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Supreme Court Of India judgments

59,848 judgments · page 1,256 of 2,993

Supreme Court15 Dec 2006Dismissed

U.P. State Industrial Development Corporation Vs Rishabh Ispat Ltd. and Others Rishabh Ispat Limited Vs State of Uttar Pradesh Bikhu Ram Jain and Others Vs State of Uttar Pradesh an

Supreme Court Of India · (2007) 1 ADJ 266 : (2007) 2 AWC 1663 Supp : (2007) 4 BomCR 211 : (2007) 2 JT 282 : (2006) 13 SCALE 626 : (2007) 2 SCC 248 : (2006) SCR 1129 Supp : (2007) 1 UC 577 : (2007) 2 UPLBEC 1113

Land Acquisition Act, 1894 — Section 17(4), 18, 25, 4, 4(1), 5A, 6, 48Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 154(1), 167, 167(1), 167(2)
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Supreme Court15 Dec 2006Dismissed

Kamla Devi Vs Khushal Kanwar and Another

Supreme Court Of India · AIR 2007 SC 663 : (2007) 2 AWC 1148 Supp : (2007) 1 CTC 186 : (2007) 2 JCR 202 : (2007) MPLJ 25 : (2007) 2 RLW 1636 : (2006) 13 SCALE 645 : (2006) 10 SCR 1147 Supp : (2007) 1 UC 397

Civil Procedure Code Amendment Act, 1976 — Section 299, 38Civil Procedure Code Amendment Act, 2002 — Section 4Civil Procedure Code, 1908 (CPC) — Section 100, 100A, 104, 104(1), 104(2)
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Supreme Court15 Dec 2006Allowed

M.V. Karunakaran Vs Krishanan (dead) by Lrs.

Supreme Court Of India · AIR 2007 SC 1501 : (2007) AIRSCW 2027 : (2007) 3 ALD 39 : (2007) 2 AWC 1145 Supp : (2007) 1 KLT 243 : (2007) 147 PLR 247 : (2006) 14 SCALE 75 : (2006) 10 SCR 1234 Supp : (2007) 1 Supreme 883

Partnership Act, 1932 — Section 29, 29(2)
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Supreme Court15 Dec 2006Dismissed

M.R. Kudva Vs State of Andhra Pradesh

Supreme Court Of India · (2007) 1 ACR 416 : AIR 2007 SC 568 : (2007) 1 ALD(Cri) 215 : (2005) 2 ALD(Cri) 910 : (2007) CriLJ 763 : (2007) 2 RLW 1226 : (2006) 14 SCALE 118 : (2007) 2 SCC 772 : (2006) 10 SCR 1142 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 428, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1947 — Section 5(1)
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Supreme Court14 Dec 2006Allowed

Shanti Devi Vs Daropti Devi and Others

Supreme Court Of India · (2007) 2 AWC 1153 Supp : (2007) 2 CHN 83 Supp : (2006) 5 CTC 262 : (2006) 13 SCALE 577 : (2006) 13 SCC 775 : (2006) SCR 1050 Supp

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25Succession Act, 1925 — Section 218, 31, 63
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Supreme Court14 Dec 2006Allowed

Morgan Securities and Credit Pvt. Ltd. Vs Modi Rubber Ltd.

Supreme Court Of India · AIR 2007 SC 683 : (2007) 2 AWC 1683 Supp : (2007) 2 CompLJ 401 : (2007) 1 JT 432 : (2007) 146 PLR 442 : (2006) 4 SCALE 267 : (2006) 14 SCALE 267 : (2007) 73 SCL 219 : (2006) 10 SCR 1022 Supp : (2007) 1 UJ 13

Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 2, 34, 36, 36(2), 36(3)Companies Act, 1956 — Section 433, 529A
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Supreme Court14 Dec 2006Dismissed

Official Trustee of West Bengal Vs Stephen Court Ltd.

Supreme Court Of India · (2007) 1 JT 623 : (2006) 14 SCALE 285 : (2006) 10 SCR 996 Supp

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 136Official Trustees Act, 1913 — Section 10, 13, 22, 23, 25, 26
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Supreme Court14 Dec 2006Dismissed

P.P. Abdulla and Another Vs The Competent Authority and Others

Supreme Court Of India · (2007) 1 ACR 414 : (2007) 1 ALT(Cri) 188 : (2007) CriLJ 1449 : (2007) 207 ELT 163 : (2007) 1 JKJ 10 : (2006) 14 SCALE 67 : (2007) 2 SCC 510 : (2006) 10 SCR 983 Supp

Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 18, 6(1), 7(1)
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