Supreme Court17 Jul 2006Dismissed

Divisional Controller, N.E.K.R.T.C. Vs H. Amaresh

Supreme Court Of India · AIR 2006 SC 2730 : (2006) AIRSCW 3701 : (2006) 4 CTC 345 : (2006) 110 FLR 931 : (2006) 6 JT 428 : (2006) 2 KarLJ 513 : (2006) 3 LLJ 232 : (2006) 3 LW 871 : (2006) 4 MLJ 610 : (2006) 3 PLJR 409 : (2007) 1 RLW 67 : (2006) 7 SCALE 163 : (2006) 6 SCC 187 : (2

Constitution of India, 1950 — Article 226, 311Industrial Disputes Act, 1947 — Section 10(4)
Supreme Court17 Jul 2006Allowed

Employees State Insurance Corporation Vs Distilleries and Chemical Mazdoor Union and Others

Supreme Court Of India · AIR 2006 SC 2721 : (2006) AIRSCW 3672 : (2006) 4 JCR 4 : (2006) 6 JT 443 : (2006) 3 LLJ 349 : (2006) 3 LW 763 : (2006) 7 SCALE 171 : (2006) 6 SCC 604 : (2006) 3 SCR 614 Supp : (2007) 1 SLJ 203 : (2006) 6 Supreme 238 : (2006) 3 UPLBEC 2297

Constitution of India, 1950 — Article 136, 226Employees State Insurance Act, 1948 — Section 40, 41
Supreme Court17 Jul 2006Disposed Of

Ekta Shakti Foundation Vs Govt. of NCT of Delhi

Supreme Court Of India · AIR 2006 SC 2609 : (2006) AIRSCW 3601 : (2007) 1 AWC 91 Supp : (2006) 131 DLT 287 : (2006) 6 JT 500 : (2006) 3 KLT 601 : (2006) 4 LW 864 : (2006) 7 SCALE 179 : (2006) 10 SCC 337 : (2006) 3 SCR 631 Supp : (2006) 6 Supreme 372

Constitution of India, 1950 — Article 14, 226, 32
Supreme Court14 Jul 2006Disposed Of

Standard Chartered Bank Ltd. Vs Dr. B.N. Raman

Supreme Court Of India · AIR 2006 SC 2810 : (2006) AIRSCW 3905 : (2007) 1 ALT 8 : (2006) 4 AWC 3308 Supp : (2006) 6 BomCR 775 : (2006) 132 CompCas 558 : (2006) 3 CPJ 1 : (2006) 6 JT 368 : (2006) 4 LW 937 : (2006) 6 MhLj 19 : (2006) MPLJ 310 : (2006) 3 PLJR 338 : (2006) 7 SCALE 10

Banking Regulation Act, 1949 — Section 5Consumer Protection Act, 1986 — Section 2(1)
Supreme Court14 Jul 2006Allowed

State of Madhya Pradesh Vs Santosh Kumar

Supreme Court Of India · (2006) 2 ACR 2277 : AIR 2006 SC 2648 : (2006) AIRSCW 3608 : (2006) CriLJ 3636 : (2006) 3 JLJ 1 : (2006) 6 JT 320 : (2006) 3 MPJR 116 : (2006) 4 PLJR 22 : (2006) 7 SCALE 101 : (2006) 6 SCC 1 : (2006) 4 SCR 548 Supp : (2006) 5 SUPREME 497

Criminal Law (Amendment) Act, 1983 — Section 375, 376, 376A, 376B, 376CPenal Code, 1860 (IPC) — Section 342, 376(1), 376(2)
Supreme Court13 Jul 2006Allowed

Bhupinder Singh and Others Vs Jarnail Singh and Another

Supreme Court Of India · (2006) 2 ACR 2297 : AIR 2006 SC 2622 : (2006) AIRSCW 3531 : (2006) 2 ALD(Cri) 350 : (2006) CriLJ 3621 : (2006) 2 DMC 334 : (2006) 6 JT 619 : (2006) 4 KLT 460 : (2007) 1 LW(Cri) 100 : (2006) 4 MPHT 327 : (2006) 3 PLJR 399 : (2006) 7 SCALE 79 : (2006) 6 SCC

Code Of Criminal Procedure, 1973 — Section 167(2), 167(2)(a), 167(2)(a)(i), 167(2)(a)(ii), 170, 173, 173(2)Indian Penal Code, 1860 — Section 302, 304(B), 386Punjab Borstal Act, 1926 — Section 5
Supreme Court13 Jul 2006Allowed

State of Karnataka Vs Annegowda

Supreme Court Of India · (2006) 2 ACR 2286 : AIR 2006 SC 2641 : (2006) AIRSCW 3562 : (2006) 2 ALD(Cri) 347 : (2006) CriLJ 3630 : (2006) 5 KarLJ 177 : (2007) 1 LW(Cri) 335 : (2006) 3 PLJR 314 : (2006) 4 RLW 2830 : (2006) 7 SCALE 88 : (2006) 5 SCC 716 : (2006) 4 SCR 501 Supp : (200

Criminal Procedure Code, 1973 (CrPC) — Section 219, 241, 242, 309, 312Penal Code, 1860 (IPC) — Section 409, 467, 468, 471
Supreme Court13 Jul 2006Allowed

State of A.P. Vs S. Narasimha Kumar and Others

Supreme Court Of India · (2006) 2 ACR 2282 : AIR 2006 SC 2924 : (2006) AIRSCW 4100 : (2006) 2 ALD(Cri) 313 : (2006) 102 CLT 542 : (2006) CriLJ 4090 : (2006) 4 JCR 46 : (2006) 6 JT 358 : (2006) 3 KLT 505 : (2006) 4 PLJR 18 : (2006) 4 RLW 3283 : (2006) 7 SCALE 97 : (2006) 5 SCC 683

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 258(2), 306(2), 309(2), 377, 378Penal Code, 1860 (IPC) — Section 120B, 381, 411, 414, 70
Supreme Court13 Jul 2006Allowed

Gyanendra Sahay Vs Tata Iron and Steel Co. Ltd.

Supreme Court Of India · AIR 2006 SC 2795 : (2006) AIRSCW 3856 : (2006) 3 CTC 844 : (2006) 110 FLR 769 : (2007) 1 JCR 84 : (2006) 6 JT 363 : (2006) 3 LLJ 356 : (2007) 1 LW 16 : (2006) 3 MLJ 273 : (2006) 7 SCALE 116 : (2006) 5 SCC 759 : (2006) SCC(L&S) 1189 : (2006) 3 SCR 540 Supp

Supreme Court13 Jul 2006Partly Allowed

U.P. State Road Transport Corporation Vs Krishna Bala and Others

Supreme Court Of India · (2006) 3 ACC 361 : (2006) ACJ 2114 : AIR 2006 SC 2688 : (2006) AIRSCW 3613 : (2006) 4 AWC 3170 Supp : (2006) 4 JCR 42 : (2006) 6 JT 327 : (2007) 1 LW 117 : (2006) 4 RLW 3176 : (2006) 7 SCALE 92 : (2006) 6 SCC 249 : (2006) 4 SCR 506 Supp : (2006) 5 Supreme

Supreme Court13 Jul 2006Allowed

H.U.D.A. Vs Jagmal Singh

Supreme Court Of India · (2006) 110 FLR 767 : (2006) 4 JCR 55 : (2006) 3 LLJ 152 : (2007) 1 LW 14 : (2006) 3 PLJR 384 : (2006) 7 SCALE 114 : (2006) 5 SCC 764 : (2006) SCC(L&S) 1193 : (2006) 3 SCR 536 Supp

Supreme Court12 Jul 2006Dismissed

Sabbi Mallesu and Others Vs State of Andhra Pradesh

Supreme Court Of India · (2006) 3 ACR 2434 : AIR 2006 SC 2747 : (2006) AIRSCW 3719 : (2006) CriLJ 4038 : (2006) 3 PLJR 317 : (2007) 1 RLW 86 : (2006) 7 SCALE 216 : (2006) 10 SCC 543 : (2006) 3 SCR 490 Supp : (2006) 5 Supreme 642

Criminal Procedure Code, 1973 (CrPC) — Section 246, 246(2)Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
Supreme Court12 Jul 2006Dismissed

Priya Patel Vs State of M.P. and Another

Supreme Court Of India · (2006) 2 ACR 2288 : AIR 2006 SC 2639 : (2006) AIRSCW 3539 : (2006) 2 ALD(Cri) 335 : (2006) CriLJ 3627 : (2006) 130 DLT 696 : (2006) 26 GLH 118 : (2006) 6 JT 303 : (2006) 3 KLT 398 : (2007) NCC 53 : (2006) 4 RLW 3165 : (2006) 6 SCC 263 : (2006) 3 SCR 456 S

Penal Code, 1860 (IPC) — Section 323, 34, 375, 376(1), 376(2)