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Supreme Court Of India judgments

59,848 judgments · page 1,758 of 2,993

Supreme Court22 Sept 1998Disposed Of

M.C. Mehta Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1999 SC 291 : (1998) AIRSCW 3811 : (1998) 3 BLJR 2194 : (1998) 6 JT 590 : (1998) 5 SCALE 391 : (1998) 8 SCC 206 : (1999) SCC(L&S) 475 : (1998) 2 SCR 24 Supp : (1998) 7 Supreme 461 : (1999) 1 UJ 113

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Supreme Court21 Sept 1998dismissed

Mr ''X'' Vs Hospital ''Z''

Supreme Court Of India · AIR 1999 SC 495 : (1998) 7 JT 626 : (1998) 6 SCALE 230 : (1998) 8 SCC 296 : (1999) 1 UJ 232

Constitution Of India, 1950 — Article 19, 21Hindu Marriage Act, 1955 — Section 13(1)(v)Dissolution Of Muslim Marriage Act, 1939 — Section 2
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Supreme Court21 Sept 1998Allowed

Uday Kumar Vs State of Karnataka

Supreme Court Of India · (1998) 1 ACR 196 : AIR 1998 SC 3317 : (1998) AIRSCW 3254 : (1998) 2 ALD(Cri) 764 : (1998) 2 ALT(Cri) 321 : (2000) 2 BLJR 1632 : (1998) CriLJ 4622 : (1998) 4 Crimes 48 : (1998) 6 JT 493 : (1998) 5 SCALE 364 : (1998) 7 SCC 478 : (1998) 7 Supreme 551

Penal Code, 1860 (IPC) — Section 302
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Supreme Court21 Sept 1998

Badruddin Vs State of Uttar Pradesh

Supreme Court Of India · (1998) 1 ACR 200 : AIR 1998 SC 3243 : (1998) AIRSCW 3165 : (1998) 2 ALD(Cri) 647 : (1998) 2 ALT(Cri) 295 : (1998) CriLJ 4591 : (1998) 6 JT 488 : (1998) 5 SCALE 358(1) : (1998) 5 SCALE 358 : (1998) 7 SCC 300 : (1998) 7 Supreme 422

Penal Code, 1860 (IPC) — Section 302, 323, 34
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Supreme Court18 Sept 1998dismissed

Baidyanath Jena and Another Vs Union of India and Others

Supreme Court Of India · (1998) 7 AD 204 : AIR 1998 SC 3291 : (1998) AIRSCW 3221 : (1998) 6 JT 439 : (1998) LabIC 3543 : (1998) 5 SCALE 318 : (1998) 7 SCC 727 : (1999) SCC(L&S) 63 : (1998) 1 SCR 667 Supp : (1998) 7 Supreme 393 : (1999) 1 UJ 166

Police Service (Cadre) Rules, 1954 — Rule 7, 9Police Service (Regulation of Seniority) Rules, 1954 — Rule 3(3)
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Supreme Court18 Sept 1998Allowed

Mrs. Helen C. Rebello and Others Vs Maharashtra State Road Transport Corpn. and Another

Supreme Court Of India · (1998) 2 ACC 512 : (1999) ACJ 10 : (1998) 7 AD 269 : AIR 1998 SC 3191 : (1998) AIRSCW 3105 : (1999) 1 ALLMR 670 : (1999) 95 CompCas 509 : (1999) 1 GLR 322 : (1998) 6 JT 418 : (1999) 1 LW 208 : (1998) MPLJ 563 : (1998) 2 MPLJ 563 : (1999) 1 RLW 126 : (1998

English Fatal Accidents Act, 1846 — Section 9Fatal Accidents Act, 1855 — Section 1, 1A, 2Insurance Act, 1938 — Section 7, 96, 97
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Supreme Court18 Sept 1998Dismissed

Kurukshetra University and Another Vs Jyoti Sharma and Others

Supreme Court Of India · (1998) 7 AD 195 : AIR 1998 SC 3385 : (1998) AIRSCW 3332 : (1998) 6 JT 475 : (1998) 5 SCALE 311 : (1998) 6 SCC 763 : (1998) 1 SCR 647 Supp : (1998) 7 Supreme 386

Constitution of India, 1950 — Article 226Kurukshetra University Act, 1986 — Section 11(5), 22, 23
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Supreme Court17 Sept 1998Allowed

Basudeo Tiwary Vs Sido Kanhu University and Others

Supreme Court Of India · (1998) 7 AD 189 : AIR 1998 SC 3261 : (1998) AIRSCW 3186 : (1998) 6 JT 464 : (1998) LabIC 3539 : (1999) 1 LLJ 200 : (1999) 1 PLJR 30 : (1998) 5 SCALE 300 : (1998) 8 SCC 194 : (1999) SCC(L&S) 174 : (1998) 1 SCR 633 Supp : (1998) 7 Supreme 361 : (1999) 1 UJ

Bihar State Universities Act, 1976 — Section 35(3), 4(14)
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