Supreme Court29 Nov 2007Allowed
Commissioner of Income Tax Vs R. Pratap
Supreme Court Of India · (2007) 11 SC CK 0017
Income Tax Act, 1961 — Section 80HH
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,189 of 2,993
Supreme Court29 Nov 2007Allowed
Didigam Bikshapathi and Another Vs State of A.P.
Supreme Court Of India · (2008) 2 ACR 1425 : AIR 2008 SC 527 : (2008) 1 ALD(Cri) 105 : (2008) 106 CLT 313 : (2008) CriLJ 724 : (2007) 13 JT 166 : (2008) 39 OCR 387 : (2007) 3 SCALE 535 : (2008) 2 SCC 403 : (2007) 12 SCR 694
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 306
Supreme Court28 Nov 2007Disposed Of
Amit Kumar Vs State of U.P. and Others
Supreme Court Of India · AIR 2008 SC 592 : (2008) 2 CLT 193 : (2007) 3 SCALE 515 : (2008) 1 SCC 528 : (2007) 10 VST 757
Uttar Pradesh Entertainments and Betting Tax Act, 1979 — Section 11(3), 12, 5
Supreme Court28 Nov 2007Dismissed
Special Deputy Collector (L.A.) Vs N. Vasudeva Rao and Others
Supreme Court Of India · AIR 2008 SC 944 : (2008) AIRSCW 435 : (2008) 3 ALD 38 : (2007) 3 SCALE 508 : (2007) 12 SCR 625 : (2007) 8 Supreme 631
Constitution of India, 1950 — Article 215
Supreme Court28 Nov 2007Dismissed
Sarva Shramik Sanghatana (K.V), Mumbai Vs State of Maharashtra and Others
Supreme Court Of India · AIR 2008 SC 946 : (2008) 2 ALLMR 314 : (2008) 3 BomCR 758 : (2008) 2 CLT 169 : (2008) 2 LLJ 501 : (2008) 1 MLJ 137 : (2007) 3 SCALE 525 : (2008) 1 SCC 494 : (2008) 1 SCC(L&S) 215 : (2007) 12 SCR 645
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(4), Order 7 Rule 7, 11Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25O, 25O(1), 25O(3), 25O(5), 25O(6)
Supreme Court28 Nov 2007Dismissed
Yadvendra Arya and Another Vs Mukesh Kumar Gupta
Supreme Court Of India · AIR 2008 SC 773 : (2007) 13 JT 287 : (2007) 3 SCALE 502 : (2008) 2 SCC 144 : (2007) 1 SCR 615
Constitution of India, 1950 — Article 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 11, 11(1), 13(3), 21(1)
Supreme Court28 Nov 2007Disposed Of
Personal Manager, SBI and Another Vs Krishna Grameena Bank Employees Union and Another
Supreme Court Of India · (2007) 13 JT 210 : (2008) 1 KarLJ 62 : (2008) 1 LLJ 894 : (2007) 3 SCALE 575 : (2007) 13 SCC 262 : (2008) 2 SCC(L&S) 608 : (2007) 12 SCR 632 : (2008) 1 UPLBEC 482
Constitution of India, 1950 — Article 32National Bank for Agriculture and Rural Development Act, 1981 — Section 10, 17(1), 38State Bank of India Act, 1955 — Section 18
Supreme Court28 Nov 2007Dismissed
Nagendra Chandra Vs State of Jharkhand and Others
Supreme Court Of India · (2008) 1 ALLMR 443 : (2008) 2 CLT 683 : (2008) 1 JCR 225 : (2007) 3 SCALE 491 : (2008) 1 SCC(L&S) 348 : (2007) 12 SCR 608
Constitution of India, 1950 — Article 12, 14, 16, 16(1)Recruitment and Promotion Rules — Rule 1.5
Supreme Court27 Nov 2007Dismissed
Chaturbhuj Vs Sita Bai
Supreme Court Of India · (2008) 1 LW(Cri) 615
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
Supreme Court27 Nov 2007Disposed Of
Uttaranchal Forest Hospital Trust Vs Dinesh Kumar
Supreme Court Of India · (2008) 2 CLT 205 : (2008) 116 FLR 1144 : (2007) 13 JT 515 : (2008) 1 LLJ 565 : (2007) 3 SCALE 499 : (2008) 1 SCC 542 : (2007) 1 SCR 573
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
Supreme Court27 Nov 2007Allowed
Chief Commissioner of Income Tax and Others Vs Smt. Susheela Prasad and Others
Supreme Court Of India · (2008) 116 FLR 374 : (2007) 13 JT 503 : (2008) 1 LLJ 857 : (2007) 3 SCALE 406 : (2008) 2 SCC(L&S) 486 : (2007) 12 SCR 585
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14
Supreme Court27 Nov 2007Dismissed
U.P. Forest Corporation and Another Vs Dy. Commissioner of Income Tax, Lucknow
Supreme Court Of India · (2007) 213 CTR 473 : (2008) 297 ITR 1 : (2007) 1 SCR 601
General Clauses Act, 1897 — Section 3(31)Income Tax Act, 1961 — Section 10(20), 11, 11(1), 12, 12AIncome Tax Rules, 1962 — Rule 17A
Supreme Court27 Nov 2007Dismissed
Kannan (dead) by Lrs. and Others Vs V.S. Pandurangam (dead) by Lrs. and Others
Supreme Court Of India · AIR 2008 SC 951 : (2008) 1 ALLMR 472 : (2008) 1 ALT 13 : (2008) 1 CHN 151 Supp : (2007) 13 JT 523 : (2008) 2 LW 520 : (2008) 1 MhLj 523 : (2008) 1 MPHT 453 : (2007) 3 SCALE 511 : (2007) 12 SCR 591
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 100(4)
Supreme Court27 Nov 2007Dismissed
State of Haryana and Others Vs Babu Singh
Supreme Court Of India · (2008) 2 MhLj 907 : (2008) MPLJ 55 : (2007) 3 SCALE 552 : (2008) 2 SCC 85 : (2008) 1 SCC(L&S) 386
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226Punjab Civil Services Rules, 1952 — Rule 2.2, 5.1, 5.32B, 6.1, 6.16
Supreme Court27 Nov 2007Disposed Of
Janak Raj Vs Pardeep Kumar
Supreme Court Of India · AIR 2008 SC 542 : (2008) 1 JKJ 9 : (2007) 13 JT 577 : (2008) 2 MLJ 929 : (2007) 3 SCALE 522 : (2007) 12 SCC 555 : (2007) 12 SCR 596
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11, 11(1), 11(4), 12, 12(3)
Supreme Court27 Nov 2007Allowed
G.K. Choksi and Company Vs Commissioner of Income Tax, Gujarat
Supreme Court Of India · (2008) 1 CLT 515 : (2007) 13 JT 182 : (2008) 1 SCC 246 : (2007) 12 SCR 561
Income Tax Act, 1961 — Section 2, 2(13), 2(36), 256(1), 28
Supreme Court26 Nov 2007Allowed
Union of India (UOI) and Another Vs Vicco Laboratories
Supreme Court Of India · (2008) 3 ALLMR 453 : (2008) 2 CTC 511 : (2007) 123 ECC 278 : (2007) 149 ECR 278 : (2007) 218 ELT 647 : (2008) 4 MLJ 1272 : (2007) 3 SCALE 481 : (2007) 13 SCC 270 : (2007) 1 SCR 534
Central Excise (Amendment) Act, 1994 — Section 118Central Excises and Salt Act, 1944 — Section 11B
Supreme Court26 Nov 2007Allowed
Honda Siel Power Products Ltd. Vs Commissioner of Income Tax, Delhi
Supreme Court Of India · (2008) 221 ELT 11 : (2007) 13 JT 481 : (2007) 3 SCALE 472 : (2007) 12 SCR 552 : (2008) 9 STC 117 : (2008) 1 UJ 10 : (2008) 12 VST 200
Companies Act, 1956 — Section 209(3)Income Tax Act, 1961 — Section 145, 154, 254(2), 43(2), 43A
Supreme Court23 Nov 2007Dismissed
Director, Sree Chithira Thirunal Institute for Medical Science and Technology and Another Vs M. Pushkaran
Supreme Court Of India · AIR 2008 SC 559 : (2008) 1 CLT 106 : (2008) 3 JKJ 56 : (2007) 13 JT 315 : (2007) 3 SCALE 424 : (2008) 1 SCC 448 : (2008) 1 SCC(L&S) 258 : (2007) 12 SCR 465
Constitution of India, 1950 — Article 14
Supreme Court23 Nov 2007Allowed
Union of India (UOI) and Others Vs Amar Singh
Supreme Court Of India · (2008) 3 JKJ 62 : (2007) 13 JT 281 : (2007) 3 SCALE 454 : (2008) 2 SCC(L&S) 936 : (2007) 1 SCR 498
Central Civil Services (Pension) Act — Section 2Central Civil Services (Pension) Rules, 1972 — Rule 2, 24Central Reserve Police Force Act, 1949 — Section 11(1), 18