Supreme Court29 Oct 1999Allowed

Madhavan Nair Vs Ramankutty and Another

Supreme Court Of India · (1999) 3 KLT 791 : (2000) 2 OLR 102 : (2000) 2 SCC 356

Civil Procedure Code Amendment Act, 1976 — Section 37, 97(1), 97(2)Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court28 Oct 1999dismissed

G. Venkateshwara Rao Vs Union of India and Others

Supreme Court Of India · AIR 2000 SC 219 : (1999) AIRSCW 4317 : (2000) 2 CALLT 8 : (1999) 8 JT 502 : (1999) 6 SCALE 663 : (1999) 8 SCC 455 : (2000) SCC(L&S) 72 : (2000) 2 SLJ 415 : (1999) 9 Supreme 53 : (2000) 1 UPLBEC 156

Supreme Court28 Oct 1999Allowed

Mathuram Agrawal Vs State of Madhya Pradesh

Supreme Court Of India · AIR 2000 SC 109 : (1999) AIRSCW 4069 : (1999) 8 JT 505 : (2000) 1 MPHT 298 : (1999) 6 SCALE 667 : (1999) 8 SCC 667 : (1999) 4 SCR 195 Supp : (1999) 9 Supreme 503 : (2000) 1 UJ 345

Madhya Pradesh Municipalities Act, 1961 — Section 127(A), 127A(2)(b), 139
Supreme Court28 Oct 1999Dismissed

Jnanedaya Yogam and Another Vs K.K. Pankajakshy and Others

Supreme Court Of India · AIR 1999 SC 3891 : (1999) AIRSCW 3977 : (2000) 1 ALT 9 : (1999) 8 JT 513 : (1999) 3 KLT 916 : (2000) 1 RLW 37 : (1999) 6 SCALE 680 : (1999) 9 SCC 492 : (1999) 4 SCR 216 Supp : (1999) 9 Supreme 242

Land Acquisition Act, 1894 — Section 17(4), 3, 4, 40(1), 41Societies Registration Act, 1860 — Section 10, 11, 12, 13, 14
Supreme Court27 Oct 1999dismissed

Mukesh Kumar and Others Vs Col. Harbans Waraich and Ors

Supreme Court Of India · AIR 2000 SC 172 : (1999) AIRSCW 4260 : (2000) 2 CALLT 33 : (2000) 1 CTC 176 : (1999) 8 JT 563 : (2000) 1 LW 7 : (2000) 1 LW 17 : (2000) 1 MLJ 110 : (2000) 124 PLR 179 : (2000) 1 RLW 34 : (1999) 6 SCALE 644 : (1999) 9 SCC 380 : (1999) 4 SCR 141 Supp : (199

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Section 21Specific Relief Act, 1963 — Section 23, 6
Supreme Court27 Oct 1999dismissed

Hardwari Lal Vs State of U.P. and Others

Supreme Court Of India · AIR 2000 SC 277 : (1999) AIRSCW 4387 : (2000) 84 FLR 3 : (1999) 8 JT 418 : (2000) 1 LLJ 495 : (1999) 6 SCALE 642 : (1999) 8 SCC 582 : (2000) SCC(L&S) 85 : (1999) 9 Supreme 34 : (2000) 1 UPLBEC 331