Supreme Court02 Aug 2005Allowed

Vadilal Chemicals Ltd. Vs The State of Andhra Pradesh and Others

Supreme Court Of India · AIR 2005 SC 3073 : (2005) AIRSCW 3668 : (2005) 192 ELT 33 : (2005) 6 JT 560 : (2005) 6 SCC 292 : (2005) 3 SCR 1 Supp : (2005) 142 STC 76 : (2005) 5 Supreme 692

Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2)Central Sales Tax Act, 1956 — Section 9(2)Kerala General Sales Tax Act, 1963 — Section 5A(1)
Supreme Court01 Aug 2005Allowed

Phool Pata and Another Vs Vishwanath Singh and Others

Supreme Court Of India · AIR 2005 SC 3079 : (2005) AIRSCW 3575 : (2005) 6 ALD 97 : (2005) 4 AWC 3199 Supp : (2005) 4 CHN 1 Supp : (2005) 100 CLT 331 : (2005) 4 CTC 573 : (2005) 197 CTR 598 : (2005) 6 JT 483 : (2005) 4 MLJ 123 : (2005) 99 RD 477 : (2005) 2 RD 477 : (2005) 6 SCC 40

Civil Procedure Code, 1908 (CPC) — Section 100, 100(5)
Supreme Court29 Jul 2005Allowed

Union of India (UOI) and Others Vs Narender Singh

Supreme Court Of India · (2005) 5 CTC 700 : (2005) 122 DLT 364 : (2005) 106 FLR 917 : (2005) 6 JT 450 : (2005) 3 LLJ 475 : (2006) 1 LW 553 : (2006) 1 PLJR 32 : (2005) 6 SCC 106 : (2005) SCC(L&S) 815 : (2005) 2 SCR 899 Supp : (2005) 3 SLJ 449

Constitution of India, 1950 — Article 226
Supreme Court28 Jul 2005Dismissed

T.N. Rajasekar Vs N. Kasiviswanathan and Others

Supreme Court Of India · AIR 2005 SC 3794 : (2005) AIRSCW 3812 : (2005) 4 AWC 3301 Supp : (2006) 1 CHN 1 Supp : (2005) 6 JT 536 : (2005) 11 SCC 218 : (2005) 1 SCR 884 Supp : (2005) 5 Supreme 222

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13, Order 41 Rule 31, Order 41 Rule 33
Supreme Court28 Jul 2005Allowed

Vinayaka Dev Idagunji and Others Vs Shivaram and Others

Supreme Court Of India · AIR 2005 SC 3081 : (2005) 5 ALLMR 861 : (2005) 3 AWC 3055 Supp : (2006) 1 CHN 18 Supp : (2005) 6 JT 429 : (2005) 2 SCR 855 Supp

Bombay Public Trusts Act, 1950 — Section 19, 50, 51, 79, 80Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115, 151, 9, 90Hindu Religious Institutions Act — Section 73, 73(3)
Supreme Court28 Jul 2005Allowed

State of U.P. and Another Vs Shiv Narain Upadhyaya

Supreme Court Of India · AIR 2005 SC 4192 : (2005) AIRSCW 5179 : (2005) 3 ESC 451 : (2005) 106 FLR 910 : (2005) 6 JT 444 : (2005) 3 KLT 754 : (2006) 1 LW 568 : (2005) 6 SCC 49 : (2005) SCC(L&S) 794 : (2005) 2 SCR 847 Supp : (2005) 3 SLJ 113 : (2005) 5 Supreme 194

Andhra Pradesh Public Employment (Recording and Alteration of Date of Birth) Rules, 1984 — Rule 4Constitution of India, 1950 — Article 226Orissa General Financial Rules, 1959 — Rule 65
Supreme Court28 Jul 2005Allowed

Chairman, Life Insurance Corporation and Others Vs Rajiv Kumar Bhasker

Supreme Court Of India · AIR 2005 SC 3087 : (2005) 4 AWC 3210 Supp : (2005) 3 BLJR 2122 : (2006) 1 BomCR 882 : (2005) 126 CompCas 809 : (2005) 5 CTC 195 : (2005) 2 CTLJ 121 : (2005) 4 JCR 34 : (2005) 6 JT 416 : (2006) 1 LW 737 : (2005) 4 MhLj 540 : (2005) 4 MLJ 194 : (2005) 141 P

Constitution of India, 1950 — Article 12Contract Act, 1872 — Section 182, 185, 186Life Insurance Corporation Act, 1956 — Section 49
Supreme Court28 Jul 2005Allowed

S.D.O. Grid Corporation of Orissa Ltd. and Others Vs Timudu Oram

Supreme Court Of India · (2005) 3 ACC 508 : AIR 2005 SC 3971 : (2005) AIRSCW 3715 : (2005) 5 ALLMR 852 : (2005) 4 AWC 3304 Supp : (2005) 5 CTC 695 : (2006) 2 JCR 161 : (2005) 6 JT 476 : (2006) 1 LW 706 : (2005) 141 PLR 543 : (2005) 6 SCC 156 : (2005) 1 SCR 891 Supp : (2005) 6 Sup

Constitution of India, 1950 — Article 226
Supreme Court27 Jul 2005Dismissed

Union of India (UOI) Vs Gagan Kumar

Supreme Court Of India · AIR 2005 SC 3107 : (2005) AIRSCW 3594 : (2005) 106 FLR 915 : (2006) 1 JCR 176 : (2005) 6 JT 410 : (2005) 3 LLJ 350 : (2005) 6 SCC 70 : (2005) SCC(L&S) 803 : (2005) 2 SCR 825 Supp : (2006) 1 SLJ 64 : (2005) 5 Supreme 229

Supreme Court26 Jul 2005Dismissed

Vishwanatha Achari Vs Kanakasabapathy

Supreme Court Of India · AIR 2005 SC 3109 : (2005) AIRSCW 3588 : (2005) 5 ALD 142 : (2005) 5 ALLMR 868 : (2005) 5 ALT 63 : (2005) 4 AWC 3308 Supp : (2006) 1 CHN 27 Supp : (2005) 100 CLT 401 : (2005) 4 CTC 44 : (2005) 4 JCR 114 : (2005) 6 JT 389 : (2006) 1 LW 319 : (2005) 4 MLJ 61

Civil Procedure Code, 1908 (CPC) — Section 100(4), 107