Supreme Court22 Sept 2006Dismissed

Kishore Eknath Nikam Vs State of Maharashtra

Supreme Court Of India · (2006) 3 ACR 3469 : (2007) 1 ALT(Cri) 1 : (2007) CriLJ 1007 : (2006) 12 JT 402 : (2006) 9 SCALE 560 : (2006) 6 SCR 556 Supp

Penal Code, 1860 (IPC) — Section 34, 302, 34, 504, 506(2), 562
Supreme Court22 Sept 2006Allowed

State of Haryana and Another Vs Partap Singh and Others

Supreme Court Of India · (2007) 3 ALT 28 : (2006) 111 FLR 1054 : (2006) 12 JT 406 : (2006) 9 SCALE 487 : (2006) 10 SCC 251 : (2007) 1 SCC(L&S) 83 : (2006) 7 SCR 540 Supp : (2007) 2 SLJ 164

Constitution of India, 1950 — Article 142Punjab Civil Services Rules — Rule 3.17, 4.13, 4.4
Supreme Court22 Sept 2006Allowed

U.P. State Road Transport Corporation, Dehradun Vs Suresh Pal

Supreme Court Of India · AIR 2006 SC 3227 : (2006) AIRSCW 4903 : (2007) 1 ALT 27 : (2006) 111 FLR 851 : (2007) 1 JCR 30 : (2006) 12 JT 412 : (2006) 3 LLJ 967 : (2006) 9 SCALE 481 : (2006) 8 SCC 108 : (2006) SCC(L&S) 1905 : (2006) 7 SCR 534 Supp : (2007) 2 SLJ 32 : (2006) 7 Suprem

Constitution of India, 1950 — Article 226
Supreme Court22 Sept 2006

Prakash Singh and Others Vs Union of India (UOI) and Ors

Supreme Court Of India · (2006) 3 ACR 3061 : (2007) 103 CLT 69 : (2008) 1 JCR 113 : (2006) 12 JT 225 : (2006) 4 KLT 482 : (2007) 1 OLR 243 : (2006) 4 PLJR 186 : (2006) 9 SCALE 444 : (2006) 8 SCC 1 : (2006) 6 SCR 473 Supp

Constitution of India, 1950 — Article 142, 144, 32, 355
Supreme Court22 Sept 2006Dismissed

Sushmita Basu and Others Vs Ballygunge Siksha Samity and Others

Supreme Court Of India · (2007) 3 ALT 19 : (2006) 111 FLR 841 : (2006) 12 JT 205 : (2006) 9 SCALE 459 : (2006) 7 SCC 680 : (2006) SCC(L&S) 1741 : (2006) 7 SCR 506 Supp : (2007) 2 SLJ 210

Constitution of India, 1950 — Article 226Delhi School Education Act, 1973 — Section 10
Supreme Court22 Sept 2006Dismissed

Ram Pravesh Singh and Others Vs State of Bihar and Others

Supreme Court Of India · (2007) 113 FLR 639 : (2007) 1 JCR 62 : (2006) 12 JT 209 : (2007) 1 LLJ 202 : (2006) 4 PLJR 222 : (2006) 9 SCALE 468 : (2006) 8 SCC 381 : (2006) SCC(L&S) 1986 : (2006) 6 SCR 512 Supp

Constitution of India, 1950 — Article 12, 14, 141, 142, 21Electricity (Supply) Act, 1948 — Section 78AElectricity Act, 1910 — Section 15, 3, 4, 5, 6
Supreme Court22 Sept 2006Allowed

Surendra Singh Gaur Vs State of M.P. and Others

Supreme Court Of India · AIR 2006 SC 3328 : (2006) AIRSCW 5055 : (2007) 2 ALT 31 : (2006) 111 FLR 433 : (2007) 3 JLJ 232 : (2006) 12 JT 502 : (2006) 9 SCALE 454 : (2006) 10 SCC 214 : (2007) 1 SCC(L&S) 71 : (2006) 7 SCR 490 Supp : (2007) 2 SLJ 191 : (2006) 7 Supreme 349

Madhya Pradesh Administrative Tribunal Act — Section 29
Supreme Court21 Sept 2006Allowed

Union of India (UOI) and Another Vs Tarsem Lal and Others

Supreme Court Of India · AIR 2007 SC 259 : (2007) 1 ALT 30 : (2007) 1 AWC 131 Supp : (2006) 111 FLR 437 : (2006) 12 JT 331 : (2006) 9 SCALE 485 : (2006) 10 SCC 145 : (2007) 1 SCC(L&S) 63 : (2006) 7 SCR 456 Supp : (2006) 3 ShimLC 334 : (2007) 2 SLJ 46

Supreme Court20 Sept 2006Disposed Of

Bipin Bihari Vs State of M.P.

Supreme Court Of India · (2006) 3 ACR 3004 : (2006) 2 ALD(Cri) 774 : (2007) 1 ALT(Cri) 207 : (2006) 12 JT 161 : (2006) 4 PLJR 199 : (2006) 9 SCALE 418 : (2006) 6 SCR 412 Supp

Penal Code, 1860 (IPC) — Section 307
Supreme Court20 Sept 2006Allowed

Arun Kumar Nayak Vs Union of India (UOI) and Others

Supreme Court Of India · (2006) 111 FLR 847 : (2006) 12 JT 372 : (2006) 2 OLR 678 : (2006) 4 PLJR 251 : (2006) 9 SCALE 401 : (2006) 8 SCC 111 : (2006) SCC(L&S) 1908 : (2006) 6 SCR 404 Supp : (2007) 2 SLJ 226

Constitution of India, 1950 — Article 14, 16
Supreme Court19 Sept 2006Disposed Of

Star Paper Mills Ltd. Vs State of U.P. and Others

Supreme Court Of India · (2007) 1 ALT 22 : (2006) 12 JT 92 : (2007) 2 LW 531 : (2006) 2 RD 568 : (2006) 9 SCALE 390 : (2006) 10 SCC 201 : (2006) 6 SCR 380 Supp : (2006) 148 STC 144

Constitution (Forty-Second Amendment) Act, 1976 — Article 226Constitution of India, 1950 — Article 226Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 40