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Supreme Court Of India judgments

59,848 judgments · page 1,530 of 2,993

Supreme Court18 Jan 2002Dismissed

Shalini Vs Kurukshetra University and Another

Supreme Court Of India · AIR 2002 SC 659 : (2002) AIRSCW 270 : (2002) 1 JT 193 : (2002) 3 PLJR 89 : (2002) 1 SCALE 234 : (2002) 2 SCC 270 : (2002) 1 SCR 347 : (2002) 1 Supreme 198

Kurukshetra University Act, 1986 — Section 11(5)
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Supreme Court18 Jan 2002Dismissed

United India Insurance Co. Ltd. Vs Bhushan Sachdeva and Others

Supreme Court Of India · (2002) 1 ACC 333 : (2002) ACJ 333 : AIR 2002 SC 662 : (2002) AIRSCW 273 : (2002) 1 ALLMR 940 : (2002) 1 AWC 600 Supp : (2006) 50 BLJR 887 : (2002) 2 CHN 7 Supp : (2002) 110 CompCas 15 : (2002) 95 DLT 451 : (2002) 61 DRJ 628 : (2002) 1 JCR 393 : (2002) 1 J

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 149(2), 170, 173, 173(1)
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Supreme Court18 Jan 2002Allowed

Om Prakash Gupta Vs Ranbir B. Goyal

Supreme Court Of India · AIR 2002 SC 665 : (2002) AIRSCW 278 : (2003) 1 BLJR 96 : (2002) 1 JCR 388 : (2002) 1 JT 254 : (2002) 1 SCALE 227 : (2002) 2 SCC 256 : (2002) 1 SCR 359 : (2002) 1 Supreme 202

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 136Haryana Urban Development Authority Act, 1977 — Section 17, 18
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Supreme Court17 Jan 2002Disposed Of

Pandurang Kalu Patil and Another Vs State of Maharashtra

Supreme Court Of India · (2002) 1 ACR 624 : AIR 2002 SC 733 : (2002) AIRSCW 366 : (2002) 2 BOMLR 347 : (2002) CriLJ 1007 : (2002) 1 Crimes 270 : (2002) 3 GLR 2380 : (2002) 1 JT 229 : (2002) 1 SCALE 290 : (2002) 2 SCC 490 : (2002) 1 SCR 338 : (2002) 1 Supreme 233 : (2002) 1 UC 435

Evidence Act, 1872 — Section 25, 26, 27, 3Penal Code, 1860 (IPC) — Section 149, 302, 307, 34
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Supreme Court17 Jan 2002Allowed

New India Assurance Co. Ltd. Vs C.M. Jaya and Others

Supreme Court Of India · (2002) 1 ACC 271 : (2002) ACJ 271 : AIR 2002 SC 651 : (2002) AIRSCW 259 : (2002) AIRSCW 4162 : (2002) 1 ALLMR 930 : (2002) 1 AWC 588 Supp : (2002) 50 BLJR 547 : (2002) 2 CHN 59 Supp : (2002) 110 CompCas 6 : (2002) 95 DLT 500 : (2002) 61 DRJ 704 : (2002) 1

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1939 — Section 94, 95, 95(2)
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Supreme Court17 Jan 2002Dismissed

Jaipur Zila Sahakari Bhoomi Vikas Bank Ltd. Vs Ram Gopal Sharma and Others

Supreme Court Of India · AIR 2002 SC 643 : (2002) AIRSCW 249 : (2002) 1 ALLMR 943 : (2002) 92 FLR 667 : (2002) 1 JT 182 : (2002) LabIC 513 : (2002) 1 LLJ 834 : (2002) 3 RLW 369 : (2002) 1 SCALE 190 : (2002) 2 SCC 244 : (2002) 1 SCR 284 : (2002) 1 SCT 966 : (2002) 2 SLJ 410 : (200

Industrial Disputes Act, 1947 — Section 10, 10(1), 31, 31(1), 33
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