COURT ARCHIVE

Supreme Court Of India judgments

59,848 judgments · page 1,223 of 2,993

Supreme Court15 May 2007Dismissed

Oriental Insurance Co. Ltd. Vs Brij Mohan and Others

Supreme Court Of India · AIR 2007 SC 1971 : (2007) AIRSCW 3734 : (2007) 5 ALD 70 : (2007) 3 AWC 2471 Supp : (2007) 7 JT 472 : (2007) 3 KLT 123 : (2008) 1 LW 858 : (2007) 5 MLJ 312 : (2007) 148 PLR 88 : (2007) 4 RLW 3013 : (2007) 7 SCALE 753 : (2007) 7 SCC 56 : (2007) 6 SCR 843

Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 2(14), 2(44)

Supreme Court15 May 2007Disposed Of

Greater Kailash Part-II Welfare Association and Others Vs DLF Universal Ltd. and Others

Supreme Court Of India · (2008) 2 ALT 7 : (2007) 7 JT 260 : (2007) 7 SCALE 712 : (2007) 6 SCC 448 : (2007) 6 SCR 648

Supreme Court15 May 2007Dismissed

State of Bihar and Others Vs Bihar State +2 Lecturers Associations and Others

Supreme Court Of India · AIR 2007 SC 1948 : (2007) AIRSCW 3529 : (2007) 4 ALLMR 739 : (2007) 4 JCR 135 : (2007) 7 JT 273 : (2007) 7 SCALE 697 : (2008) 7 SCC 231 : (2007) 6 SCR 631 : (2008) 1 SLJ 26 : (2007) 5 Supreme 557 : (2007) 3 UPLBEC 2400

Constitution of India, 1950 — Article 12, 136, 14, 142, 16

Supreme Court15 May 2007Allowed

Asit Bhattacharjee Vs Hanuman Prasad Ojha and Others

Supreme Court Of India · (2007) 3 ACR 2954 : (2007) 2 ALD(Cri) 302 : (2007) 104 CLT 488 : (2007) CriLJ 3181 : (2008) 1 GLR 1 : (2007) 8 JT 138 : (2007) 4 RLW 3074 : (2007) 7 SCALE 241 : (2007) 5 SCC 786 : (2007) 6 SCR 939

Constitution of India, 1950 — Article 136, 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(1), 156(3), 162Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 467

Supreme Court15 May 2007Dismissed

S. Sethuraman Vs R. Venkataraman and Others

Supreme Court Of India · AIR 2007 SC 2499 : (2007) AIRSCW 4445 : (2007) 7 JT 82 : (2008) 1 LW 763 : (2007) 5 MLJ 449 : (2007) 7 SCALE 301 : (2007) 6 SCC 382 : (2007) 2 SCC(L&S) 471 : (2007) 6 SCR 922

Constitution of India, 1950 — Article 226Tamil Nadu Recognised Private Schools (Regulation) Act, 1973 — Section 14ATamil Nadu Recognised Private Schools (Regulation) Rules, 1974 — Rule 15, 15(4)

Supreme Court15 May 2007Allowed

Noorie Manure Mill, Sambhal Vs Commissioner, Trade Tax, U.P.

Supreme Court Of India · (2007) AIRSCW 5779 : (2007) 212 ELT 449 : (2007) 7 SCALE 345 : (2007) 10 SCC 478 : (2007) 6 SCR 893 : (2007) 5 Supreme 579 : (2007) 7 VST 545

Supreme Court15 May 2007Allowed

Benga Behera and Another Vs Braja Kishore Nanda and Others

Supreme Court Of India · (2007) AIRSCW 3741 : (2007) 5 ALD 97 : (2007) 104 CLT 552 : (2007) 8 JT 86 : (2008) 1 LW 241 : (2007) 5 MLJ 159 : (2008) 104 RD 61 : (2007) 7 SCALE 228 : (2007) 9 SCC 728 : (2007) 6 SCR 853

Evidence Act, 1872 — Section 63, 65, 68, 69, 70Registration Act, 1908 — Section 52, 58Succession Act, 1925 — Section 278, 63

Supreme Court15 May 2007Dismissed

Union of India (UOI) and Another Vs P.M. Rangasami

Supreme Court Of India · (2007) 2 ALD(Cri) 907 : (2007) 7 SCALE 541 : (2007) 7 SCR 693 : (2007) 4 UC 559

Economic Service Rules, 1961 — Rule 13

Supreme Court15 May 2007Allowed

Hardesh Ores Pvt. Ltd. Vs Hede and Company

Supreme Court Of India · (2007) 4 ALD 89 : (2007) 5 ALT 1 : (2007) 7 JT 150 : (2007) 5 MhLj 577 : (2007) 5 MLJ 187 : (2008) MPLJ 30 : (2007) 2 OLR 613 : (2007) 103 RD 371 : (2007) 7 SCALE 348 : (2007) 5 SCC 614 : (2007) 6 SCR 608

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11Limitation Act, 1963 — Article 113, 54, 58Registration Act, 1908 — Section 17, 49

Supreme Court15 May 2007Allowed

S.B. Bhattacharjee Vs S.D. Majumdar and Others

Supreme Court Of India · (2007) 7 JT 381 : (2007) 7 SCALE 190 : (2007) 10 SCC 513 : (2008) 1 SCC(L&S) 21 : (2007) 6 SCR 743 : (2008) 1 SLJ 139

Constitution of India, 1950 — Article 16, 309Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 251(1), 255(5)

Supreme Court15 May 2007Allowed

Gopal Singh Vs State Cadre Forest Officers'' Association and Others

Supreme Court Of India · (2007) 7 JT 167 : (2007) 7 SCALE 202 : (2007) 9 SCC 369 : (2007) 2 SCC(L&S) 819 : (2007) 6 SCR 586

Andaman and Nicobar Forest Service Rules, 1991 — Rule 10, 14, 17, 5Constitution of India, 1950 — Article 309Forest Act, 1927 — Section 2, 2(2), 32, 51A

Supreme Court15 May 2007Allowed

Prahalad Prabhudas Patel and Others Vs State of Gujarat

Supreme Court Of India · (2007) 3 ACR 3461 : (2007) 9 SCC 434

Criminal Procedure Code, 1973 (CrPC) — Section 227

Supreme Court15 May 2007Allowed

Sunil Balkrishna Bhoir Vs The State of Maharashtra

Supreme Court Of India · (2007) 2 ACR 2054 : (2007) 2 ALD(Cri) 478 : (2007) CriLJ 3277 : (2007) 7 SCALE 184 : (2007) 7 SCR 669

Penal Code, 1860 (IPC) — Section 141, 142, 147, 148, 149

Supreme Court15 May 2007Disposed Of

Management, Pandiyan Roadways Corp. Ltd. Vs N. Balakrishnan

Supreme Court Of India · (2007) 4 ALLMR 770 : (2007) 114 FLR 613 : (2007) 7 JT 510 : (2007) 2 LLJ 1046 : (2007) 6 MLJ 1675 : (2007) 7 SCALE 758 : (2007) 9 SCC 755 : (2007) 6 SCR 873

Apprenticeship Rules, 1992 — Rule 4BConstitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 33(2), 4(4)

Supreme Court15 May 2007Dismissed

R.V. Dev @ R. Vasudevan Nair Vs Chief Secretary, Govt. of Kerala and Others

Supreme Court Of India · AIR 2007 SC 2698 : (2007) AIRSCW 4876 : (2007) 5 ALD 52 : (2007) 4 ALT 35 : (2007) 104 CLT 576 : (2007) 4 JCR 37 : (2007) 7 JT 506 : (2007) 3 KLT 12 : (2008) 1 LW 128 : (2007) 5 MLJ 427 : (2007) 103 RD 437 : (2007) 7 SCALE 777 : (2007) 5 SCC 698 : (2007)

Civil Procedure Code, 1882 — Order 33 Rule 10, Order 33 Rule 11, 151, 152, 411

Supreme Court15 May 2007Dismissed

Oriental Insurance Co. Ltd. Vs Premlata Shukla and Others

Supreme Court Of India · (2007) 4 ALD 85 : (2007) 3 AWC 2476 Supp : (2007) 8 JT 575 : (2008) 1 LW 864 : (2007) 6 MLJ 669 : (2007) 3 MPHT 225 : (2007) 148 PLR 93 : (2007) 4 RLW 3394 : (2007) 7 SCALE 725 : (2007) 13 SCC 476 : (2007) 6 SCR 780

Motor Vehicles Act, 1988 — Section 140, 147(2), 166Penal Code, 1860 (IPC) — Section 304A

Supreme Court15 May 2007Dismissed

Sri Gedela Satchidananda Murthy (D) by LRs. Vs Dy. Commnr., Endowments Deptt., A.P. and Others

Supreme Court Of India · (2007) 6 ALD 44 : (2007) 3 CHN 152 Supp : (2007) 8 JT 10 : (2007) 5 MLJ 177 : (2007) 7 SCALE 614 : (2007) 5 SCC 677 : (2007) 6 SCR 762

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 2(22), 2(26), 38, 39, 77

Supreme Court15 May 2007Allowed

Subhadra Ankush Kshirsagar and Others Vs State of Maharashtra and Others

Supreme Court Of India · (2007) 3 AWC 3152 Supp : (2007) 7 SCALE 709 : (2007) 11 SCC 100

Bombay Police Act, 1951 — Section 31

Supreme Court15 May 2007Partly Allowed

Commissioner of Income Tax Vs P. Mohanakala

Supreme Court Of India · (2007) 210 CTR 20 : (2007) 291 ITR 278 : (2007) 7 JT 533 : (2007) 7 SCALE 599 : (2007) 6 SCC 21 : (2007) 6 SCR 680

Income Tax Act, 1961 — Section 255(4), 260(A), 68, 69

Supreme Court15 May 2007Disposed Of

Commissioner of Municipal Corporation, Shimla Vs Prem Lata Sood and Others

Supreme Court Of India · (2007) 7 JT 336 : (2007) 7 SCALE 737 : (2007) 11 SCC 40 : (2007) 6 SCR 898

Himachal Pradesh Municipal Corporation Act, 1994 — Section 222, 223, 243, 244, 245Himachal Pradesh Town and Country Planning Act, 1977 — Section 10, 10(3), 14, 17, 17(4)