COURT ARCHIVE

Supreme Court Of India judgments

59,847 judgments · page 1,406 of 2,993

Supreme Court26 Feb 2004Dismissed

Mr. Pramod Malhotra and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (2004) 3 BC 194 : (2004) 120 CompCas 137 : (2004) 2 CompLJ 261 : (2004) 111 DLT 605 : (2004) 3 JT 315 : (2004) 2 SCALE 749 : (2004) 3 SCC 415 : (2004) 51 SCL 8 : (2004) 2 SCR 688

Banking Regulation Act, 1949 — Section 11(1), 11(3), 11(3A), 11(5), 22Constitution of India, 1950 — Article 21, 226, 32Motor Vehicles Act, 1939 — Section 110(1), 110(B), 165, 68(1)

Supreme Court26 Feb 2004Dismissed

Bareilly Development Authority Vs Vrinda Gujarati and Others

Supreme Court Of India · AIR 2004 SC 1749 : (2004) AIRSCW 3179 : (2004) AIRSCW 1275 : (2004) 4 AWC 3444 Supp : (2004) 1 CTC 785 : (2004) 1 CTLJ 588 : (2004) 3 JT 83 : (2004) 2 SCALE 719 : (2004) 4 SCC 606 : (2004) 2 SCR 728 : (2004) 4 Supreme 103 : (2004) 2 UPLBEC 1098

Uttar Pradesh Urban Planning and Development Act, 1973 — Section 3

Supreme Court26 Feb 2004Disposed Of

Sajan Abraham Vs State of Kerala

Supreme Court Of India · (2004) 2 ACR 1044 : (2004) AIRSCW 1271 : (2004) 1 ALD(Cri) 750 : (2005) 99 CLT 146 : (2004) CriLJ 1757 : (2004) 92 ECC 609 : (2004) 1 JKJ 37 : (2004) 3 JT 40 : (2004) 2 KLT 122 : (2004) 3 RLW 365 : (2004) 2 SCALE 715 : (2004) 4 SCC 441 : (2004) 2 SCR 653

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27, 9Narcotic Drugs and Psychotropic Substances Rules, 1985 — Rule 66, 66(1), 66(2)

Supreme Court26 Feb 2004Dismissed

Lella Srinivasa Rao Vs State of Andhra Pradesh

Supreme Court Of India · (2004) 3 ACR 2327 : AIR 2004 SC 1720 : (2004) AIRSCW 1254 : (2004) 1 DMC 601 : (2004) 3 JT 12 : (2005) 1 LW(Cri) 212 : (2004) 2 RLW 196 : (2004) 2 SCALE 740 : (2004) 9 SCC 713 : (2004) 2 SCR 659 : (2004) 4 Supreme 98

Penal Code, 1860 (IPC) — Section 306, 498A

Supreme Court26 Feb 2004Disposed Of

Bharati Vidyapeeth [Deemed University] and Others Vs State of Maharashtra and Another

Supreme Court Of India · AIR 2004 SC 1943 : (2004) 3 JT 451 : (2004) 3 SCALE 488 : (2004) 11 SCC 755 : (2004) 2 SCR 775 : (2004) 2 UPLBEC 1090

Constitution of India, 1950 — Article 162Maharashtra Universities Act, 1994 — Section 65University Grants Commission Act, 1956 — Section 12, 2, 26, 26(1), 3

Supreme Court26 Feb 2004Allowed

Rahuta Union Co-op. Bank Ltd. and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (2004) AIRSCW 3080 : (2004) 5 ALLMR 1004 : (2004) 4 AWC 3455 Supp : (2004) 2 BC 574 : (2004) 120 CompCas 184 : (2005) 5 CompLJ 73 : (2004) 110 DLT 229 : (2004) 74 DRJ 419 : (2004) 3 JT 198 : (2004) 2 SCALE 805 : (2004) 3 SCC 636 : (2004) 2 Supreme 320

Banking Regulation Act, 1949 — Section 11(1), 22, 22(1), 22(3), 22(3A)

Supreme Court26 Feb 2004Dismissed

Manik Lal Majumdar and Others Vs Gouranga Chandra Dey and Others

Supreme Court Of India · (2004) 3 CHN 113 Supp : (2004) 3 JT 102 : (2004) 2 SCALE 783 : (2004) 12 SCC 448 : (2004) 2 SCR 742

Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 245M(1), 253(2)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 11, 12

Supreme Court26 Feb 2004Allowed

Hans Raj Vs State of Haryana

Supreme Court Of India · (2004) 3 ACR 2286 : (2004) 1 ALD(Cri) 676 : (2004) CriLJ 1759 : (2004) 1 DMC 502 : (2004) 2 JCR 164 : (2004) 3 JT 45 : (2004) 2 SCALE 727 : (2004) 12 SCC 257 : (2004) 2 SCR 676 : (2004) 1 UC 624 : (2004) 1 UD 274

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Evidence Act, 1872 — Section 113A, 113B, 4Penal Code, 1860 (IPC) — Section 107, 306, 498A

Supreme Court26 Feb 2004Allowed

Commissioner of C. Ex., Chennai Vs Indian Organic Chemicals Ltd.

Supreme Court Of India · (2004) 113 ECR 107 : (2004) 166 ELT 19 : (2004) 10 SCC 645

Supreme Court26 Feb 2004Dismissed

M.A. Kuttappan Vs E. Krishnan Nayanar and Another

Supreme Court Of India · (2004) 2 ACR 1485 : (2004) AIRSCW 3630 : (2004) AIRSCW 1323 : (2004) 1 ALD(Cri) 656 : (2004) 1 CGLJ 410 : (2004) CriLJ 1770 : (2004) 3 JT 7 : (2004) 2 KLT 145 : (2004) 2 RLW 317 : (2004) 2 SCALE 734 : (2004) 4 SCC 231 : (2004) 2 SCR 668 : (2004) 2 Supreme

Criminal Procedure Code, 1973 (CrPC) — Section 193, 227, 482Protection of Civil Rights Act, 1955 — Section 7(1)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1)

Supreme Court26 Feb 2004Allowed

Secur Industries Ltd. Vs Godrej and Boyce Mfg. Co. Ltd. and Another

Supreme Court Of India · (2004) 5 AWC 4596 : (2004) 4 LW 173

Arbitration and Conciliation Act, 1996 — Section 16, 16(1), 2(4), 2(5), 21Industrial Disputes Act, 1947 — Section 10AInterest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Sect

Supreme Court26 Feb 2004Disposed Of

Sarija Banu (A) Janarthani @ Janani and Another Vs State through Inspector of Police

Supreme Court Of India · (2004) 3 CTC 215 : (2004) 1 LW(Cri) 308 : (2004) 12 SCC 266

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 25, 37, 42

Supreme Court25 Feb 2004Dismissed

Union of India (UOI) and Others Vs West Coast Paper Mills Ltd. and Another

Supreme Court Of India · (2005) AIRSCW 209 : (2004) AIRSCW 6212 : (2004) AIRSCW 1478 : (2004) 2 AWC 2027 Supp : (2004) 52 BLJR 1214 : (2004) 2 CTC 189 : (2004) 166 ELT 290 : (2004) 2 JCR 204 : (2004) 1 JT 20 Supp : (2004) 4 KarLJ 476 : (2004) 137 PLR 298 : (2004) 3 SCALE 23 : (20

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 136, 226Limitation Act, 1963 — Section 14, 14(2), 15, 15(2)

Supreme Court25 Feb 2004dismissed

State of Andhra Pradesh Vs Naragudem Papireddy and Others

Supreme Court Of India · (2004) 3 ACR 2631 : (2004) AIRSCW 1298 : (2004) CriLJ 1768 : (2004) 3 JT 36 : (2004) 2 SCALE 689 : (2004) 9 SCC 14 : (2004) 2 Supreme 207

Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324

Supreme Court25 Feb 2004Allowed

United India Insurance Co. Ltd. Vs Pushpalaya Printers

Supreme Court Of India · AIR 2004 SC 1700 : (2004) AIRSCW 5238 : (2004) 5 ALLMR 336 : (2004) 2 AWC 1876 Supp : (2004) 1 BLJR 649 : (2004) 3 CHN 66 Supp : (2004) 120 CompCas 132 : (2004) 2 CompLJ 23 : (2004) 1 CPJ 22 : (2004) 2 CTC 69 : (2004) 4 JT 352 : (2004) 2 MLJ 182 : (2004)

Consumer Protection Act, 1986 — Section 12

Supreme Court25 Feb 2004Allowed

State of Uttar Pradesh and Others Vs Gir Prasad and Others

Supreme Court Of India · AIR 2004 SC 1756 : (2004) AIRSCW 5321 : (2004) AIRSCW 1292 : (2004) 120 CompCas 286 : (2004) 2 CompLJ 257 : (2004) 3 JT 364 : (2004) 2 MLJ 175 : (2004) 2 SCALE 708 : (2004) 3 SCC 152 : (2004) 51 SCL 21 : (2004) 3 SCR 637 : (2004) 2 Supreme 210 : (2004) 7

Monopolies and Restrictive Trade Practices (Amendment) Act, 1984 — Section 33, 33(1)Monopolies and Restrictive Trade Practices Act, 1969 — Section 10, 2

Supreme Court25 Feb 2004Dismissed

S. Pushpa and Others Vs Sivachanmugavelu and Others

Supreme Court Of India · (2004) AIRSCW 1613 : (2004) 3 ALD 98 : (2004) 3 CTC 393 : (2004) 2 JCR 92 : (2004) 3 JT 595 : (2004) 2 LLJ 1110 : (2004) 2 SCALE 694 : (2004) 3 SCC 132 : (2004) 2 Supreme 239 : (2004) 2 UPLBEC 1125

Constitution of India, 1950 — Article 16, 16(4), 239, 239A, 240

Supreme Court25 Feb 2004Dismissed

P. Suryanarayana (D) by Lrs. Vs K.S. Muddugowramma

Supreme Court Of India · AIR 2004 SC 1930 : (2004) AIRSCW 1555 : (2004) 1 JT 15 Supp : (2004) 3 SCALE 1 : (2004) 3 SCC 589

Civil Procedure Code, 1908 (CPC) — Section 115Karnataka Rent Control Act, 1961 — Section 21(1), 21(4), 27(2), 27(3)Karnataka Rent Control Act, 1999 — Section 31, 70, 70(2)

Supreme Court25 Feb 2004Allowed

Bihar State Electricity Board Vs Suresh Prasad and Others

Supreme Court Of India · AIR 2004 SC 1724 : (2004) AIRSCW 3563 : (2004) AIRSCW 1260 : (2004) 3 ALD 148 : (2004) 52 BLJR 1131 : (2004) 2 JCR 209 : (2004) 3 JT 143 : (2004) 2 SCALE 698 : (2004) 2 SCC 681 : (2004) SCC(L&S) 438 : (2004) 3 Supreme 685 : (2004) 3 Supreme 501 : (2004) 2

Supreme Court25 Feb 2004Dismissed

Fertilizers and Chemicals Travancore Ltd. Employees Association and Others Vs Law Society of India and Others

Supreme Court Of India · (2004) AIRSCW 1430 : (2004) 3 ALT 17 : (2004) 3 JT 26 : (2004) 2 KLT 115 : (2004) 2 SCALE 703 : (2004) 4 SCC 420 : (2004) 2 Supreme 258