All India Federation of Tax Practitioners and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2007 SC 2990 : (2007) AIRSCW 5437 : (2008) 5 CompLJ 488 : (2007) 211 CTR 449 : (2007) 120 ECC 451 : (2007) ECR 451 : (2007) 293 ITR 406 : (2007) 10 JT 305 : (2007) 6 MLJ 1062 : (2007) 10 SCALE 178 : (2007) 7 SCC 527 : (2007) 9 SCR 147 : (2007) 7 STR 6
