Supreme Court18 Nov 1999Disposed Of
R.R. Naidu Vs State of M.P. and Others
Supreme Court Of India · (2000) 10 SCC 145
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,689 of 2,993
Supreme Court18 Nov 1999Dismissed
Ravindra B. Dixit Vs State of M.P. and Another
Supreme Court Of India · (2000) 10 SCC 99 : (2000) SCC(L&S) 394
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50, 58
Supreme Court18 Nov 1999Dismissed
M.G. Hegde and Others Vs Vasudev D. Hegde
Supreme Court Of India · (1999) 10 JT 512 : (2000) 2 OLR 101 : (2000) 2 SCC 213
Supreme Court18 Nov 1999Disposed Of
Administration of Daman and Diu and Another Vs Shri Mohanlal Lalbhai Desai and Another
Supreme Court Of India · AIR 2000 SC 604 : (2000) AIRSCW 31 : (2000) 1 ALLMR 728 : (1999) 9 JT 198 : (1999) 7 SCALE 146 : (2000) 1 SCC 27 : (1999) 9 Supreme 491 : (2000) 1 UJ 364
Supreme Court18 Nov 1999dismissed
State of U.P. Vs Sunder Singh and Others
Supreme Court Of India · AIR 2000 SC 3606(1) : (1999) 10 JT 507 : (2000) 2 SCC 174
Supreme Court18 Nov 1999Allowed
In Re: Jajmau Tanners Association
Supreme Court Of India · AIR 2000 SC 150 : (1999) AIRSCW 4234 : (1999) 9 JT 203 : (1999) 7 SCALE 144 : (2000) 9 SCC 499 : (1999) 9 Supreme 496
Supreme Court18 Nov 1999Partly Allowed
Deepak Parshad Vs Automobile Products of India and Others
Supreme Court Of India · (2000) 86 FLR 758 : (2000) 2 LLJ 84 : (2000) 10 SCC 174 : (2000) SCC(L&S) 374
Tamil Nadu Shops and Establishments Rules, 1948 — Rule 6
Supreme Court17 Nov 1999Allowed
Ranji Thomas Vs Union of India (UOI) and Others
Supreme Court Of India · (2000) 2 SCC 209
Supreme Court17 Nov 1999Disposed Of
State of Sikkim Vs Padam Lall Pradhan
Supreme Court Of India · (2000) 10 SCC 85
Supreme Court17 Nov 1999Disposed Of
Janaklali S. Gupta (Deceased) through Lrs. Vs Namdeo Mahadeo (Deceased) by Lrs. and Another
Supreme Court Of India · (1999) 10 JT 515 : (2000) 2 SCC 176
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(4A)Constitution of India, 1950 — Article 227
Supreme Court17 Nov 1999
Habibunnisa Begum and Others Vs G. Doraikannu Chettiar (D) By Lrs. and Others
Supreme Court Of India · AIR 2000 SC 152 : (1999) AIRSCW 4236 : (2000) 1 CTC 92 : (1999) 9 JT 286 : (2000) 1 LW 414 : (2000) 1 MLJ 104 : (1999) 7 SCALE 188 : (2000) 1 SCC 74 : (1999) 4 SCR 473 Supp : (1999) 9 Supreme 472
Supreme Court17 Nov 1999Dismissed
Manohar M. Galani Vs Ashok N. Advani and Another
Supreme Court Of India · (1999) 3 ACR 2803 : AIR 2000 SC 202 : (1999) AIRSCW 4297 : (2000) 1 ALD(Cri) 297 : (2000) 1 ALT(Cri) 229 : (2000) CriLJ 406 : (1999) 3 Crimes 260 : (2000) 3 GLR 2655 : (1999) 9 JT 142 : (2000) 1 RLW 113 : (1999) 7 SCALE 141 : (1999) 8 SCC 737 : (1999) 4 S
Criminal Procedure Code, 1973 (CrPC) — Section 195
Supreme Court17 Nov 1999Allowed
Ram Lakhan, Vs Presiding Officer and Others
Supreme Court Of India · (1999) 10 JT 466 : (2000) 2 SCALE 9 : (2000) 10 SCC 201 : (1999) 4 SCR 463 Supp
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10Industrial Disputes Act, 1947 — Section 33(1)
Supreme Court16 Nov 1999Allowed
Subhash Yadav Vs State of U.P. and Another
Supreme Court Of India · (2000) 10 SCC 151
Supreme Court16 Nov 1999Allowed
State of U.P. Vs Prem Singh
Supreme Court Of India · (2000) 10 SCC 141
Supreme Court16 Nov 1999Allowed
Bandhua Mukti Morcha Vs Union of India (UOI) and Others
Supreme Court Of India · (2000) 10 SCC 110
Supreme Court16 Nov 1999Dismissed
Madras Telephone S/C and S/T Social Welfare Assn. Vs Anil Kumar and Another
Supreme Court Of India · (1999) 10 JT 517 : (2000) 2 SCC 215 : (2000) SCC(L&S) 252
Supreme Court16 Nov 1999dismissed
Koli Lakhmanbhai Chanabhai Vs State of Gujarat
Supreme Court Of India · (1999) 3 ACR 2764 : (2000) 1 ALD(Cri) 294 : (2000) CriLJ 408 : (1999) 3 Crimes 256 : (2000) 2 GLR 1151 : (1999) 9 JT 133 : (2000) 1 RLW 92 : (1999) 7 SCALE 127 : (1999) 7 SCALE 113 : (1999) 8 SCC 624 : (2000) 1 UJ 9
Penal Code, 1860 (IPC) — Section 109, 120
Supreme Court16 Nov 1999Disposed Of
A.P. Aggarwal Vs Govt. of N.C.T. of Delhi and Another
Supreme Court Of India · AIR 2000 SC 205 : (1999) AIRSCW 4300 : (1999) 9 JT 125 : (1999) 7 SCALE 136 : (2000) 1 SCC 600 : (2000) SCC(L&S) 206 : (1999) 4 SCR 443 Supp : (2000) 2 SLJ 123 : (1999) 9 Supreme 251
Constitution of India, 1950 — Article 14Delhi Sales Tax Act, 1975 — Section 13
Supreme Court16 Nov 1999Allowed
Padmahasini Alias Padmapriya Vs C.R. Srinivas
Supreme Court Of India · (1999) 3 ACR 2878 : AIR 2000 SC 68 : (1999) AIRSCW 4192 : (2000) 1 ALT 6 : (2000) CriLJ 187 : (2000) 1 DMC 30 : (1999) 9 JT 147 : (1999) 7 SCALE 124 : (1999) 8 SCC 711 : (1999) 9 Supreme 260 : (2000) 1 UJ 496 : (2000) 1 UPLBEC 64
Constitution of India, 1950 — Article 14Hindu Marriage Act, 1955 — Section 24