Chhedi Lal Misra (Dead) through LRs. Vs Civil Judge, Lucknow and Others
Supreme Court Of India · (2007) 3 ADJ 83 : (2007) 4 ALLMR 768 : (2008) 3 ALT 16 : (2007) 2 AWC 1567 Supp : (2007) 3 JCR 173 : (2007) 5 MLJ 431 : (2007) 3 RLW 2177 : (2007) 3 SCALE 147 : (2007) 4 SCC 632 : (2007) 2 SCR 568 : (2007) 2 UC 666
