Supreme Court26 Nov 2002Allowed
I.T.C. Limited Vs Collector of Central Excise, Bombay
Supreme Court Of India · (2003) 85 ECC 17 : (2002) 146 ELT 508 : (2002) 9 JT 572 : (2003) 1 SCC 634
COURT ARCHIVE
Supreme Court Of India judgments
59,847 judgments · page 1,479 of 2,993
Supreme Court25 Nov 2002Allowed
T.M.A. Pai Foundation and Others Etc.Etc. Vs State of Karnataka and Others Etc.Etc.
Supreme Court Of India · (2003) 51 BLJR 580 : (2002) 9 JT 486 : (2002) 8 SCC 481(1) : (2002) 3 UPLBEC 2961
Bihar State Universities Act, 1976 — Section 48ACompanies Act, 1956 — Section 397Constitution of India, 1950 — Article 12, 13, 14, 143, 15
Supreme Court25 Nov 2002Dismissed
GKN Driveshafts (India) Ltd. Vs Income Tax Officer and Others
Supreme Court Of India · (2003) 179 CTR 11 : (2003) 259 ITR 19 : (2002) 9 JT 574 : (2003) 1 SCC 72 : (2002) 125 TAXMAN 963
Income Tax Act, 1961 — Section 143(2), 148
Supreme Court25 Nov 2002Disposed Of
Suresh Sitaram Surve Vs State of Maharashtra
Supreme Court Of India · (2003) 3 ACR 2245 : AIR 2003 SC 344 : (2003) CriLJ 475 : (2002) 9 JT 528 : (2002) 10 SCC 28 : (2003) 2 UJ 814
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 143, 144, 149, 302, 304
Supreme Court25 Nov 2002Dismissed
Killick Nixon Ltd., Mumbai Vs Deputy Commissioner of Income Tax, Mumbai and Others
Supreme Court Of India · AIR 2003 SC 312 : (2002) 178 CTR 387 : (2002) 258 ITR 627 : (2003) 2 MhLj 729 : (2003) MPLJ 236 : (2003) 1 SCC 145 : (2002) 125 TAXMAN 1055 : (2003) 2 UJ 804
Constitution of India, 1950 — Article 226Finance (No. 2) Act, 1998 — Section 87, 88, 89, 90, 90(1)Income Tax Act, 1961 — Section 142(1), 143(3)
Supreme Court22 Nov 2002Dismissed
Mahender Pratap Vs Krishan Pal and Others
Supreme Court Of India · AIR 2003 SC 304 : (2003) 1 ALLMR 736 : (2003) 1 JCR 179 : (2002) 10 JT 30 : (2003) 1 SCC 390
Conduct of Elections Rules, 1961 — Rule 56A, 63, 63(1), 63(2), 64Representation of the People Act, 1951 — Section 100, 116A, 83
Supreme Court22 Nov 2002Allowed
Sohan Lal Vs Babu Gandhi and Others
Supreme Court Of India · AIR 2003 SC 320 : (2003) 1 ALLMR 785 : (2003) 3 AWC 2563 Supp : (2003) 1 JCR 164 : (2002) 9 JT 474 : (2003) 1 MPHT 292 : (2003) MPLJ 215 : (2003) 1 SCC 108 : (2003) 1 UJ 75
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 122, 43, 95Madhya Pradesh Panchayat Raj Avam Gram Swaraj Rules — Rule 77(2), 77(3), 77(4), 77(5), 80
Supreme Court22 Nov 2002Allowed
Metal Forgings and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2003 SC 291 : (2003) 2 CALLT 56 : (2002) 84 ECC 705 : (2002) 146 ELT 241 : (2002) 9 JT 582 : (2003) 2 SCC 36
Central Excise Rules, 1944 — Rule 10, 9BCentral Excises and Salt Act, 1944 — Section 11A, 11A(1), 11A(2)
Supreme Court22 Nov 2002Allowed
Nathu Singh Yadav Vs State of Madhya Pradesh
Supreme Court Of India · AIR 2003 SC 4451 : (2003) 1 ALD(Cri) 96 : (2002) 9 JT 591 : (2002) 10 SCC 366
Arms Act, 1959 — Section 30Penal Code, 1860 (IPC) — Section 109, 302
Supreme Court22 Nov 2002Dismissed
Shalimar Rubber Industries and Others Vs Collector of Central Excise, Cochin
Supreme Court Of India · AIR 2003 SC 237 : (2003) 1 ALT 1 : (2003) 2 CALLT 18 : (2002) 84 ECC 718 : (2002) 146 ELT 248 : (2002) 9 JT 435 : (2003) 1 SCC 156
Central Excise Rules, 1944 — Rule 173B, 173C, 173F, 173G, 173G(2)
Supreme Court22 Nov 2002Partly Allowed
Chacko Vs State of Kerala
Supreme Court Of India · (2003) 2 ACR 1743 : AIR 2003 SC 265 : (2003) 2 ALD(Cri) 137 : (2003) CriLJ 441 : (2002) 9 JT 425
Penal Code, 1860 (IPC) — Section 302
Supreme Court22 Nov 2002Allowed
Jaiprakash Industries Ltd. Vs Commissioner of Central Excise, Chandigarh
Supreme Court Of India · AIR 2003 SC 349 : (2002) AIRSCW 4840 : (2002) 84 ECC 722 : (2002) 146 ELT 481 : (2002) 9 JT 419 : (2002) 8 Supreme 388
Central Excises and Salt Act, 1944 — Section 11A
Supreme Court22 Nov 2002Dismissed
Sitthi Zuraina Begum Vs Union of India (UOI) and Others
Supreme Court Of India · (2003) 2 ACR 1803 : AIR 2003 SC 323 : (2003) 1 ALD(Cri) 110 : (2003) 1 ALT(Cri) 303 : (2002) 84 ECC 712 : (2003) 1 JCR 172 : (2002) 9 JT 479 : (2002) 10 SCC 448 : (2003) 1 UJ 96
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22
Supreme Court22 Nov 2002Partly Allowed
O.P. Dahiya Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2003 SC 4464 : (2003) 1 AWC 343 Supp : (2003) 1 JCR 159 : (2002) 9 JT 414 : (2003) 1 SCC 122 : (2003) 1 UJ 21 : (2003) 1 UPLBEC 125
Border Security Force Act, 1968 — Section 71(3), 71(4)
Supreme Court22 Nov 2002Allowed
A.L. Ranjane Vs Ravindra Ishwardas Sethna and Others
Supreme Court Of India · AIR 2003 SC 300 : (2003) 1 ALLMR 751 : (2003) 95 CLT 337 : (2002) 9 JT 535 : (2003) 1 SCC 379 : (2003) 1 UJ 26
Bombay Municipal Corporation Act, 1888 — Article 313, 313, 313(1), 527, 527(1)
Supreme Court21 Nov 2002Dismissed
State of Rajasthan Vs Chandu and Others
Supreme Court Of India · (2003) 2 ACR 1893 : (2002) 10 JT 427
Criminal Procedure Code, 1973 (CrPC) — Section 379Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court21 Nov 2002Dismissed
State Bank of India and Others Vs Soya Udyog Ltd.
Supreme Court Of India · (2003) 1 AWC 570 Supp : (2002) 10 JT 210
Consumer Protection Act, 1986 — Section 2Negotiable Instruments Act, 1881 (NI) — Section 45A
Supreme Court21 Nov 2002Disposed Of
Kiledar Singh and Others Vs State of M.P.
Supreme Court Of India · (2003) 23 GLH 206 : (2003) 1 JLJ 383 : (2002) 10 JT 93 : (2003) 2 UJ 1170
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 149, 201, 302, 307
Supreme Court21 Nov 2002Dismissed
A. Satyanarayan Shah Vs M. Yadgiri
Supreme Court Of India · (2003) 1 ALD 18 : (2003) 2 ALT 18 : (2003) 1 SCC 138
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(3), 2, 22Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 2
Supreme Court21 Nov 2002Allowed
Central Airmen Selection Board and Another Vs Surender Kumar Das
Supreme Court Of India · AIR 2003 SC 240 : (2003) 1 ALLMR 763 : (2003) 51 BLJR 354 : (2003) 1 JCR 162 : (2002) 9 JT 401 : (2003) 1 MLJ 76 : (2003) SCC(L&S) 42 : (2003) 1 UPLBEC 253