Supreme Court28 Feb 2007Dismissed

State of Arunachal Pradesh Vs Damani Construction

Supreme Court Of India · (2007) AIRSCW 6240 : (2008) 1 ALD 8 : (2007) 1 ARBLR 399 : (2007) 3 AWC 2266 Supp : (2007) 2 CALLT 31 : (2008) 2 GLT 33 : (2007) 4 JT 118 : (2007) 3 SCALE 576 : (2007) 10 SCC 742 : (2007) 3 SCR 416 : (2007) 5 Supreme 259

Arbitration and Conciliation Act, 1996 — Section 11(6), 33, 33(1), 34, 34(3)Limitation Act, 1963 — Section 5
Supreme Court27 Feb 2007Allowed

Maharashtra State Road Transport Corp. Vs Premlal

Supreme Court Of India · (2007) 113 FLR 451 : (2007) 8 JT 430 : (2007) 2 LLJ 234 : (2007) 3 SCALE 676 : (2007) 9 SCC 141 : (2007) 2 SCC(L&S) 404 : (2007) 3 SCR 309 : (2008) 3 SLJ 113

Road Transport Corporations Act, 1950 — Section 45
Supreme Court27 Feb 2007Allowed

Lalsai Khunte Vs Nirmal Sinha and Others

Supreme Court Of India · (2007) 3 AWC 3078 : (2007) 3 SCALE 688 : (2007) 9 SCC 330 : (2007) 3 SCR 328

Companies Act, 1956 — Section 267Criminal Procedure Code, 1973 (CrPC) — Section 374, 389, 389(1), 401, 482Penal Code, 1860 (IPC) — Section 34, 420, 468, 471
Supreme Court27 Feb 2007Dismissed

K. Madalaimuthu and Another Vs State of Tamilnadu and Others

Supreme Court Of India · AIR 2007 SC 2665 : (2008) 3 ALT 22 : (2007) 3 AWC 2269 Supp : (2007) 4 LW 254 : (2007) 2 PLJR 161 : (2007) 3 SCALE 738 : (2007) 13 SCC 204 : (2008) 2 SCC(L&S) 594 : (2007) 3 SCR 394 : (2007) 1 SLJ 98

Tamil Nadu State and Subordinate Services Rules, 1955 — Rule 48
Supreme Court27 Feb 2007Dismissed

B.C. Shivashankara Vs B.R. Nagaraj

Supreme Court Of India · (2007) 3 AWC 2229 Supp : (2007) 2 CTC 845 : (2007) 2 JCR 308 : (2007) 2 KarLJ 48 : (2007) 4 LW 230 : (2007) 4 MLJ 215 : (2007) 103 RD 237 : (2007) 3 SCALE 694 : (2007) 3 SCR 389

Civil Procedure Code, 1908 (CPC) — Section 100, 100(3), 100(4), 100(5)
Supreme Court27 Feb 2007Dismissed

Smt. Kiran Singh Vs Union of India (UOI) and Others

Supreme Court Of India · (2007) 113 FLR 438 : (2007) 4 JT 129 : (2007) 4 MLJ 553 : (2007) 3 SCALE 706 : (2007) 9 SCC 716 : (2007) 2 SCC(L&S) 733 : (2007) 3 SCR 382 : (2008) 3 SLJ 135 : (2007) 2 UPLBEC 1143

Constitution of India, 1950 — Article 136
Supreme Court27 Feb 2007Allowed

Probodh Purkait Vs State of West Bengal and Others

Supreme Court Of India · (2007) 2 ACR 2037 : (2007) CriLJ 2003 : (2007) 5 JT 190 : (2007) 3 SCALE 634 : (2007) 9 SCC 172 : (2007) 3 SCR 354

Criminal Procedure Code, 1973 (CrPC) — Section 232Penal Code, 1860 (IPC) — Section 148, 149, 302, 323
Supreme Court27 Feb 2007Dismissed

T. Vengama Naidu Vs T. Dora Swamy Naidu and Others

Supreme Court Of India · (2007) 2 ACR 2034 : (2007) 4 JT 240 : (2007) NCC 497 : (2007) 3 SCALE 537 : (2007) 12 SCC 93 : (2007) 4 SCR 348

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 34, 420, 423, 447, 464
Supreme Court27 Feb 2007Allowed

State of Rajasthan Vs Netrapal and Others

Supreme Court Of India · (2007) 2 ACR 2030 : (2007) 1 ALD(Cri) 739 : (2007) CriLJ 1783 : (2007) 5 JT 196 : (2007) 3 SCALE 669 : (2007) 4 SCC 45 : (2007) 3 SCR 301

Arms Act, 1959 — Section 25, 25(1), 3Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 395, 396, 397
Supreme Court27 Feb 2007Allowed

Rabindra Chandra Paul Vs Commr. of Customs (Preventive) Shillong

Supreme Court Of India · (2007) AIRSCW 6201 : (2007) 209 ELT 326 : (2007) 8 JT 437 : (2007) 3 SCALE 732 : (2007) 3 SCC 93 : (2007) 3 SCR 319 : (2007) 3 Supreme 185

Customs Act, 1962 — Section 111, 128A(3), 130E, 14, 14(1)Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 10A, 3, 4, 4(1), 4(2)
Supreme Court27 Feb 2007Dismissed

State of H.P. and Others Vs Gehar Singh

Supreme Court Of India · (2007) 113 FLR 434 : (2007) 2 JCR 194 : (2007) 8 JT 458 : (2007) 2 LLJ 381 : (2007) 3 SCALE 683 : (2007) 12 SCC 43 : (2007) 3 SCR 364 : (2008) 3 SLJ 139

Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 32
Supreme Court26 Feb 2007Allowed

Pune Municipal Corporation Vs State of Maharashtra and Others

Supreme Court Of India · AIR 2007 SC 2414 : (2007) AIRSCW 4287 : (2007) 5 ALLMR 425 : (2007) 3 AWC 2820 Supp : (2007) 3 GLR 2610 : (2007) 4 JT 87 : (2007) 3 SCALE 640 : (2007) 5 SCC 211 : (2007) 3 SCR 277 : (2007) 2 Supreme 779

Bombay Land Revenue Code, 1879 — Section 211, 65Limitation Act, 1963 — Article 113Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(2), 10(3), 10(5)
Supreme Court26 Feb 2007Dismissed

Ramesh Chander Singh Vs High Court of Allahabad and Another

Supreme Court Of India · (2007) 3 ACR 2513 : (2007) 4 ADJ 653 : (2007) 3 ALLMR 848 : (2007) 6 BomCR 865 : (2007) 113 FLR 841 : (2007) 4 JT 135 : (2007) 4 MLJ 1055 : (2007) 3 SCALE 559 : (2007) 4 SCC 247 : (2007) 3 SCR 198 : (2007) 2 UPLBEC 1184

Constitution of India, 1950 — Article 226, 235Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court26 Feb 2007Dismissed

Manager, ICICI Bank Ltd. Vs Prakash Kaur and Others

Supreme Court Of India · (2007) 2 ACR 2023 : (2007) 3 ADJ 211 : AIR 2007 SC 1349 : (2007) AIRSCW 1667 : (2007) 3 ALD 79 : (2007) 2 BC 226 : (2007) 2 CHN 63 Supp : (2007) 1 CompLJ 561 : (2007) 2 CTC 334 : (2007) 138 DLT 248 : (2007) 3 JCR 175 : (2007) 1 JKJ 23 : (2007) 4 JT 39 : (

Penal Code, 1860 (IPC) — Section 120B, 166, 167, 212, 217Prevention of Corruption Act, 1988 — Section 13