Supreme Court01 Aug 2002Dismissed

Toran Singh Vs State of Madhya Pradesh

Supreme Court Of India · AIR 2002 SC 2807 : (2002) AIRSCW 3182 : (2002) 2 ALT(Cri) 181 : (2002) 4 CHN 166 Supp : (2002) CriLJ 3737 : (2002) 3 Crimes 82 : (2003) 23 GLH 244 : (2002) 5 JT 498 : (2002) 4 MPHT 1 : (2002) 2 OLR 466 : (2002) 4 RLW 611 : (2002) 5 SCALE 407 : (2002) 6 SC

Penal Code, 1860 (IPC) — Section 302
Supreme Court01 Aug 2002Dismissed

Dharmesh @ Nanu Nitinbhai Shah Vs State of Gujarat

Supreme Court Of India · (2002) 2 ACR 1938 : AIR 2002 SC 2784 : (2003) AIRSCW 366 : (2002) AIRSCW 3151 : (2002) 2 ALD(Cri) 392 : (2002) 2 ALT(Cri) 164 : (2002) 4 CHN 19 Supp : (2002) CriLJ 3573 : (2002) 3 Crimes 110 : (2002) 3 GLR 773 : (2002) 3 GLR 2621 : (2002) 5 JT 474 : (2002

Arms Act, 1959 — Section 25(1)(A), 25(1)(B), 27Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 193, 196, 196(1)
Supreme Court31 Jul 2002Allowed

Dhananjay Shanker Shetty Vs State of Maharashtra

Supreme Court Of India · (2002) 3 ACR 2428 : AIR 2002 SC 2787 : (2002) AIRSCW 3155 : (2002) 2 ALT(Cri) 235 : (2002) 4 BOMLR 516 : (2002) CriLJ 3729 : (2002) 3 Crimes 59 : (2002) 5 JT 559 : (2002) 5 SCALE 387 : (2002) 6 SCC 596 : (2002) 1 SCR 352 Supp : (2002) 5 Supreme 148 : (200

Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court31 Jul 2002Allowed

Kusum Lata Vs State of Haryana and Others

Supreme Court Of India · AIR 2002 SC 2790 : (2002) AIRSCW 3159 : (2002) 3 JCR 88 : (2002) 5 JT 568 : (2003) 1 RLW 12 : (2002) 5 SCALE 403 : (2002) 6 SCC 343 : (2002) 1 SCR 359 Supp : (2002) 3 SCT 915 : (2002) 5 Supreme 202 : (2002) 2 UC 580 : (2002) 3 UPLBEC 2274

Supreme Court30 Jul 2002Allowed

Harshendra Choubisa and Others Vs State of Rajasthan and Others

Supreme Court Of India · AIR 2002 SC 2897 : (2002) AIRSCW 3301 : (2002) 4 AWC 3286 Supp : (2002) 95 FLR 285 : (2002) 6 JT 553 : (2002) LabIC 2964 : (2002) 5 SCALE 441 : (2002) 6 SCC 393 : (2002) 1 SCR 309 Supp : (2002) 3 SCT 822 : (2002) 3 SLJ 219 : (2002) 5 Supreme 224 : (2002)

Rajasthan Panchayati Raj Rules, 1996 — Rule 273
Supreme Court30 Jul 2002Allowed

Kailash Chand Sharma Vs State of Rajasthan and Others

Supreme Court Of India · AIR 2002 SC 2877 : (2002) AIRSCW 3276 : (2002) 95 FLR 689 : (2003) 1 JCR 87 : (2002) 5 JT 591 : (2002) LabIC 2943 : (2002) 5 SCALE 512 : (2002) 6 SCC 562 : (2002) 1 SCR 317 Supp : (2003) 1 SLJ 121 : (2002) 5 Supreme 425 : (2002) 3 UPLBEC 2281

Constitution of India, 1950 — Article 14, 141, 142, 15, 15(1)Public Employment (Requirement as to Residence) Act, 1957 — Section 3Rajasthan Panchayati Raj Rules, 1996 — Rule 273
Supreme Court30 Jul 2002Allowed

Kalpana Mazumdar Vs State of Orissa

Supreme Court Of India · AIR 2002 SC 2826 : (2002) AIRSCW 3206 : (2002) 2 ALD(Cri) 378 : (2003) 1 ALT(Cri) 212 : (2002) 4 CHN 23 Supp : (2002) 94 CLT 681 : (2002) CriLJ 3756 : (2002) 3 Crimes 114 : (2002) 5 JT 490 : (2002) 5 SCALE 375 : (2002) 6 SCC 536 : (2002) 1 SCR 299 Supp :

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 364
Supreme Court30 Jul 2002Allowed

Mohd. Yakub @ Pedda Yakub Vs State of Andhra Pradesh

Supreme Court Of India · AIR 2002 SC 2793 : (2002) AIRSCW 3163 : (2002) 2 ALD(Cri) 288 : (2002) 2 ALT(Cri) 239 : (2002) CriLJ 3731 : (2002) 3 Crimes 57 : (2002) 5 JT 400 : (2002) 5 SCALE 397 : (2002) 9 SCC 25 : (2002) 5 Supreme 142 : (2002) 2 UC 459

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
Supreme Court30 Jul 2002Allowed

Naveen Chand and Another Vs Nagarjuna Travels and Hotels Pvt. Ltd.

Supreme Court Of India · AIR 2002 SC 2870 : (2002) AIRSCW 3265 : (2002) 5 ALD 23 : (2002) 4 ALLMR 255 : (2002) 5 ALT 1 : (2002) 6 JT 70 : (2002) 3 MLJ 176 : (2002) 4 RLW 600 : (2002) 5 SCALE 482 : (2002) 6 SCC 331 : (2002) 5 Supreme 193 : (2002) 2 UJ 1161

Transfer of Property Act, 1882 — Section 106
Supreme Court30 Jul 2002Allowed

Tapubha Bhagvanji and Others Vs State of Gujarat

Supreme Court Of India · (2002) 3 ACR 2943 : AIR 2002 SC 2794 : (2002) AIRSCW 3165 : (2002) 2 ALT(Cri) 253 : (2002) CriLJ 3733 : (2002) 4 Crimes 134 : (2002) 2 DMC 219 : (2002) 22 GLH 591 : (2003) 1 GLR 623 : (2002) 6 JT 559 : (2002) 5 SCALE 391 : (2002) 6 SCC 530 : (2002) 6 Supr

Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 114, 201, 302, 34