Supreme Court05 Jan 1999Disposed Of
Atlesh Kumar Sharma and Others Vs Sudesh Rani (Smt) and Others
Supreme Court Of India · (2000) 1 BLJR 628 : (1999) 9 JT 502 : (2000) 91 RD 118 : (1999) 6 SCC 115
Transfer of Property Act, 1882 — Section 41
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,747 of 2,993
Supreme Court04 Jan 1999Dismissed
State of Kerala and Others Vs Kalliyanikutty and Another
Supreme Court Of India · (1999) 1 KLJ 811
Companies Act, 1913 — Section 186Kerala Revenue Recovery Act, 1968 — Section 2, 5, 68, 69(2), 70Limitation Act, 1963 — Article 14, 5
Supreme Court18 Dec 1998Allowed
U.P. State Cooperative Land Development Bank Ltd. Vs Chandra Bhan Dubey and Others
Supreme Court Of India · AIR 1999 SC 753 : (1999) AIRSCW 364 : (1999) 1 CTC 467 : (1998) 9 JT 81 : (1999) 1 LLJ 633 : (1998) 6 SCALE 670 : (1999) 1 SCC 741 : (1999) SCC(L&S) 389 : (1998) 3 SCR 659 Supp : (1999) 1 STC 593 : (1998) 9 Supreme 535 : (1999) 1 UPLBEC 296
Constitution of India, 1950 — Article 12, 13(3), 226, 367(1), 372General Clauses Act, 1897 — Section 2(42)Uttar Pradesh Co-operative Land Development Bank Act, 1964 — Section 3, 30, 9
Supreme Court18 Dec 1998dismissed
General Manager, Western Railway and Others Vs Y.P. Sharma and Others
Supreme Court Of India · AIR 1999 SC 596 : (1999) AIRSCW 262 : (1999) 81 FLR 496 : (1998) 8 JT 629 : (1998) 6 SCALE 618 : (1999) 1 SCC 549 : (1999) SCC(L&S) 330 : (1998) 9 Supreme 371 : (1999) 1 UPLBEC 627
Constitution of India, 1950 — Article 309Railway Servants (Pass) Rules, 1986 — Rule 16(1), 2, 6
Supreme Court18 Dec 1998Dismissed
Tripura Goods Transport Association and Another Vs Commissioner of Taxes and Others
Supreme Court Of India · AIR 1999 SC 719 : (1999) AIRSCW 184 : (1998) 4 GLT 32 : (1998) 9 JT 62 : (1998) 6 SCALE 620 : (1999) 2 SCC 253 : (1998) 3 SCR 622 Supp : (1999) 112 STC 609 : (1998) 9 Supreme 517
Constitution of India, 1950 — Article 246, 301, 304Tripura Sales Tax Act, 1976 — Section 2, 29, 29(4), 30, 32Tripura Sales Tax Rules, 1976 — Rule 46A, 46A(3), 63A, 63A(1A), 63A(2)
Supreme Court18 Dec 1998Dismissed
State of Punjab and Others Vs Dr. R.N. Bhatnagar and Another
Supreme Court Of India · AIR 1999 SC 647 : (1999) AIRSCW 299 : (1998) 9 JT 7 : (1998) 6 SCALE 642 : (1999) 2 SCC 330 : (1999) SCC(L&S) 513 : (1998) 3 SCR 693 Supp : (1998) 9 Supreme 481 : (1999) 2 UPLBEC 57
Constitution of India, 1950 — Article 16(4)Punjab Medical College Education Service (Class I) Rules, 1978 — Rule 9(i)(d)Punjab Police Service Rules, 1959 — Rule 6
Supreme Court18 Dec 1998Dismissed
Commissioner of Income Tax Vs Bokaro Steel Ltd.
Supreme Court Of India · (1999) 151 CTR 276
Income Tax Act, 1961 — Section 22, 256, 28, 56
Supreme Court18 Dec 1998Allowed
M.C. Mehta Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1999 SC 582 : (1999) AIRSCW 246 : (1998) 9 JT 103 : (1998) 6 SCALE 661 : (1999) 2 SCC 91 : (1998) 3 SCR 725 Supp : (1998) 9 Supreme 470
Industrial Disputes Act, 1947 — Section 25F
Supreme Court18 Dec 1998Allowed
Kapil Mohan Vs The Commissioner of Income Tax, Delhi
Supreme Court Of India · AIR 1999 SC 573 : (1999) AIRSCW 234 : (1999) 151 CTR 102 : (1999) 235 ITR 278 : (1998) 8 JT 641 : (1998) 6 SCALE 635 : (1999) 1 SCC 430 : (1998) 3 SCR 647 Supp : (1998) 9 Supreme 375 : (1999) 102 TAXMAN 84
Income Tax Act, 1961 — Section 159, 2(24), 256(1), 280D
Supreme Court18 Dec 1998Allowed
Supreme Court of Employees Welfare Assn. Vs Union of India and Another
Supreme Court Of India · (1999) 1 SCALE 5(2) : (1999) 1 SCALE 5 : (1999) 2 SCC 548 : (1999) SCC(L&S) 562
Constitution of India, 1950 — Article 146(2)
Supreme Court18 Dec 1998Dismissed
Jagannath Mishra Vs State of Bihar
Supreme Court Of India · (1999) AIRSCW 2321 : (1999) CriLJ 3526 : (1999) 1 SCALE 5
Supreme Court17 Dec 1998Allowed
Bharat Singh Vs State of Uttar Pradesh
Supreme Court Of India · (1998) 1 ACR 396 : AIR 1999 SC 717 : (1999) AIRSCW 182 : (1999) 1 ALD(Cri) 197 : (1999) 1 ALT(Cri) 171 : (1999) CriLJ 829 : (1999) 1 Crimes 15 : (1998) 8 JT 637 : (1999) 1 PLJR 39 : (1998) 6 SCALE 600 : (1998) 9 Supreme 441
Penal Code, 1860 (IPC) — Section 148, 149, 302
Supreme Court17 Dec 1998Allowed
Kuldeep Singh Vs The Commissioner of Police and Others
Supreme Court Of India · AIR 1999 SC 677 : (1999) AIRSCW 129 : (1999) 81 FLR 630 : (1999) 8 JT 603 : (1999) 1 LLJ 604 : (1998) 6 SCALE 588 : (1999) 2 SCC 10 : (1999) SCC(L&S) 429 : (1998) 3 SCR 594 Supp : (1998) 9 Supreme 452 : (1999) 2 UPLBEC 55
Constitution of India, 1950 — Article 226, 311(2), 32Delhi Police (Punishment and Appeal) Rules, 1980 — Rule 16(3)Delhi Police Act, 1978 — Section 21
Supreme Court17 Dec 1998Dismissed
Ram Swarup and Others Vs S.N. Maira and Others
Supreme Court Of India · AIR 1999 SC 941 : (1999) AIRSCW 509 : (1998) 8 JT 649 : (1999) 1 PLJR 52 : (1998) 6 SCALE 603 : (1999) 1 SCC 738 : (1998) 3 SCR 617 Supp : (1998) 9 Supreme 438
Haryana Ceiling on Land Holdings Act, 1972 — Section 12(3)
Supreme Court17 Dec 1998Allowed
Shriram Mandir Sansthan alias Shri Ram Sansthan Pusda Vs Vatsalabai and Others
Supreme Court Of India · AIR 1999 SC 520 : (1999) AIRSCW 121 : (1999) 1 ALLMR 241 : (1998) 8 JT 623 : (1998) 6 SCALE 605 : (1999) 1 SCC 657 : (1998) 3 SCR 585 Supp : (1998) 9 Supreme 463
Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 120, 129, 54, 54(1), 54(3)
Supreme Court17 Dec 1998Disposed Of
Javed Abidi Vs Union of India and Others
Supreme Court Of India · AIR 1999 SC 512 : (1999) AIRSCW 111 : (1998) 8 JT 632 : (1999) 3 LW 617 : (1998) 6 SCALE 597 : (1999) 1 SCC 467 : (1998) 3 SCR 610 Supp : (1998) 9 Supreme 446 : (1999) 1 UJ 143
Constitution of India, 1950 — Article 14, 32Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 13, 2, 3(2), 9
Supreme Court15 Dec 1998
Smt. Savitrabai Bhausaheb Kevate and Others Vs Raichand Dhanraj Lunja
Supreme Court Of India · AIR 1999 SC 602 : (1999) AIRSCW 270 : (1998) 8 JT 581 : (1998) 6 SCALE 580 : (1999) 2 SCC 171 : (1998) 9 Supreme 412 : (1999) 1 UJ 310
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)Constitution of India, 1950 — Article 227
Supreme Court15 Dec 1998dismissed
National Insurance Co. Ltd. Vs Nathilal and Others
Supreme Court Of India · (1999) 1 ACC 1 : (1999) ACJ 657 : AIR 1999 SC 623 : (1999) AIRSCW 272 : (1999) 2 ALT 21 : (1999) 95 CompCas 276 : (1998) 8 JT 572 : (1999) 121 PLR 560 : (1998) 6 SCALE 578 : (1999) 1 SCC 552 : (1998) 9 Supreme 444 : (1999) 1 UJ 125
Motor Vehicles Act, 1939 — Section 110A
Supreme Court15 Dec 1998Allowed
Radhey Shyam Gupta Vs U.P State Agro Industries Corporation Ltd. and Another
Supreme Court Of India · AIR 1999 SC 609 : (1999) AIRSCW 207 : (1999) 81 FLR 475 : (1998) 8 JT 585 : (1999) 1 LLJ 432 : (1998) 6 SCALE 562 : (1999) 2 SCC 21 : (1999) SCC(L&S) 439 : (1998) 3 SCR 558 Supp : (1998) 9 Supreme 504 : (1999) 1 UPLBEC 265 : (1999) 1 UPLBEC 256
Civil Services (Classification, Control and Appeal) Rules — Rule 55B
Supreme Court15 Dec 1998Allowed
Dwijen Chandra Sarkar and Another Vs Union of India and Another
Supreme Court Of India · AIR 1999 SC 598 : (1999) AIRSCW 265 : (1998) 8 JT 575 : (1999) 1 LLJ 338 : (1998) 6 SCALE 583 : (1999) 2 SCC 119 : (1999) SCC(L&S) 486 : (1998) 3 SCR 576 Supp : (1998) 9 Supreme 391 : (1999) 2 UPLBEC 929