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Supreme Court Of India judgments

59,848 judgments · page 1,544 of 2,993

Supreme Court12 Oct 2001Disposed Of

Haji Abdul Shakoor and Co. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2001 SC 1310 : (2001) AIRSCW 1154 : (2001) 1 ALD(Cri) 747 : (2001) ALLMR(Cri) 1036 : (2001) CriLJ 1695 : (2001) 2 Crimes 30 : (2001) 3 JT 495 : (2001) 3 PLJR 70 : (2001) 2 SCALE 470 : (2001) 4 SCC 224 : (2001) 2 SCR 438 : (2001) 2 Supreme 371 : (2001)

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Supreme Court12 Oct 2001Dismissed

Joginder Singh and Others Vs Roshan Lal and Others

Supreme Court Of India · (2002) 1 ACR 348 : AIR 2002 SC 2531 : (2002) AIRSCW 2748 : (2002) 2 ALD(Cri) 266 : (2002) 1 BLJR 316 : (2002) CriLJ 3505 : (2002) 2 Crimes 38 : (2002) 1 DMC 480 : (2001) 10 JT 344 : (2002) 10 SCC 163 : (2002) 2 Supreme 528

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Supreme Court11 Oct 2001Disposed Of

Sunil Bajaj Vs State of M.P.

Supreme Court Of India · (2001) 3 ACR 2602 : AIR 2001 SC 3020 : (2001) AIRSCW 4116 : (2001) 2 ALD(Cri) 711 : (2002) 1 ALT(Cri) 26 : (2001) CriLJ 4700 : (2001) 4 Crimes 97 : (2001) 2 DMC 744 : (2002) 1 JLJ 1 : (2001) 8 JT 465 : (2002) 1 PLJR 174 : (2001) 7 SCALE 129 : (2001) 9 SCC

Penal Code, 1860 (IPC) — Section 304
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Supreme Court11 Oct 2001Allowed

M. Krishnan Vs Vijay Singh and Another

Supreme Court Of India · (2001) 3 ACR 2740 : (2001) 8 AD 494 : AIR 2001 SC 3014 : (2001) AIRSCW 4142 : (2001) ALLMR(Cri) 2406 : (2001) 2 ALT(Cri) 287 : (2001) CriLJ 4705 : (2001) 8 JT 540 : (2002) 1 OLR 48 : (2001) 7 SCALE 126 : (2001) 8 SCC 645 : (2001) 7 Supreme 397 : (2001) 2

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 193, 196, 197, 209
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Supreme Court11 Oct 2001Allowed

State of Punjab Vs Dayanand Medical College and Hospital and Others

Supreme Court Of India · AIR 2001 SC 3006 : (2001) AIRSCW 4165 : (2001) 8 JT 529 : (2001) 7 SCALE 162 : (2001) 8 SCC 664 : (2001) 4 SCT 993 : (2001) 7 Supreme 693 : (2001) 3 UPLBEC 2440

Constitution of India, 1950 — Article 15(4), 46Indian Medical Council Act, 1956 — Section 20Postgraduate Medical Education Regulations, 2000 — Regulation 9, 9(1), 9(2)
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Supreme Court10 Oct 2001Allowed

B.S. Yadiyurappa Vs Mahalingappa and Others

Supreme Court Of India · AIR 2001 SC 4041 : (2001) AIRSCW 4243 : (2002) 1 ALLMR 309 : (2001) 8 JT 515 : (2002) 1 MLJ 103 : (2001) 7 SCALE 225 : (2002) 1 SCC 301 : (2001) 7 Supreme 648

Representation of the People Act, 1951 — Section 82, 86(1)
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Supreme Court10 Oct 2001Dismissed

V. Purushotham Rao Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 2001 SC 1701 : (2001) AIRSCW 1654 : (2001) 2 OLR 225 : (2001) 2 RLW 249 : (2001) 3 SCALE 463 : (2001) 4 SCC 743 : (2001) 3 SCR 61 : (2001) 3 Supreme 452 : (2001) 2 UJ 1097

Constitution of India, 1950 — Article 32
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Supreme Court10 Oct 2001Dismissed

Haribhau Madhav Javle Vs Ramesh Vithal Choudhari and Others

Supreme Court Of India · (2002) 2 ACR 1886 : AIR 2001 SC 2037 : (2001) AIRSCW 1941 : (2001) 1 ALD(Cri) 858 : (2001) ALLMR(Cri) 1488 : (2001) 2 ALT(Cri) 63 : (2001) CriLJ 2571 : (2001) 2 Crimes 271 : (2001) 1 JT 375 Supp : (2001) 3 SCALE 654 : (2001) 5 SCC 156 : (2001) 3 SCR 415 :

Representation of the People Act, 1951— Sec 13B,12
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Supreme Court10 Oct 2001Disposed Of

Mohini Hemant Jadia Vs Hemant Ghanshyamlal Jadia and Others

Supreme Court Of India · (2001) 7 AD 575 : AIR 2001 SC 2871 : (2001) AIRSCW 3757 : (2002) 3 CGLJ 45 : (2001) 91 FLR 494 : (2002) 1 JLJ 256 : (2001) 7 JT 607 : (2001) LabIC 3728 : (2001) 2 LLJ 1234 : (2001) 6 SCALE 285 : (2001) 8 SCC 322 : (2001) 4 SCT 419 : (2001) 7 Supreme 48

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