Supreme Court06 May 1998Dismissed
Veer Pal Singh and Others Vs State of U.P. and Others
Supreme Court Of India · AIR 1999 SC 2632 : (1999) AIRSCW 1771 : (1998) 8 SCC 448
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 5(6)
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,777 of 2,993
Supreme Court05 May 1998Disposed Of
Haryana Public Service Commission Vs Harinder Singh and Another
Supreme Court Of India · AIR 1999 SC 551 : (1998) AIRSCW 3873 : (1999) 81 FLR 186 : (1998) 8 JT 245 : (1999) LabIC 225 : (1998) 5 SCC 452 : (1998) SCC(L&S) 1561
Supreme Court05 May 1998Allowed
Environment Awareness Forum Vs State of Jammu & Kashmir and Others
Supreme Court Of India · AIR 1999 SC 1495 : (1998) AIRSCW 3841 : (1999) CriLJ 464 : (1998) 9 JT 178 : (1998) 3 SCALE 669 : (1998) 5 SCALE 3 : (1999) 1 SCC 210 : (1998) 2 SCC 59 : (1998) 8 Supreme 528
Supreme Court05 May 1998Allowed
Gurmesh Prakash Bishnoi Vs State of Haryana and Others
Supreme Court Of India · (1998) 4 JT 411 : (1998) 3 SCALE 603 : (1998) 5 SCC 260 : (1998) SCC(L&S) 1329 : (1998) 3 SCR 194 : (1999) 1 SLJ 30
Supreme Court05 May 1998Dismissed
State Bank of India and Others Vs State Bank of India Canteen Employees'' Union and Others
Supreme Court Of India · (1998) 3 ALT 23 : (1998) 79 FLR 643 : (1998) 3 JT 731 : (1998) 3 SCALE 445 : (1998) 5 SCC 74 : (1998) SCC(L&S) 1270 : (1999) 1 SLJ 28
Constitution of India, 1950 — Article 136, 226
Supreme Court05 May 1998Partly Allowed
Indian Bank Vs Maharashtra State Co-operative Marketing Federation Ltd.
Supreme Court Of India · (1998) 4 AD 560 : AIR 1998 SC 1952 : (1998) AIRSCW 1793 : (1998) 3 ALLMR 167 : (1998) 3 ALT 18 : (1998) 93 CompCas 120 : (1998) 79 FLR 615 : (1998) 3 JT 733 : (1998) 2 LW 632 : (1998) MPLJ 101 : (1998) 2 MPLJ 101 : (1998) 119 PLR 568 : (1998) 2 RLW 334 :
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, 10
Supreme Court05 May 1998
Real Value Appliances Ltd. Vs Canara Bank and Others
Supreme Court Of India · (1998) 5 AD 121 : AIR 1998 SC 2064 : (1998) AIRSCW 1924 : (1998) 93 CompCas 26 : (1998) 3 CTC 112 : (1998) 79 FLR 675 : (1998) 3 JT 715 : (1998) 2 LW 563 : (1998) 119 PLR 553 : (1998) 3 SCALE 427 : (1998) 5 SCC 554 : (1998) 3 SCR 170 : (1998) 4 Supreme 47
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13, 15, 16, 17, 18
Supreme Court05 May 1998Dismissed
Union of India and Another Vs Balbir Singh and Another
Supreme Court Of India · AIR 1998 SC 2043 : (1998) AIRSCW 1900 : (1998) 79 FLR 694 : (1999) 2 GLR 1762 : (1998) 3 JT 695 : (2000) 1 LLJ 279 : (1998) 3 SCALE 422 : (1998) 5 SCC 216 : (1998) SCC(L&S) 1310 : (1998) 4 Supreme 425
Arms Act, 1959 — Section 27, 54Penal Code, 1860 (IPC) — Section 120
Supreme Court05 May 1998Allowed
Indian Council for Envirolegal Acion and Others Vs Union of India and Others
Supreme Court Of India · AIR 1999 SC 1502 : (1998) AIRSCW 3861 : (1998) 4 JT 495 : (1998) 3 SCALE 664 : (1998) 1 SCALE 185(1) : (1998) 4 SCALE 1 : (1998) 9 SCC 580
Supreme Court05 May 1998Dismissed
Mohd. Zahid Vs The Govt. of NCT of Delhi
Supreme Court Of India · (1998) 4 AD 615 : AIR 1998 SC 2023 : (1998) AIRSCW 1877 : (1998) 2 ALD(Cri) 4 : (1998) 2 ALT(Cri) 104 : (1998) CriLJ 2908 : (1998) 2 Crimes 325 : (1998) 3 JT 750 : (1998) 2 RLW 337 : (1998) 3 SCALE 459 : (1998) 5 SCC 419 : (1998) 3 SCR 311 : (1998) 4 Supr
Arms Act, 1959 — Section 39Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 193, 195, 211
Supreme Court05 May 1998Allowed
Mohd. Sultan Ganai Vs State of Jammu and Kashmir and Others
Supreme Court Of India · (1998) 4 AD 624 : AIR 1998 SC 2341 : (1998) AIRSCW 2312 : (1998) 79 FLR 647 : (1998) 3 JT 713 : (1998) LabIC 2535 : (1999) 1 LLJ 730 : (1998) 3 SCALE 410 : (1998) 5 SCC 67 : (1998) SCC(L&S) 1269 : (1999) 1 SLJ 19 : (1998) 4 Supreme 423
Supreme Court05 May 1998Disposed Of
Government of Orissa and Another Vs Hanichal Roy and Another
Supreme Court Of India · (1998) 6 SCC 626 : (1998) SCC(L&S) 1622
Supreme Court05 May 1998Dismissed
Prithipal Singh (Dead) through Lrs. Vs Commissioner of Wealth Tax
Supreme Court Of India · AIR 1999 SC 353 : (1998) AIRSCW 3758 : (1999) 153 CTR 170 : (1998) 234 ITR 45 : (1998) 6 JT 83 : (1998) 5 SCC 328 : (1998) 101 TAXMAN 671
Wealth Tax Act, 1957 — Section 18(1), 18B
Supreme Court05 May 1998Dismissed
Makharia Brothers Vs State of Nagaland and Others
Supreme Court Of India · AIR 1999 SC 3466 : (1999) AIRSCW 3452 : (1998) 2 GLT 4 : (2000) 10 SCC 503
Supreme Court04 May 1998Allowed
Union of India (UOI) and Others Vs Asit K. Sarkar
Supreme Court Of India · (1999) 1 SCC 251
Supreme Court04 May 1998Allowed
M.C. Mehta Vs Union of India (UOI) and Others (Regd. Pusa Service Station)
Supreme Court Of India · (1998) 5 SCC 611
Supreme Court04 May 1998Dismissed
Benny T.D. and Others Vs Registrar of Cooperative Societies and Another
Supreme Court Of India · AIR 1998 SC 2012 : (1998) AIRSCW 1865 : (1998) 1 KLJ 602 : (1999) 1 LLJ 527 : (1998) 3 SCALE 392 : (1998) 5 SCC 269 : (1998) SCC(L&S) 1338 : (1998) 3 SCR 147 : (1998) 4 Supreme 490 : (1998) 1 UJ 747
Constitution of India, 1950 — Article 309Kerala Co-operative Societies Act, 1969 — Section 80(4)Kerala Co-operative Societies Rules, 1969 — Rule 176, 186, 187
Supreme Court04 May 1998Disposed Of
Jaswant Rai and Another Vs Central Board of Direct Taxes and Revenue and Others
Supreme Court Of India · (1998) 5 AD 41 : AIR 1998 SC 1891 : (1998) AIRSCW 1702 : (1998) 231 ITR 745 : (1998) 3 JT 690 : (1998) 2 RLW 328 : (1998) 3 SCALE 406 : (1998) 5 SCC 77 : (1998) 3 SCR 139 : (1998) 4 Supreme 431 : (1998) 98 TAXMAN 230
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 271(1), 271(4A)
Supreme Court01 May 1998Disposed Of
Dilip Kumar Basu Vs State of W.B. and Others
Supreme Court Of India · (1998) 2 OLR 529 : (1998) 6 SCC 380
Criminal Procedure Code, 1973 (CrPC) — Section 176
Supreme Court01 May 1998Allowed
Commissioner of Police, Delhi and Another Vs Dhaval Singh
Supreme Court Of India · AIR 1999 SC 2326 : (1999) AIRSCW 2407 : (1999) 9 JT 429 : (1999) 1 SCC 246
Penal Code, 1860 (IPC) — Section 147, 327, 342, 504