Supreme Court01 Nov 2007Disposed Of
Commissioner of Income Tax Vs Max India Ltd.
Supreme Court Of India · (2007) 213 CTR 266 : (2007) 295 ITR 282
Income Tax Act, 1961 — Section 263
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,194 of 2,993
Supreme Court31 Oct 2007Dismissed
A. Lewis and Another etc. Vs M.T. Ramamurthy and Others
Supreme Court Of India · AIR 2008 SC 493 : (2008) 6 ALT 23 : (2008) 1 CHN 158 Supp : (2007) 13 JT 79 : (2008) 1 KarLJ 711 : (2008) 1 MLJ 253 : (2007) 12 SCALE 750 : (2007) 14 SCC 87 : (2008) 1 UC 39
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Transfer of Property Act, 1882 — Section 53A
Supreme Court31 Oct 2007Dismissed
Paramjit Singh @ Mithu Singh Vs State of Punjab Through Secretary (Home)
Supreme Court Of India · (2008) 1 ACR 1082 : AIR 2008 SC 441 : (2008) 39 OCR 142 : (2007) 12 SCALE 728 : (2007) 13 SCC 530 : (2007) 11 SCR 776
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313, 379Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court31 Oct 2007Allowed
Girja Kumar and Others Vs State of Himachal Pradesh and Another
Supreme Court Of India · AIR 2008 SC 491 : (2008) 1 AWC 424 Supp : (2007) 13 JT 228 : (2007) 13 SCALE 1
Himachal Pradesh Land Revenue (Amendment) Act, 1989 — Section 163Himachal Pradesh Land Revenue Act, 1954 — Section 163, 163, 163(3)
Supreme Court31 Oct 2007Allowed
P. Vaikunta Shenoy and Co. Vs P. Hari Sharma
Supreme Court Of India · AIR 2008 SC 416 : (2008) 1 ALLMR 415 : (2008) 1 AWC 432 Supp : (2008) 1 BC 263 : (2007) 13 JT 518 : (2008) 1 KarLJ 161 : (2007) 4 KLT 985 : (2008) 3 MLJ 541 : (2007) 12 SCALE 640 : (2007) 11 SCR 725
Karnataka Money Lenders Act, 1961 — Section 2(10), 2(2)
Supreme Court31 Oct 2007Allowed
Prabha Arora and Another Vs Brij Mohini Anand and Others
Supreme Court Of India · AIR 2008 SC 643 : (2008) 1 AWC 325 Supp : (2007) 13 JT 230 : (2007) 4 KLT 1007 : (2008) 1 MLJ 144 : (2007) 12 SCALE 631 : (2007) 10 SCC 53 : (2007) 11 SCR 721
Trusts Act, 1882 — Section 51Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)(a)
Supreme Court31 Oct 2007Dismissed
Jaslok Hospital and Research center Vs Union of India (UOI) and Others
Supreme Court Of India · (2007) 122 ECC 317 : (2007) 148 ECR 317 : (2007) 218 ELT 170 : (2007) 12 SCALE 714 : (2007) 11 SCR 733
Supreme Court31 Oct 2007Allowed
New India Assurance Co. Ltd. Vs Kendra Devi and Others
Supreme Court Of India · AIR 2008 SC 490 : (2008) 1 AWC 103 Supp : (2008) 1 CTC 430 : (2007) 13 JT 56 : (2008) 2 MLJ 1056 : (2008) 39 OCR 439 : (2008) 39 OCR 239 : (2008) 149 PLR 226 : (2007) 12 SCALE 718 : (2007) 14 SCC 626
Motor Vehicles Act, 1988 — Section 147
Supreme Court31 Oct 2007Allowed
State of Haryana and Others Vs Navneet Verma
Supreme Court Of India · AIR 2008 SC 417 : (2008) 2 ALLMR 308 : (2008) 56 BLJR 267 : (2008) 1 CLT 112 : (2008) 2 CTC 416 : (2008) 3 JKJ 90 : (2007) 12 SCALE 738 : (2008) 2 SCC 65 : (2008) 1 SCC(L&S) 373 : (2007) 11 SCR 762 : (2008) 2 SLJ 113
Constitution of India, 1950 — Article 311(2)
Supreme Court31 Oct 2007Allowed
Veneet Agrawal Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 2008 SC 351 : (2007) AIRSCW 6923 : (2008) 1 BC 220 : (2008) 146 CompCas 344 : (2007) 12 SCALE 706 : (2007) 13 SCC 116 : (2007) 80 SCL 241 : (2007) 12 SCR 740
Securities and Exchange Board of India Act, 1992 — Section 10, 29, 30, 31Water (Prevention and Control of Pollution) Act, 1974 — Section 16
Supreme Court31 Oct 2007Disposed Of
State of Punjab and Others Vs Harbhajan Singh and Another
Supreme Court Of India · (2007) 115 FLR 1091 : (2007) 12 SCALE 633 : (2008) 2 SCC(L&S) 511 : (2007) 11 SCR 752 : (2008) 2 SLJ 121
Constitution of India, 1950 — Article 352Punjab Recruitment of Ex-servicemen Rules, 1982 — Rule 8
Supreme Court31 Oct 2007Allowed
Babu Lal and Others Vs Gram Panchayat, Deroli Jat and Others
Supreme Court Of India · (2007) 13 JT 506 : (2007) 12 SCALE 747 : (2007) 14 SCC 231
Punjab Village Common Lands (Regulation) Act, 1953 — Section 4Punjab Village Common Lands (Regulation) Act, 1961 — Section 443
Supreme Court31 Oct 2007Disposed Of
Bhudev Sharma Vs District Judge, Bulandshahr and Another
Supreme Court Of India · (2008) 1 ALLMR 416 : (2008) 1 AWC 476 Supp : (2008) 1 CLT 514 : (2007) 115 FLR 1006 : (2008) 3 JKJ 89 : (2007) 13 JT 154 : (2007) 12 SCALE 642 : (2008) 1 SCC 233 : (2008) 1 SCC(L&S) 170 : (2007) 11 SCR 730 : (2008) 2 SLJ 136
Supreme Court30 Oct 2007Disposed Of
Union of India (UOI) Vs Dr. Jai Dev Wig and Others
Supreme Court Of India · (2007) 10 SC CK 0126
Constitution of India, 1950 — Article 309, 311
Supreme Court26 Oct 2007Alowed
Vanasthali Textiles Industries Ltd. Vs Commissioner of Central Excise, Jaipur, Rajasthan
Supreme Court Of India · (2007) AIRSCW 6403 : (2007) 123 ECC 97 : (2007) 149 ECR 97 : (2007) 12 JT 377 : (2007) 12 SCALE 701 : (2007) 12 SCC 115 : (2007) 12 SCR 710 : (2007) 7 Supreme 428
Central Excise Rules, 1944 — Rule 173Q, 209, 209(2), 9(2)Central Excises and Salt Act, 1944 — Section 11A(1), 11AC
Supreme Court25 Oct 2007
State of U.P. and Others Vs Lalta Prasad Vaish
Supreme Court Of India · (2007) 12 SCALE 592 : (2007) 13 SCC 463 : (2007) 11 SCR 670
Constitution of India, 1950 — Article 254, 254(2)Industries (Development and Regulation) Act, 1951 — Section 15, 16, 18G, 2
Supreme Court25 Oct 2007Dismissed
State of Punjab and Others Vs Surinder Singh and Another
Supreme Court Of India · (2007) 115 FLR 1003 : (2008) 3 JKJ 99 : (2007) 13 JT 576 : (2008) 2 LLJ 1 : (2007) 12 SCALE 602 : (2007) 13 SCC 231 : (2008) 2 SCC(L&S) 597 : (2007) 11 SCR 707 : (2008) 1 SLJ 304
Supreme Court25 Oct 2007
Modipon Fibre Company, Modinagar, U.P. Vs Commissioner of Central Excise, Meerut
Supreme Court Of India · (2007) 122 ECC 401 : (2007) 148 ECR 401 : (2007) 12 JT 458 : (2007) 10 SCC 3 : (2007) 11 SCR 688
Central Excise Rules, 1944 — Rule 173C, 8Central Excises and Salt Act, 1944 — Section 11A, 35L, 4, 4(2), 4(4)Customs Tariff Act, 1975 — Section 3
Supreme Court25 Oct 2007
Smt. Seema Vs Ashwani Kumar
Supreme Court Of India · (2007) 6 ALT 39 : (2008) 1 AWC 318 Supp : (2008) 1 CLT 493 : (2007) 5 CTC 460 : (2007) 2 DMC 755 : (2007) 12 JT 424 : (2008) 1 SCC 180 : (2007) 11 SCR 663
Hindu Marriage Act, 1955 — Section 8, 8(2)Jammu and Kashmir Christian Marriage and Divorce Act, 1957 — Section 26, 37Jammu and Kashmir Muslim Marriages Registration Act, 1981 — Section 3
Supreme Court25 Oct 2007Allowed
Dayanand Vedic Vidhalaya Sanchalak Samiti Vs Education Inspector, Greater Bombay and Another
Supreme Court Of India · AIR 2008 SC 577 : (2008) 1 AWC 321 Supp : (2007) 13 JT 580 : (2007) 12 SCALE 604 : (2007) 11 SCR 705