Supreme Court12 Oct 1999
State of W.B. Vs Kesoram Industries Ltd. and Others
Supreme Court Of India · (2000) 1 SCC 762
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,695 of 2,993
Supreme Court12 Oct 1999Dismissed
Abdul Rashid Ibrahim Mansuri Vs State of Gujarat
Supreme Court Of India · (2000) 2 SCC 364 : (2000) SCC(L&S) 275
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
Supreme Court12 Oct 1999Dismissed
Jeevanlal and Co. Vs Collector of Customs, Bombay
Supreme Court Of India · (2000) 9 SCC 733
Supreme Court12 Oct 1999Dismissed
Baboolal Vs State of U.P.
Supreme Court Of India · (2000) 10 SCC 375
Supreme Court12 Oct 1999Dismissed
Hemlata Panda and Others Vs Sukuri Dibya and Others
Supreme Court Of India · (1999) 10 JT 509 : (2000) 2 SCC 218
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 104(1), 104(2)
Supreme Court12 Oct 1999Allowed
Gujarat Steel Tube Co. Ltd. Vs Virchandbhai B. Shah and Others
Supreme Court Of India · AIR 1999 SC 3839 : (1999) AIRSCW 3914 : (1999) 4 ALLMR 519 : (1999) 98 CompCas 716 : (1999) 3 CTC 671 : (2000) 1 GLR 916 : (1999) 8 JT 298 : (1999) 6 SCALE 537 : (1999) 8 SCC 11 : (1999) 3 SCR 624 Supp : (1999) 8 Supreme 598 : (2000) 1 UJ 118
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 12(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15(1), 22Transfer of Property Act, 1882 — Section 106
Supreme Court12 Oct 1999Allowed
Kalpavruksha Charitable Trust Vs Toshniwal Brothers (Bombay) Pvt. Ltd. and Another
Supreme Court Of India · AIR 1999 SC 3356 : (1999) AIRSCW 3732 : (1999) 3 CTC 452 : (1999) 8 JT 210 : (1999) 123 PLR 707 : (1999) 6 SCALE 534 : (2000) 1 SCC 512 : (1999) 3 SCR 619 Supp : (1999) 9 Supreme 134 : (2000) 1 UJ 89
Consumer Protection Act, 1986 — Section 2
Supreme Court12 Oct 1999Dismissed
Ramesh Chand Sharma Vs Udham Singh Kamal and Others
Supreme Court Of India · AIR 1999 SC 3837 : (1999) AIRSCW 3911 : (1999) 6 ALT 23 : (1999) 8 JT 289 : (1999) 6 SCALE 531 : (1999) 8 SCC 304 : (2000) SCC(L&S) 53 : (1999) 3 SCR 613 Supp : (2000) 2 SLJ 89 : (1999) 8 Supreme 550 : (2000) 1 UJ 284 : (2000) 2 UPLBEC 52
Administrative Tribunals Act, 1985 — Section 21(3)Constitution of India, 1950 — Article 309
Supreme Court12 Oct 1999Dismissed
Prasad Ramakant Khade Vs State of Maharashtra
Supreme Court Of India · AIR 2000 SC 138 : (1999) AIRSCW 4103 : (1999) 2 ALD(Cri) 894 : (2000) CriLJ 55 : (1999) 3 Crimes 187 : (1999) 8 JT 302 : (2000) 1 PLJR 97 : (1999) 6 SCALE 524 : (1999) 8 SCC 493 : (1999) 8 Supreme 553 : (2000) 1 UJ 332
Explosive Substances Act, 1908 — Section 4, 5Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19, 3(3), 4, 5, 6
Supreme Court12 Oct 1999Allowed
M/s. K. Damodarasamy Naidu and Bros. Etc. Etc. Vs The State of Tamil Nadu and Another Etc. Etc.
Supreme Court Of India · AIR 1999 SC 3909 : (1999) AIRSCW 3999 : (1999) 8 JT 309 : (1999) 6 SCALE 515 : (2000) 1 SCC 521 : (1999) 3 SCR 597 Supp : (2000) 117 STC 1
Bombay Sales Tax Act, 1959 — Section 2Constitution (Forty-Sixth Amendment) Act, 1982 — Section 6Constitution of India, 1950 — Article 366(29A)
Supreme Court12 Oct 1999Dismissed
Sheelam Ramesh and Another Vs State of A.P.
Supreme Court Of India · (1999) 3 ACR 2599 : AIR 2000 SC 118 : (1999) AIRSCW 4080 : (2000) 1 ALD(Cri) 301 : (2000) CriLJ 51 : (1999) 4 Crimes 354 : (1999) 8 JT 537 : (1999) 6 SCALE 499 : (1999) 8 SCC 369 : (1999) 3 SCR 589 Supp : (1999) 9 Supreme 181
Arms Act, 1959 — Section 27, 7Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court12 Oct 1999Dismissed
Heikrujam Chaoba Singh Vs State of Manipur
Supreme Court Of India · (1999) 3 ACR 2355 : AIR 2000 SC 59 : (1999) AIRSCW 4181 : (1999) 2 ALD(Cri) 890 : (2000) CriLJ 184 : (1999) 4 Crimes 327 : (1999) 8 JT 205 : (2000) 1 PLJR 14 : (1999) 6 SCALE 509 : (1999) 8 SCC 458 : (1999) 9 Supreme 131
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court12 Oct 1999
Antony Vs K.C. Ittoop and Sons and Others
Supreme Court Of India · AIR 2000 SC 226 : (1999) AIRSCW 4325 : (1999) 3 CTC 448 : (1999) 8 JT 214 : (1999) 6 SCALE 513 : (1999) 8 SCC 147 : (1999) 9 Supreme 367 : (2000) 1 UJ 362
Transfer of Property Act, 1882 — Section 107, 53A
Supreme Court11 Oct 1999Disposed Of
Deepak Puri Vs State of Haryana and Others
Supreme Court Of India · (2000) 10 SCC 380
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court11 Oct 1999Dismissed
D.A.V. College Managing Committee Vs S.K. Sood and Another
Supreme Court Of India · (2000) 10 SCC 212
Supreme Court11 Oct 1999Disposed Of
Baidyanath Bhattacharya and Another Vs S. Karmakar (Dead) by Lrs.
Supreme Court Of India · AIR 2000 SC 3604 : (2000) 10 JT 484 : (2001) 10 SCC 695
Supreme Court11 Oct 1999Disposed Of
Director of Collegiate Education and Another Vs Sri Jagadguru Panchacharya Viswa Dharma Vidya Peetha and Others
Supreme Court Of India · (2000) 10 SCC 159
Supreme Court11 Oct 1999Dismissed
G. Ramachandran Vs K. Mohan
Supreme Court Of India · (2000) 10 SCC 179 : (2000) SCC(L&S) 377
Supreme Court11 Oct 1999Allowed
Mahakali Engineering Corpn. and Another Vs R.C. Subramanyam and Others
Supreme Court Of India · (2000) 10 SCC 246
Supreme Court08 Oct 1999
Rohtas Bhankhar and Others Vs Union of India (UOI) and Another
Supreme Court Of India · (2000) 2 SCC 366 : (2000) SCC(L&S) 273