Supreme Court15 Feb 2000Allowed
Hema Ram and Others Vs State of Rajasthan
Supreme Court Of India · (2001) CriLJ 4942(1) : (2000) 9 SCC 164
Penal Code, 1860 (IPC) — Section 441
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,669 of 2,993
Supreme Court14 Feb 2000Allowed
Hindusthan Petroleum Corpn. Ltd. Vs Sunita Mehra and Others
Supreme Court Of India · AIR 2000 SC 2645 : (2000) AIRSCW 2807 : (2000) 245 ITR 538 : (2000) 9 JT 139 : (2000) 5 SCALE 475 : (2000) 7 SCC 39 : (2000) 2 SCR 261 Supp : (2000) 5 Supreme 397
Supreme Court14 Feb 2000Allowed
State of Kerala and Others Vs G. Balakrishna Pillai and Others
Supreme Court Of India · (2000) 1 JT 567 Supp : (2000) 7 SCALE 368
Supreme Court14 Feb 2000Allowed
The Secretary Indian Tea Association Vs Ajit Kumar Barat and Others
Supreme Court Of India · AIR 2000 SC 915 : (2000) AIRSCW 507 : (2000) 84 FLR 984 : (2000) 2 JT 70 : (2000) 1 LLJ 809 : (2000) 2 MLJ 79 : (2000) 1 SCALE 515 : (2000) 3 SCC 93 : (2000) SCC(L&S) 321 : (2000) 1 SCR 787 : (2000) 3 SLJ 31 : (2000) 1 Supreme 454 : (2000) 1 UPLBEC 857
Industrial Disputes Act, 1947 — Section 10(1), 12(5), 2
Supreme Court14 Feb 2000Dismissed
Seshamni and Another Vs The Deputy Director of Consolidation, District Basti U.P. and Others
Supreme Court Of India · AIR 2000 SC 979 : (2000) AIRSCW 638 : (2000) 2 JT 43 : (2000) 1 SCALE 505 : (2000) 2 SCC 523 : (2000) 1 Supreme 535
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings (Amendment) Act, 1963 — Section 48
Supreme Court11 Feb 2000Allowed
T.L. Geotechnics Pvt. Ltd. Vs Dolphin Offshore Enterprises (India) Ltd.
Supreme Court Of India · AIR 2000 SC 3730 : (2000) AIRSCW 4171 : (2000) 7 JT 317
Supreme Court11 Feb 2000Disposed Of
Mohd. Riazul Usman Gani and Others Vs District and Sessions Judge, Nagpur and Others
Supreme Court Of India · AIR 2000 SC 919 : (2000) AIRSCW 512 : (2000) 2 ALLMR 655 : (2000) 84 FLR 989 : (2000) 2 JT 52 : (2000) 1 SCALE 508 : (2000) 2 SCC 606 : (2000) SCC(L&S) 305 : (2000) 1 SCR 771 : (2000) 3 SLJ 16 : (2000) 1 Supreme 460 : (2000) 1 UJ 457 : (2000) 2 UPLBEC 169
Constitution of India, 1950 — Article 16, 226Recruitment Rules — Rule 2, 3, 8
Supreme Court11 Feb 2000Dismissed
Municipal Corporation of Delhi Vs Vinod Bhasin (Smt) and Another
Supreme Court Of India · (2000) 7 JT 314 : (2000) 9 SCC 234
Delhi Rent Control Act, 1958 — Section 14D
Supreme Court11 Feb 2000Disposed Of
Suneeta Aggarwal Vs State of Haryana and Others
Supreme Court Of India · AIR 2000 SC 1058 : (2000) AIRSCW 571 : (2000) 84 FLR 898 : (2000) 2 JT 168 : (2000) 2 PLJR 13 : (2000) 1 SCALE 566 : (2000) 2 SCC 615 : (2000) SCC(L&S) 313 : (2000) 1 SCR 783 : (2000) 3 SLJ 30 : (2000) 2 Supreme 48 : (2000) 1 UJ 405 : (2000) 1 UPLBEC 806
Supreme Court11 Feb 2000Dismissed
Dhananjay Kumar Pandey and Others Vs State of Bihar
Supreme Court Of India · (2001) CriLJ 4941 : (2000) 9 SCC 209
Supreme Court11 Feb 2000
Theja V. Nagarjuna Vs V. Nagarjuna
Supreme Court Of India · AIR 2000 SC 3529 : (2000) AIRSCW 3213 : (2000) 7 JT 342 : (2000) 9 SCC 453
Supreme Court11 Feb 2000Allowed
Rajender Singh R. Vs Depot Manager, A.P.S.R.T.C.
Supreme Court Of India · (2000) 4 JT 258 : (2000) 1 LLJ 1396 : (2000) SCC(L&S) 1103 : (2000) 2 UPLBEC 1496
Supreme Court10 Feb 2000Dismissed
Registrar, Osmania University, Hyderabad and Another Vs K. Jyoti Lakshmi
Supreme Court Of India · AIR 2000 SC 2276 : (2000) AIRSCW 2065 : (2000) 3 BLJR 1867 : (2000) 7 JT 1 : (2000) 4 SCALE 491 : (2000) 5 SCC 141 : (2000) 4 Supreme 583
Supreme Court10 Feb 2000Dismissed
MALABAR INDUSTRIAL CO. LTD. Vs COMMISSIONER OF INCOME TAX
Supreme Court Of India · (2000) 159 CTR 1 : (2000) 243 ITR 83 : (2000) 2 SCC 718 : (2000) 109 TAXMAN 66
Income Tax Act, 1961 — Section 256, 263
Supreme Court10 Feb 2000Allowed
Director, Medical Education, Lucknow and Others Vs Dr. Swapnil Chauhan
Supreme Court Of India · (2000) 4 JT 329 : (2000) 10 SCC 585 : (2000) 2 UPLBEC 1479
Supreme Court10 Feb 2000Disposed Of
Chandra Bhan Vs Pamma Bai and Another
Supreme Court Of India · (2000) 4 JT 399 : (2000) 2 MPHT 326 : (2002) 9 SCC 565
Civil Procedure Code, 1908 (CPC) — Section 100
Supreme Court10 Feb 2000Dismissed
State of U.P. and Others Vs Reena Singhal (Dr)
Supreme Court Of India · (2000) 4 JT 259 : (2000) 9 SCC 391 : (2000) 2 UPLBEC 1497
Supreme Court10 Feb 2000Allowed
Coats Viyella India Ltd. Vs India Cement Ltd. and Another
Supreme Court Of India · (2000) 4 JT 219 : (2000) 9 SCC 376
Supreme Court10 Feb 2000Allowed
M.N. Abdul Rawoof Vs Pichamuthu and Others
Supreme Court Of India · AIR 2000 SC 1247 : (2000) AIRSCW 914 : (2000) AIRSCW 1001 : (2000) 100 CompCas 512 : (2000) 2 CTC 37 : (2000) 2 JT 516 : (2000) 1 SCALE 577 : (2000) 3 SCC 121 : (2000) 1 SCR 761 : (2000) 2 Supreme 579 : (2000) 2 Supreme 191
Bombay Industrial Relations Act, 1946 — Section 13Punjab Gram Panchayat Act, 1952 — Section 4Tamil Nadu Debt Relief Act, 1979 — Section 3(3)
Supreme Court10 Feb 2000Dismissed
M/s. Jupitor Chit Fund (P) Ltd. Vs Sri Shiv Narain Mehta (Dead) by Lrs. and Others
Supreme Court Of India · AIR 2000 SC 1295 : (2000) AIRSCW 982 : (2000) 3 JT 34 : (2000) 3 MLJ 206 : (2000) 126 PLR 341 : (2000) 2 SCALE 221 : (2000) 3 SCC 364 : (2000) 1 SCR 767 : (2000) 2 Supreme 351 : (2000) 1 UJ 640
Arbitration Act, 1940 — Section 37(3), 37(5)Limitation Act, 1908 — Section 14