Supreme Court01 May 2006Disposed Of

Achal Mishra Vs Rama Shankar Singh and Others

Supreme Court Of India · AIR 2006 SC 2372 : (2006) AIRSCW 3164 : (2006) 3 AWC 2509 Supp : (2006) 144 PLR 73 : (2006) 4 RLW 2849 : (2006) 5 SCALE 235 : (2006) 11 SCC 498 : (2006) 1 SCR 617 Supp : (2006) 4 Supreme 355

Supreme Court28 Apr 2006Allowed

Surendra Singh @ Bittu Vs State of Uttaranchal

Supreme Court Of India · (2006) 2 ACR 1828 : AIR 2006 SC 1920 : (2006) AIRSCW 2315 : (2006) 3 ALT(Cri) 221 : (2007) 1 CALLT 30 : (2006) CriLJ 2461 : (2006) 5 JT 213 : (2006) 4 SCALE 647 : (2006) 9 SCC 531 : (2006) 2 SCR 490 Supp : (2006) 3 Supreme 729

Penal Code, 1860 (IPC) — Section 300, 302, 304, 34, 504
Supreme Court28 Apr 2006Dismissed

Haryana State Electricity Board Vs Mam Chand

Supreme Court Of India · (2006) 3 AWC 2184 Supp : (2006) 5 CompLJ 60 : (2006) 2 CPJ 14 : (2006) 3 JCR 190 : (2006) 5 JT 198 : (2006) 4 MhLj 482 : (2006) MPLJ 211 : (2006) 3 RLW 2320 : (2006) 4 SCALE 652 : (2006) 4 SCC 649

Consumer Protection Act, 1986 — Section 12, 15, 2Electricity Act, 2003 — Section 126, 135, 145
Supreme Court28 Apr 2006Disposed Of

Union of India (UOI) Vs Millenium Mumbai Broadcast Pvt. Ltd.

Supreme Court Of India · AIR 2006 SC 2751 : (2006) AIRSCW 3732 : (2007) 1 ALT 14 : (2006) 3 AWC 2128 Supp : (2006) 4 BomCR 694 : (2006) 2 CTLJ 111 : (2006) 5 SCALE 44 : (2006) 10 SCC 510 : (2006) 2 SCR 587 Supp

Specific Relief Act, 1963 — Section 14(1)Telecom Regulatory Authority of India Act, 1997 — Section 14
Supreme Court28 Apr 2006Allowed

New India Assurance Co. Ltd. Vs Harshadbhai Amrutbhai Modhiya and Another

Supreme Court Of India · (2006) 2 ACC 539 : (2006) ACJ 1699 : AIR 2006 SC 1926 : (2006) AIRSCW 2352 : (2006) 131 CompCas 250 : (2006) 3 CTC 166 : (2006) 109 FLR 1074 : (2006) 3 GLR 2246 : (2006) 3 JCR 110 : (2006) 5 JT 228 : (2006) 2 KLT 667 : (2006) 2 LLJ 782 : (2007) 1 LW 103 :

Insurance Act, 1938 — Section 2(1)Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147, 147(1), 149
Supreme Court28 Apr 2006Allowed

Indu Shekhar Singh and Others Vs State of U.P. and Others

Supreme Court Of India · AIR 2006 SC 2432 : (2006) AIRSCW 2582 : (2006) 4 ALD 66 : (2006) 3 AWC 2187 Supp : (2006) 5 JT 260 : (2006) 4 MLJ 135 : (2006) 5 SCALE 107 : (2006) 8 SCC 129 : (2006) SCC(L&S) 1916 : (2006) 1 SCR 497 Supp : (2006) 5 Supreme 12 : (2006) 2 UPLBEC 1910

Constitution of India, 1950 — Article 14, 16, 309, 311Delhi Police (Appointment and Recruitment) Rules, 1980 — Rule 5Uttar Pradesh Development Authority (Centralised Service) Rules, 1985 — Rule 16, 17, 25, 25(3), 28
Supreme Court28 Apr 2006Dismissed

Sharad Subramanyan Vs Soumi Mazumdar and Others

Supreme Court Of India · AIR 2006 SC 1993 : (2006) AIRSCW 2457 : (2006) 6 ALT 23 : (2007) 1 AWC 360 Supp : (2006) 6 BomCR 342 : (2006) 3 CHN 135 Supp : (2007) 103 CLT 25 : (2006) 11 JT 535 : (2006) 3 MLJ 47 : (2007) MPLJ 223 : (2006) 2 RD 252 : (2006) 5 SCALE 197 : (2006) 8 SCC 9

Hindu Succession Act, 1956 — Section 14, 14(1), 14(2), 30Succession Act, 1925 — Section 301, 317
Supreme Court28 Apr 2006Disposed Of

Anil Kumar Vitthal Shete and Others Vs State of Maharashtra and Another

Supreme Court Of India · AIR 2006 SC 2018 : (2006) AIRSCW 2520 : (2006) 4 BomCR 705 : (2007) 1 GLR 502 : (2006) 6 JT 24 : (2006) 4 MLJ 1851 : (2006) 5 SCALE 84 : (2007) 1 SCC(L&S) 901 : (2006) 1 SCR 553 Supp : (2006) 5 Supreme 782

Bombay Judicial Services Recruitment Rules, 1956 — Rule 4(3), 6(3)Constitution of India, 1950 — Article 14, 16, 227, 233, 234Presidency Small Cause Courts Act, 1882 — Section 42, 8
Supreme Court28 Apr 2006Allowed

P.D. Agrawal Vs State Bank of India and Others

Supreme Court Of India · AIR 2006 SC 2064 : (2006) AIRSCW 2504 : (2006) 110 FLR 1 : (2006) 3 JLJ 176 : (2006) 5 JT 235 : (2006) 2 LLJ 877 : (2006) 5 SCALE 54 : (2007) 1 SCC(L&S) 43 : (2006) 1 SCR 454 Supp : (2006) 5 Supreme 715

Constitution of India, 1950 — Article 136, 14, 311Penal Code, 1860 (IPC) — Section 353, 448, 506Specific Relief Act, 1963 — Section 14(1)
Supreme Court28 Apr 2006Dismissed

Sunrise Associates Vs Govt. of NCT of Delhi and Others

Supreme Court Of India · AIR 2006 SC 1908 : (2006) AIRSCW 2378 : (2006) 5 ALD 51 : (2006) 129 DLT 719 : (2007) 1 JCR 110 : (2006) 5 JT 168 : (2006) 2 KLT 700 : (2006) 3 RLW 2129 : (2006) 5 SCALE 1 : (2006) 5 SCC 603 : (2006) 2 SCR 421 Supp : (2006) 145 STC 576 : (2006) 5 Supreme

Bengal Finance (Sales Tax) Act, 1941 — Section 2Bombay Sales Tax Act, 1959 — Section 2(13)Constitution of India, 1950 — Article 246(3), 366, 366(12), 366(29A)
Supreme Court27 Apr 2006Dismissed

D.C. Aggarwal (Dead) by LRs. Vs State Bank of India and Another

Supreme Court Of India · AIR 2006 SC 2105 : (2006) AIRSCW 2335 : (2006) 5 JT 154 : (2006) 2 LLJ 787 : (2006) 4 SCALE 656 : (2006) 5 SCC 153 : (2006) 1 SCR 390 Supp : (2006) 3 SLJ 291 : (2006) 5 Supreme 127 : (2006) 3 UPLBEC 2512

Constitution of India, 1950 — Article 226State Bank of India (Officers Service) Rules, 1992 — Rule 15
Supreme Court27 Apr 2006Allowed

State of Bihar and Others Vs Bihar Pensioners Samaj

Supreme Court Of India · AIR 2006 SC 2100 : (2006) AIRSCW 2324 : (2006) 109 FLR 1088 : (2006) 3 JCR 305 : (2006) 5 JT 131 : (2006) 2 LLJ 1038 : (2006) 3 PLJR 74 : (2006) 4 SCALE 600 : (2006) 5 SCC 65 : (2006) SCC(L&S) 913 : (2006) 3 Supreme 743

Constitution of India, 1950 — Article 14, 226
Supreme Court27 Apr 2006Dismissed

Marwar Gramin Bank and Another Vs Ram Pal Chouhan

Supreme Court Of India · AIR 2006 SC 2324 : (2006) AIRSCW 2984 : (2006) 6 ALT 11 : (2006) 109 FLR 1085 : (2007) 10 JT 126 : (2006) 2 LLJ 756 : (2006) 4 RLW 2605 : (2006) 5 SCALE 161 : (2006) 9 SCC 691 : (2006) SCC(L&S) 1901 : (2006) 1 SCR 408 Supp : (2006) 3 SLJ 454 : (2006) 3 Su

Marwar Gramin Bank (Staff) Service Regulations, 1980 — Regulation 17, 19, 30, 30(1)
Supreme Court27 Apr 2006Allowed

Guddu @ Santosh Vs State of Madhya Pradesh

Supreme Court Of India · (2006) 2 ACR 1630 : (2006) 2 ALD(Cri) 144 : (2006) 2 ALT(Cri) 261 : (2006) 6 JT 120 : (2006) 4 MPHT 218 : (2006) 1 SCR 414 Supp

Penal Code, 1860 (IPC) — Section 122, 176, 354, 375, 376, 511
Supreme Court26 Apr 2006Dismissed

State of U.P. and Another Vs UPTRON Employees Union, CMD and Others

Supreme Court Of India · AIR 2006 SC 2081 : (2006) AIRSCW 2466 : (2006) 6 ALT 28 : (2007) 135 CompCas 180 : (2006) 3 LLJ 1 : (2006) 144 PLR 65 : (2006) 5 SCALE 424 : (2006) 5 SCC 319 : (2006) SCC(L&S) 1092 : (2006) 68 SCL 165 : (2006) 2 SCR 377 Supp : (2007) 1 SLJ 131 : (2006) 5

Companies Act, 1956 — Section 529A, 619, 620Constitution of India, 1950 — Article 21, 23, 311Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 17(2), 17(3)
Supreme Court25 Apr 2006Allowed

Mst. Sugani Vs Rameshwar Das and Another

Supreme Court Of India · AIR 2006 SC 2172 : (2006) AIRSCW 2606 : (2006) 4 ALD 41 : (2006) 3 AWC 2392 Supp : (2006) 4 CHN 26 Supp : (2006) 3 CTC 108 : (2007) 1 JCR 218 : (2006) 11 JT 268 : (2006) 4 LW 959 : (2006) 3 MLJ 131 : (2006) 4 SCALE 491 : (2006) 11 SCC 587 : (2006) 2 SCR 2

Civil Procedure Code, 1908 (CPC) — Section 100Limitation Act, 1963 — Article 54Specific Relief Act, 1963 — Section 16(c)
Supreme Court25 Apr 2006Disposed Of

State of Rajasthan and Another Vs Kulwant Kaur

Supreme Court Of India · AIR 2006 SC 3712 : (2006) AIRSCW 2622 : (2006) 5 ALT 14 : (2006) 5 JT 253 : (2006) 4 SCALE 585 : (2006) 9 SCC 564 : (2006) SCC(L&S) 1877 : (2006) 2 SCR 326 Supp : (2007) 1 SLJ 139 : (2006) 3 Supreme 748

Supreme Court25 Apr 2006Allowed

Jitendra Ram @ Jitu Vs State of Jharkhand

Supreme Court Of India · (2006) 2 ACR 1809 : AIR 2006 SC 1933 : (2006) AIRSCW 2319 : (2006) CriLJ 2464 : (2006) 5 JT 138 : (2006) 4 SCALE 606 : (2006) 9 SCC 428 : (2006) 1 SCR 286 Supp : (2006) 3 Supreme 737

Bihar Children Act, 1982 — Section 11, 21, 22, 32, 32(1)Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 313