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Supreme Court Of India judgments

59,848 judgments · page 1,666 of 2,993

Supreme Court23 Feb 2000Disposed Of

Kusum Ingots and Alloys Ltd., etc. Vs Pennar Peterson Securities Ltd. and Others

Supreme Court Of India · (2000) 1 ACR 719 : AIR 2000 SC 955 : AIR 2000 SC 954 : (2000) AIRSCW 609 : (2000) 1 ALD(Cri) 770 : (2000) CriLJ 1464 : (2000) 84 DLT 229 : (2000) 85 FLR 122 : (2000) 2 JT 390 : (2000) 1 LLJ 1649 : (2000) 2 MhLj 842 : (2000) 2 SCALE 80 : (2000) 2 SCC 745 :

Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 17, 22, 22(1), 22A
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Supreme Court23 Feb 2000Dismissed

Sajjadanashin Sayed Md. B.E.Edr. (D) By Lrs. Vs Musa Dadabhai Ummer and Others

Supreme Court Of India · AIR 2000 SC 1238 : (2000) AIRSCW 901 : (2000) 2 ALLMR 444 : (2000) 3 GLR 33 : (2000) 2 JT 352 : (2000) 2 MLJ 172 : (2000) 2 SCALE 52 : (2000) 3 SCC 350 : (2000) 1 SCR 1095 : (2000) 2 Supreme 121 : (2000) 2 UJ 960

Bombay Public Trusts Act, 1950 — Section 19, 2(19), 9Civil Procedure Code, 1908 (CPC) — Section 11, 92Mussalman Wakf Validating Act, 1913 — Section 3
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Supreme Court23 Feb 2000Disposed Of

State of Orissa Vs Sudhakar Das (Dead) by Lrs.

Supreme Court Of India · AIR 2000 SC 1294 : (2000) AIRSCW 981 : (2000) 90 CLT 721 : (2000) 2 JT 465 : (2000) 125 PLR 763 : (2000) 2 SCALE 124 : (2000) 3 SCC 27 : (2000) 1 SCR 1136 : (2000) 2 Supreme 119 : (2000) 1 UJ 613

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Supreme Court22 Feb 2000Allowed

Om Prakash Jaiswal Vs D.K. Mittal and Another [OVERRULED]

Supreme Court Of India · AIR 2000 SC 1136 : (2000) AIRSCW 722 : (2000) CriLJ 1700 : (2000) 2 JT 293 : (2001) MPLJ 211 : (2000) 2 SCALE 28 : (2000) 3 SCC 171 : (2000) 1 SCR 1064 : (2000) 1 Supreme 574 : (2000) 1 UJ 524

Contempt of Courts Act, 1971 — Section 12, 17, 20Limitation Act, 1963 — Section 5
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Supreme Court22 Feb 2000Allowed

Union of India and Others Vs M/s. Ganesh Das Bhojraj

Supreme Court Of India · AIR 2000 SC 1102 : (2000) AIRSCW 764 : (2000) 68 ECC 382 : (2000) 116 ELT 431 : (2000) 244 ITR 691 : (2000) 2 JT 314 : (2000) 2 MLJ 193 : (2000) 2 SCALE 17 : (2000) 9 SCC 461 : (2000) 1 SCR 1081 : (2000) 119 STC 293 : (2000) 2 Supreme 525 : (2000) 2 UJ 97

Customs Act, 1962 — Section 159, 25Evidence Act, 1872 — Section 35, 38, 81Foreign Exchange Regulation Act, 1947 — Section 8
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Supreme Court18 Feb 2000Allowed

Kunj Behari Lal Butail and Others Vs State of H.P. and Others

Supreme Court Of India · AIR 2000 SC 1069 : (2000) AIRSCW 543 : (2000) 2 JT 307 : (2000) 1 SCALE 691 : (2000) 3 SCC 40 : (2000) 1 SCR 1054 : (2000) 2 Supreme 254

Constitution of India, 1950 — Article 19(1)Himachal Pradesh Ceiling on Land Holdings Act, 1972 — Section 26(1)(2)(3), 3, 4, 5, 51Himachal Pradesh Ceiling on Land Holdings Rules, 1973 — Rule 3
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