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Supreme Court Of India judgments

59,848 judgments · page 1,526 of 2,993

Supreme Court05 Feb 2002Allowed

In Re: Death of 25 Chained Inmates in Asylum Fire in Tamil Nadu

Supreme Court Of India · AIR 2002 SC 979 : (2002) AIRSCW 685 : (2002) 6 ALT 21 : (2002) 50 BLJR 961 : (2002) 2 CHN 130 Supp : (2002) 1 JT 549 : (2002) 2 PLJR 29 : (2002) 2 SCALE 27 : (2001) 5 SCALE 64 : (2002) 3 SCC 31 : (2002) 1 SCR 839 : (2002) 1 Supreme 508 : (2002) 1 UC 502 :

Mental Health Act, 1987 — Section 3, 4, 5, 6, 8Mental Retardation and Multiple Disabilities Act, 1999 — Section 21Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 &mda
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Supreme Court05 Feb 2002Allowed

Fazle Rab Vs Mohd. Yakeen

Supreme Court Of India · (2002) AIRSCW 627 : (2002) 6 ALT 14 : (2003) 2 JT 1(2) : (2002) 2 SCALE 23 : (2002) 2 SCC 652 : (2002) 1 SCR 833 : (2002) 1 Supreme 505 : (2002) 1 UC 417

Oudh Laws Act, 1876 — Section 7, 8
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Supreme Court04 Feb 2002Dismissed

Sushila Rani Vs Commissioner of Income Tax and Another

Supreme Court Of India · AIR 2002 SC 823 : (2002) AIRSCW 485 : (2002) 172 CTR 665 : (2002) 96 DLT 64 : (2002) 253 ITR 775 : (2002) 2 JCR 81 : (2002) 1 JT 573 : (2002) 2 SCALE 8 : (2002) 2 SCC 697 : (2002) 1 SCR 809 : (2002) 1 Supreme 501 : (2002) 121 TAXMAN 343

Finance Act, 1998 — Section 90(1)Income Tax Act, 1961 — Section 245
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Supreme Court04 Feb 2002Allowed

Sumesh Lal etc. Vs The State of Bihar

Supreme Court Of India · (2002) 1 ACR 793 : AIR 2002 SC 968 : (2002) AIRSCW 671 : (2002) 1 ALT(Cri) 194 : (2002) 2 BLJR 883 : (2002) CriLJ 1477 : (2002) 1 Crimes 302 : (2002) 1 JT 614 : (2002) 1 PLJR 271 : (2002) 2 SCALE 1 : (2002) 3 SCC 27 : (2002) 1 Supreme 497 : (2002) 1 UC 36

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 34, 396, 436
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Supreme Court04 Feb 2002Dismissed

Bhupan Vs State of Madhya Pradesh

Supreme Court Of India · (2002) 1 ACR 747 : AIR 2002 SC 820 : (2002) AIRSCW 482 : (2002) 1 ALD(Cri) 426 : (2002) 1 ALT(Cri) 282 : (2002) CriLJ 1474 : (2002) 1 Crimes 297 : (2002) 1 JT 545 : (2002) 2 SCALE 4 : (2002) 2 SCC 556 : (2002) 1 Supreme 485 : (2002) 1 UC 404 : (2002) 1 UJ

Penal Code, 1860 (IPC) — Section 149, 302
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Supreme Court04 Feb 2002Disposed Of

Gurdial Singh and Others Vs Raj Kumar Aneja and Others

Supreme Court Of India · AIR 2002 SC 1003 : (2002) AIRSCW 718 : (2002) 1 JT 633 : (2002) 3 LW 568 : (2002) 2 MLJ 55 : (2002) 2 SCALE 13 : (2002) 2 SCC 445 : (2002) 1 SCR 817 : (2002) 1 Supreme 488 : (2002) 1 UJ 718

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 17(1), Order 6 Rule 17(2), Order 6 Rule 18, 153East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)Evidence Act, 1872 — Section 91, 92
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Supreme Court01 Feb 2002Allowed

Deepak Kumar Vs Ravi Virmani and Another

Supreme Court Of India · (2002) 1 ACR 757 : AIR 2002 SC 1320 : (2002) AIRSCW 1138 : (2002) CriLJ 1781 : (2002) 1 JT 555 : (2002) 1 SCALE 570 : (2002) 2 SCC 737 : (2002) 1 SCR 786 : (2002) 1 Supreme 458 : (2002) 1 UC 420

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 386, 452
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Supreme Court01 Feb 2002Dismissed

Yamanaji H. Jadhav Vs Nirmala

Supreme Court Of India · AIR 2002 SC 971 : (2002) AIRSCW 674 : (2002) 2 ALLMR 264 : (2002) 2 BLJR 877 : (2002) 1 DMC 321 : (2002) 2 JCR 71 : (2002) 1 JT 478 : (2002) 2 MLJ 51 : (2002) 2 RLW 219 : (2002) 1 SCALE 534 : (2002) 2 SCC 637 : (2002) 1 Supreme 473 : (2002) 1 UC 470 : (20

Criminal Procedure Code, 1973 (CrPC) — Section 97
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Supreme Court01 Feb 2002Allowed

Koluthara Exports Ltd. Vs State of Kerala and Others

Supreme Court Of India · AIR 2002 SC 973 : (2002) AIRSCW 677 : (2002) 2 JCR 66 : (2002) 1 JT 457 : (2002) 1 KLT 658 : (2002) 1 SCALE 552 : (2002) 2 SCC 459 : (2002) 1 SCR 775 : (2002) 1 Supreme 478

Beedi and Cigar Workers (Conditions of Employment) Act, 1966 — Section 2, 26, 27, 3, 31Constitution of India, 1950 — Article 366(28), 39, 41Kerala Fishermens Welfare Fund Act, 1985 — Section 12, 13, 2, 3, 3(1)<
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Supreme Court01 Feb 2002Dismissed

N. Velmurugan Vs K.N. Govindarajan

Supreme Court Of India · AIR 2002 SC 848 : (2002) AIRSCW 518 : (2002) 2 JCR 9 : (2002) 1 JT 524 : (2002) 2 MLJ 53 : (2002) 1 SCALE 550 : (2002) 2 SCC 500 : (2002) 1 Supreme 476

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