Supreme Court Of India Judgments

Supreme Court24 Apr 1998Allowed

Union of India and Others Vs Sushil Kumar Paul and Others

Supreme Court Of India · AIR 1998 SC 1925 : (1998) AIRSCW 1740 : (1998) 79 FLR 538 : (1998) 3 JT 580 : (1998) 3 SCALE 338 : (1998) 5 SCC 268 : (1998) SCC(L&S) 1336 : (1998) 4 Supreme 284

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Supreme Court23 Apr 1998Disposed Of

Commissioner, Assam State Housing and Another Vs Purna Chandra Bora and Another

Supreme Court Of India · AIR 1999 SC 3449 : (1999) AIRSCW 2892 : (1999) 81 FLR 96 : (1998) 4 GLT 31 : (1998) 8 JT 210 : (1998) 6 SCC 619 : (1998) SCC(L&S) 1616

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Supreme Court23 Apr 1998

M.P. Electricity Board Vs National Textile Corpn., Bhopal

Supreme Court Of India · AIR 1999 SC 581 : (1998) AIRSCW 3849 : (1998) 6 SCC 458

Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 5

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Supreme Court23 Apr 1998dismissed

S.K. Bhargava Vs The Collector, Chandigarh and Others

Supreme Court Of India · (1998) 4 AD 342 : AIR 1998 SC 2885 : (1998) AIRSCW 1796 : (1998) 92 CompCas 791 : (1998) 3 JT 658 : (1998) 3 SCALE 374 : (1998) 5 SCC 170 : (1998) 2 SCR 1158 : (1998) 4 Supreme 370

Constitution of India, 1950 — Article 14Haryana Public Moneys (Recovery of Dues) Act, 1979 — Section 2(c), 3Public Moneys (Recovery of Dues) Act, 1965 — Section 3

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Supreme Court23 Apr 1998dismissed

Nirmal Kanti Roy Vs State of West Bengal

Supreme Court Of India · (1998) 4 AD 290 : AIR 1998 SC 2322 : (1998) AIRSCW 2235 : (1998) 1 ALD(Cri) 874 : (1998) 2 ALT(Cri) 6 : (1998) CriLJ 3282 : (1998) 2 Crimes 267 : (1998) 3 JT 436 : (1998) 2 LW(Cri) 653 : (1998) 2 RLW 294 : (1998) 3 SCALE 232 : (1998) 4 SCC 590 : (1998) 2

Criminal Procedure Code, 1973 (CrPC) — Section 167(5), 468, 473Essential Commodities Act, 1955 — Section 12, 7(1)Penal Code, 1860 (IPC) — Section 29(2), 326, 409

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Supreme Court23 Apr 1998dismissed

M. Naresh Kumar Vs B. Nagalaxmi

Supreme Court Of India · AIR 1999 SC 547 : (1998) AIRSCW 3867 : (1998) 5 JT 630 : (1998) 5 SCC 331

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22

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Supreme Court23 Apr 1998Allowed

Trustees of Prince Shahmat Ali Khan Trust Vs Controller of Estate Duty, Hyderabad

Supreme Court Of India · AIR 1999 SC 539 : (1998) AIRSCW 3850 : (1998) 234 ITR 38 : (1998) 5 SCC 423

Estate Duty Act, 1953 — Section 10

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Supreme Court23 Apr 1998Allowed

Bharat Coking Coal Ltd. Vs Shyam Sunder Prasad and Others

Supreme Court Of India · AIR 1999 SC 560 : (1998) AIRSCW 3898 : (1998) 5 JT 615 : (1998) 5 SCC 512

Coal Mines (Nationalisation) Act, 1973 — Section 2Coal Mines (Taking Over of Management) Act, 1973 — Section 2, 3(2)Mines Act, 1952 — Section 2

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Supreme Court23 Apr 1998Dismissed

Registrar, Cooperative Societies Vs Maharshi Dayanand Cooperative Housing Society and Others

Supreme Court Of India · (1998) 8 JT 523 : (1998) 6 SCC 536

Land Acquisition Act, 1894 — Section 17, 4

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Supreme Court23 Apr 1998Allowed

Mysore Cement Ltd. Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1999 SC 3380 : (1999) AIRSCW 2563 : (1998) 9 SCC 722

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Supreme Court23 Apr 1998Allowed

Prime Channel and Another Vs Union of India and Others

Supreme Court Of India · AIR 1999 SC 1497 : (1998) AIRSCW 3839 : (1998) 4 JT 493 : (1998) 3 SCALE 666(2) : (1998) 3 SCALE 666 : (1998) 5 SCC 580

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Supreme Court22 Apr 1998Allowed

CIDC of Maharashtra Ltd. Vs Apple Finance Ltd. and Another

Supreme Court Of India · (1999) 1 SCC 239

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Supreme Court22 Apr 1998dismissed

Shanmuga Traders and Others Vs State of T.N. and Others

Supreme Court Of India · (1998) 5 SCC 349 : (1999) 114 STC 1

Central Sales Tax Act, 1956 — Section 14, 15, 5Tamil Nadu General Sales Tax Act, 1959 — Section 17, 3, 4, 7A

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Supreme Court22 Apr 1998Allowed

Govindasami Vs State of Tamil Nadu

Supreme Court Of India · (1998) 2 ACR 1183 : (1998) 4 AD 679 : AIR 1998 SC 2889 : (1998) AIRSCW 1933 : (1998) 2 ALD(Cri) 6 : (1998) 2 ALT(Cri) 13 : (1998) CriLJ 2913 : (1998) 2 Crimes 238 : (1998) 3 JT 260 : (1998) 3 SCALE 188 : (1998) 4 SCC 531 : (1998) 2 SCR 1135 : (1998) 4 Sup

Criminal Procedure Code, 1973 (CrPC) — Section 379

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Supreme Court22 Apr 1998Allowed

Ramswaroop Masawan Vs Municipal Council and Another

Supreme Court Of India · AIR 1999 SC 705 : (1998) AIRSCW 3876 : (1999) 82 FLR 780 : (1999) LabIC 226 : (1999) 1 LLJ 1214 : (1998) 6 SCC 338 : (1998) SCC(L&S) 1491

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Supreme Court21 Apr 1998Disposed Of

M/s. India Steamship Company Ltd. Vs Union of India and Another

Supreme Court Of India · (1998) 4 AD 64 : AIR 1998 SC 1955 : (1998) AIRSCW 1800 : (1998) 61 ECC 10 : (1998) 76 ECR 209 : (1998) 100 ELT 3 : (1998) 3 JT 484 : (1998) 3 SCALE 238 : (1998) 4 SCC 293 : (1998) 2 SCR 1120 : (1998) 4 Supreme 214

Customs Act, 1962 — Section 112, 115(1)Sea Customs Act, 1878 — Section 167

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Supreme Court21 Apr 1998dismissed

Assistant Commissioner and Another Vs Vishnu Trading Company

Supreme Court Of India · AIR 1999 SC 550 : (1998) 5 SCC 330

Kerala General Sales Tax Act, 1963 — Section 29A(2B)

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Supreme Court21 Apr 1998Disposed Of

Delhi Development Authority Vs Skipper Construction and Anr

Supreme Court Of India · (1999) 1 SCALE 197

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Supreme Court21 Apr 1998Allowed

Canara Bank Vs Nuclear Power Corporation of India Ltd. and Others

Supreme Court Of India · AIR 1999 SC 1505 : (1998) 9 JT 492 : (1998) 4 SCALE 22

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Supreme Court21 Apr 1998Dismissed

Ram Bihari Yadav Vs State of Bihar and Others

Supreme Court Of India · (1998) 2 ACR 1178 : (1998) 4 AD 154 : AIR 1998 SC 1850 : (1998) AIRSCW 1647 : (1998) 1 ALD(Cri) 861 : (1998) 2 ALT(Cri) 21 : (1998) 2 BLJR 989 : (1998) CriLJ 2515 : (1998) 2 Crimes 254 : (1998) 3 JT 290 : (1998) 2 RLW 289 : (1998) 3 SCALE 200 : (1998) 4 S

Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 377

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