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Supreme Court Of India judgments

59,848 judgments · page 1,560 of 2,993

Supreme Court07 Aug 2001Dismissed

Sajan Abraham Vs State of Kerala

Supreme Court Of India · (2001) 2 ACR 1718 : AIR 2001 SC 3190 : (2001) AIRSCW 2970 : (2001) 49 BLJR 1941 : (2001) CriLJ 4002 : (2001) 3 Crimes 377 : (2001) 77 ECC 469 : (2002) 139 ELT 241 : (2001) 6 JT 178 : (2002) 1 LW(Cri) 379 : (2001) 5 SCALE 91 : (2001) 6 SCC 692 : (2001) 5 S

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 41, 42, 42(1), 43, 44, 50, 52, 57
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Supreme Court06 Aug 2001Dismissed

Barnes Investments Ltd. and Others Vs Raj K. Gupta and Others

Supreme Court Of India · AIR 2001 SC 2818 : (2001) AIRSCW 2890 : (2001) 6 JT 582 : (2002) 2 LW 282 : (2001) 5 SCALE 95 : (2001) 7 SCC 94 : (2001) 6 Supreme 35 : (2001) 2 UC 363 : (2001) 2 UJ 1506

Code of Criminal Procedure, 1973 — Section 156, 157, 159, 161, 353, 353(1)Indian Penal Code, 1860 — Section 141, 142, 148, 149, 302Arms Act, 1959 — Section 27
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Supreme Court06 Aug 2001

Regional Manager, RSRTC Vs Ghanshyam Sharma

Supreme Court Of India · (2001) 8 AD 544 : AIR 2001 SC 3751 : (2001) AIRSCW 3678 : (2002) 112 CompCas 112 : (2001) 4 CompLJ 353 : (2001) CriLJ 353 : (2001) 8 JT 10 : (2001) LabIC 3722 : (2001) 2 LLJ 1252 : (2001) 6 SCALE 373 : (2001) 10 SCC 291 : (2001) 4 SCT 824 : (2001) 7 Supre

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Supreme Court06 Aug 2001Disposed Of

Anil Rai Vs State of Bihar

Supreme Court Of India · (2001) 3 ACR 2046 : (2001) 6 JT 515 : (2001) 2 UC 514

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 159, 161, 353
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Supreme Court03 Aug 2001Disposed Off

Anjana Kishore Vs Puneet Kishore

Supreme Court Of India · AIR 2001 SC 3654 : (2001) AIRSCW 3526 : (2001) 91 FLR 999 : (2001) 7 JT 233 : (2001) LabIC 3354 : (2001) 6 SCALE 34 : (2001) 8 SCC 119 : (2001) SCC(L&S) 1213 : (2002) 1 SLJ 100 : (2001) 6 Supreme 794

Hindu Marriage Act, 1955 — Section 13B(2)
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Supreme Court03 Aug 2001Allowed

Jatinder Singh Vs Gurmeet Singh Sidhu and Others

Supreme Court Of India · AIR 2001 SC 3171 : (2001) AIRSCW 2894 : (2001) 91 FLR 131 : (2001) 6 JT 587 : (2001) LabIC 2859 : (2002) 1 RLW 33 : (2001) 5 SCALE 7 : (2001) 6 SCC 508 : (2001) SCC(L&S) 989 : (2001) 3 SCT 1109 : (2001) 6 Supreme 31 : (2002) 1 UJ 109

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Supreme Court03 Aug 2001Dismissed

N. Kamalam (Dead) and Another Vs Ayyasamy and Another

Supreme Court Of India · (2001) 6 AD 37 : AIR 2001 SC 2802 : (2001) AIRSCW 2907 : (2001) 6 ALT 44 : (2001) 6 JT 219 : (2002) 1 LW 460 : (2001) 3 MLJ 150 : (2001) 5 SCALE 65 : (2001) 7 SCC 503 : (2001) 5 Supreme 689 : (2001) 2 UC 613

Transfer of Property Act, 1882 — Section 3, 59Evidence Act, 1872 — Section 45, 47, 67, 68Indian Succession Act, 1925 — Section 59, 63
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Supreme Court03 Aug 2001Dismissed

STATE OF UTTAR PRADESH Vs JHINKOO NAI

Supreme Court Of India · (2001) 3 ACR 1933 : AIR 2001 SC 2815 : (2001) AIRSCW 2829 : (2002) 1 ALT(Cri) 2 : (2001) 49 BLJR 1908 : (2001) CriLJ 3965 : (2001) 4 Crimes 110 : (2001) 6 JT 290 : (2001) 5 SCALE 19 : (2001) 6 SCC 503 : (2001) 6 Supreme 25 : (2001) 2 UC 440

Indian Penal Code, 1860 — Section 34, 302, 307, 324
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