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Supreme Court Of India judgments

59,847 judgments · page 1,471 of 2,993

Supreme Court16 Jan 2003Allowed

State Bank of India and Others Vs K.P. Narayanan Kutty

Supreme Court Of India · AIR 2003 SC 1100 : (2003) AIRSCW 634 : (2003) 96 FLR 998 : (2003) 1 JT 479 : (2003) 2 LLJ 1 : (2003) 1 SCALE 383 : (2003) 2 SCC 449 : (2003) SCC(L&S) 185 : (2003) 1 SCR 391 : (2003) 2 SLJ 36 : (2003) 1 Supreme 778 : (2003) 1 UJ 439 : (2003) 1 UPLBEC 568

Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 7(2)State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 50(3)
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Supreme Court15 Jan 2003Dismissed

Achaldas Durgaji Oswal (Dead) through Lrs. Vs Ramvilas Gangabisan Heda (Dead) through Lrs. and Others

Supreme Court Of India · AIR 2003 SC 1017 : (2003) AIRSCW 524 : (2003) AIRSCW 7074 : (2003) 2 ALLMR 1147 : (2003) 1 AWC 671 Supp : (2003) 95 CLT 629 : (2003) 1 CTC 364 : (2003) 70 DRJ 339 : (2003) 1 JT 141 : (2003) 1 LW 797 : (2003) 2 MLJ 1 : (2003) 1 SCALE 155 : (2003) 3 SCC 614

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 3Constitution of India, 1950 — Article 141Limitation Act, 1963 — Article 137, 181, 61
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Supreme Court15 Jan 2003Dismissed

A.P.S.R.T.C. and Another Vs S. Narsagoud

Supreme Court Of India · (2003) 2 AWC 1287 Supp : (2003) 95 CLT 611 : (2003) 96 FLR 582 : (2003) 1 JT 179 : (2003) 1 LLJ 816 : (2003) 2 SCC 212 : (2003) SCC(L&S) 161 : (2003) 1 SCR 386 : (2003) 2 SLJ 32

Andhra Pradesh State Road Transport Corporation Employees (Pay and Allowances) Regulations, 1964 — Regulation 9Industrial Disputes Act, 1947 — Section 2(A)(2)
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Supreme Court15 Jan 2003Dismissed

Charanjit Singh Vs R.C. Jain and Another

Supreme Court Of India · AIR 2003 SC 897 : (2003) AIRSCW 364 : (2003) 3 ALT 9 : (2003) 1 AWC 669 Supp : (2003) 102 DLT 639 : (2003) 1 JT 138 : (2003) 1 SCALE 145 : (2003) 1 SCC 758 : (2003) 1 Supreme 345

Constitution of India, 1950 — Article 136, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 111
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Supreme Court15 Jan 2003Dismissed

Zafar Vs State of U.P.

Supreme Court Of India · (2003) 2 ACR 1112 : AIR 2003 SC 931 : (2003) AIRSCW 410 : (2003) CriLJ 1218 : (2003) 2 JT 126 : (2003) 1 SCALE 299 : (2003) 3 SCC 51 : (2003) 1 SCR 363 : (2003) 1 Supreme 763 : (2003) 2 UC 853

Penal Code, 1860 (IPC) — Section 302
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Supreme Court15 Jan 2003Allowed

Badrinarayan Chunilal Bhutada Vs Govindram Ramgopal Mundada

Supreme Court Of India · AIR 2003 SC 2713 : (2003) AIRSCW 3307 : (2003) 3 ALLMR 1141 : (2003) 1 JT 438 : (2003) 1 SCALE 147 : (2003) 2 SCC 320 : (2003) 1 SCR 329 : (2003) 1 Supreme 653 : (2003) 1 UJ 726

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2), 15, 15A
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Supreme Court14 Jan 2003Allowed

Alpine Industries Vs Collector of Central Excise, New Delhi

Supreme Court Of India · AIR 2003 SC 935 : (2003) AIRSCW 717 : (2003) AIRSCW 415 : (2003) 85 ECC 491 : (2003) 152 ELT 16 : (2003) 1 JT 130 : (2003) 1 SCALE 118 : (2003) 3 SCC 111 : (2003) 1 SCR 313 : (2003) 131 STC 9 : (2003) 1 Supreme 353 : (2003) 2 Supreme 155

Central Excises and Salt Act, 1944 — Section 35L
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Supreme Court14 Jan 2003Dismissed

Ram Narain Poply, Pramod Kumar Manocha, Vinayak Narayan Deosthali and Harshad S. Mehta Vs Central Bureau of Investigation and Others

Supreme Court Of India · AIR 2003 SC 2748 : (2003) AIRSCW 3119 : (2003) CriLJ 4801 : (2003) 1 JT 184 : (2003) 1 SCALE 171 : (2003) 3 SCC 641 : (2003) 42 SCL 275 : (2003) 1 SCR 119 : (2003) 1 Supreme 537

Banking Regulation Act, 1949 — Section 46(A)Companies Act, 1956 — Section 370, 6(1)Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 313, 6, 7
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