473 : (1998) 1 UJ 581
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, 19Constitution of India, 1950 — Article 15(3)Delhi Rent Control Act, 1958 — Section 14C, 25B
Supreme Court26 Mar 1998Dismissed
Gurdial Kaur and others Vs Kartar Kaur and Others
Supreme Court Of India · (1998) 3 AD 603 : AIR 1998 SC 2861 : (1998) AIRSCW 1695 : (1998) 2 BLJR 1301 : (1998) 3 JT 37 : (1998) 2 LW 134 : (1998) 2 MLJ 128 : (1998) 119 PLR 524 : (1998) RD 390 : (1998) 2 RLW 255 : (1998) 2 SCALE 649 : (1998) 4 SCC 384 : (1998) 2 SCR 486 : (1998)
Supreme Court26 Mar 1998Dismissed
Jawaharlal Darda and Others Vs Manoharrao Ganpatrao Kapsikar and Another
Supreme Court Of India · (1998) 2 ACR 983 : (1998) 3 AD 121 : AIR 1998 SC 2117 : (1998) AIRSCW 1998 : (1998) 1 ALD(Cri) 725 : (1998) 2 ALT(Cri) 214 : (1998) CriLJ 2928 : (1998) 2 Crimes 56 : (1998) 2 JT 687 : (1998) 2 SCALE 548(2) : (1998) 2 SCALE 548 : (1998) 2 SCALE 464 : (1998
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 499, 500, 501, 502
Supreme Court26 Mar 1998Allowed
Mohammad Farooq Vs State of Rajasthan and Others
Supreme Court Of India · (2001) 10 SCC 515
Supreme Court25 Mar 1998Allowed
Jupitar Chit Fund Pvt. Ltd. Vs Shanta Mehta (Smt) (Deceased) and Others
Supreme Court Of India · (2001) 9 SCC 387
Supreme Court25 Mar 1998Disposed Of
K.M.S. Ubaida and Another Vs State of Kerala and Another
Supreme Court Of India · AIR 1998 SC 1975 : (1998) AIRSCW 1823 : (1998) 3 JT 35 : (1998) 2 SCALE 647 : (1998) 4 SCC 229 : (1998) 2 SCR 441 : (1998) 3 Supreme 502
Kerala Private Forests (Vesting and Assignment) Act, 1971 — Section 2
Supreme Court25 Mar 1998Dismissed
Income Tax Officer and Another Vs K.L. Srihari and Others
Supreme Court Of India · (2001) 250 ITR 193
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 139(8), 147, 215
Supreme Court25 Mar 1998Allowed
Spring Meadows Hospital and Another Vs Harjol Ahluwalia through K.S. Ahluwalia and Another
Supreme Court Of India · AIR 1998 SC 1801 : (1998) AIRSCW 1590 : (1998) 3 ALLMR 136 : (1998) 1 BLJR 755 : (1998) 92 CompCas 797 : (1998) 1 CTC 665 : (1998) 1 GLT 49 : (1998) 2 JT 620 : (1998) 2 LW 38 : (1998) 3 MLJ 63 : (1998) 2 OLR 93 : (1998) 120 PLR 719 : (1998) 2 RLW 239 : (1
Consumer Protection Act, 1986 — Section 12, 14(1), 2(1)
Supreme Court24 Mar 1998Allowed
State of Orissa Vs Ravi Talkies
Supreme Court Of India · AIR 1999 SC 835 : (1998) AIRSCW 3913 : (1998) 86 CLT 478 : (1998) 5 SCC 372
Orissa Entertainment Tax Act, 1946 — Section 10, 11, 14, 16, 4Orissa Entertainment Tax Rules, 1947 — Rule 16, 17, 27, 40
Supreme Court24 Mar 1998Allowed
Ramesh Chander Vs Imtiaz Khan and Another Bansi Lal and Others Vs N.D.M.C. and Others
Supreme Court Of India · (1998) 5 JT 335 : (1998) 5 SCALE 2 : (1998) 4 SCC 760
Supreme Court24 Mar 1998dismissed
Inter-State Transport Agency Vs Bibi Habiba Khatoon (Dead) by Lrs.
Supreme Court Of India · AIR 1998 SC 1781 : (1998) AIRSCW 1568 : (1998) 2 JT 635 : (1998) 4 JT 480 : (1998) 2 SCALE 466 : (1998) 4 SCC 70 : (1998) 2 SCR 425 : (1998) 3 Supreme 341
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 15
Supreme Court24 Mar 1998Dismissed
Tamil Nadu Water Supply and Drainage Board Vs Tamil Nadu Water Supply and Drainage Board Engineers Association and Others
Supreme Court Of India · AIR 1998 SC 1737 : (1998) AIRSCW 1524 : (1998) 79 FLR 101 : (1998) 2 JT 615 : (1998) 2 SCALE 449 : (1998) 5 SCC 370 : (1998) SCC(L&S) 1364 : (1998) 3 Supreme 267 : (1998) 1 UJ 547 : (1998) 2 UPLBEC 1134(1) : (1998) 2 UPLBEC 1134
Payment of Bonus Act, 1965 — Section 32
Supreme Court24 Mar 1998Allowed
Punjab Urban Planning and Dev. Authority Vs M/s. Shiv Saraswati Iron and Steel Re-Rolling Mills
Supreme Court Of India · (1998) 3 AD 359 : AIR 1998 SC 2352 : (1998) AIRSCW 2326 : (1998) 2 JT 587 : (1998) 2 SCALE 451 : (1998) 4 SCC 539 : (1998) 3 Supreme 269
Supreme Court24 Mar 1998Allowed
Commissioner of Income Tax, T.N. Vs S. Balasubramanian
Supreme Court Of India · AIR 1998 SC 1424 : (1998) AIRSCW 1317 : (1998) 146 CTR 130 : (1998) 230 ITR 934 : (1998) 2 JT 608 : (1998) 2 SCALE 429 : (1998) 3 SCC 596 : (1998) 2 SCR 415 : (1998) 3 Supreme 301 : (1998) 97 TAXMAN 444
Income Tax Act, 1961 — Section 155(5), 2(47), 33, 34, 34(3), 45
Supreme Court24 Mar 1998Disposed Of
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · (2000) 6 SCALE 517 : (1998) 5 SCC 720
Supreme Court23 Mar 1998Disposed Of
Ramasrey and Others Vs Dy. Director Consolidation Distt. Faizabad and Others
Supreme Court Of India · AIR 1999 SC 1474 : (1998) AIRSCW 3998 : (1998) 3 CTC 177 : (1998) 9 JT 392 : (2003) 1 SCALE 387 : (1998) 6 SCC 480
Constitution of India, 1950 — Article 226