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Supreme Court Of India judgments

59,848 judgments · page 1,168 of 2,993

Supreme Court21 Feb 2008Dismissed

Sat Pal Puri Vs Punjab State Electricity Board and Others

Supreme Court Of India · AIR 2008 SC 1729 : (2009) 2 ALT 8 : (2008) 1 CLT 758 : (2008) 119 FLR 602 : (2008) 3 LLJ 296 : (2008) 4 SCALE 169 : (2008) 4 SCC 216 : (2008) 1 SCC(L&S) 1009 : (2009) 1 SLJ 397

Electricity (Supply) Act, 1948 — Section 12, 5, 79Industrial Disputes Act, 1947 — Section 33C(2)
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Supreme Court21 Feb 2008Allowed

Som Mittal Vs Government of Karnataka

Supreme Court Of India · AIR 2008 SC 1528 : (2008) AIRSCW 1640 : (2008) 2 ALT(Cri) 439 : (2008) 56 BLJR 979 : (2008) CriLJ 1927 : (2008) 3 JT 52 : (2008) 3 KLT 219 : (2008) 2 LW(Cri) 981 : (2008) 1 OLR 605 : (2008) 2 SCALE 717 : (2008) 3 SCC 574 : (2008) 1 UJ 330

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 200, 438, 482Karnataka Shops and Commercial Establishments Act, 1961 — Section 25, 3, 30(1), 30(3)Penal Code, 1860 (IPC) — Section 302
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Supreme Court21 Feb 2008Allowed

Commissioner of Customs Vs Ferodo India Pvt. Ltd.

Supreme Court Of India · (2008) 3 CLT 14 : (2008) 125 ECC 297 : (2008) 151 ECR 297 : (2008) 224 ELT 23 : (2008) 3 JT 15 : (2008) 3 SCALE 153 : (2008) 4 SCC 563

Customs Act, 1962 — Section 14, 14(1), 14(1A)Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 — Rule 3, 4, 4(1), 4(3), 5
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Supreme Court21 Feb 2008Dismissed

State of Rajasthan Vs Lala @ Abdul Salam

Supreme Court Of India · AIR 2008 SC 1497 : (2008) AIRSCW 1586 : (2008) CriLJ 2076 : (2008) 3 JT 69 : (2008) NCC 481 : (2008) 2 SCALE 692 : (2008) 11 SCC 145

Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307
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Supreme Court21 Feb 2008Allowed

Central Bureau of Investigation Vs K.M. Sharan

Supreme Court Of India · (2008) AIRSCW 2899 : (2008) AIRSCW 1649 : (2008) 56 BLJR 1210 : (2008) CriLJ 2027 : (2008) 2 CTC 319 : (2008) 2 JT 595 : (2008) 39 OCR 941 : (2008) 3 SCALE 1 : (2008) 4 SCC 471 : (2008) 3 Supreme 331 : (2008) 1 UJ 437

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120B, 193
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Supreme Court21 Feb 2008Allowed

Mundrika Dubey and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 2008 SC 1533 : (2008) CLT 816 : (2008) 118 FLR 826 : (2008) 3 JCR 1 : (2008) 3 JT 156 : (2008) 2 LLJ 460 : (2008) 3 MLJ 300 : (2008) OLR 816 : (2008) 2 SCALE 684 : (2008) 4 SCC 458 : (2008) 1 SCC(L&S) 1050 : (2008) 2 SLJ 458 : (2008) 2 UPLBEC 1405

Bihar Rajya Shakari Bhumi Vikas Bank Samiti Rules — Rule 232, 235
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Supreme Court21 Feb 2008Allowed

Sunil @ Balo Das and Others Vs Rajesh Das and Others

Supreme Court Of India · (2008) CLT 857 : (2008) 3 JT 113 : (2008) 2 LW(Cri) 1084 : (2008) 1 OLR 733 : (2008) 2 SCALE 687 : (2008) 13 SCC 246

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 364, 366A, 368
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Supreme Court20 Feb 2008Dismissed

K.V. Rami Reddi Vs Prema

Supreme Court Of India · AIR 2008 SC 1534 : (2008) AIRSCW 1664 : (2008) 2 AWC 1422 Supp : (2008) 2 CHN 70 Supp : (2008) 1 CTLJ 315 : (2008) 3 JT 115 : (2008) 2 LW 903 : (2008) 2 MLJ 1100 : (2008) 2 SCALE 622 : (2009) 17 SCC 308

Civil Procedure (Madras Amendment) Act, 1930 — Order 20 Rule 1(1)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 3, Order 20 Rule 4(2), Order 20 Rule 5, 152
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Supreme Court20 Feb 2008Dismissed

Board of Directors, H.P.T.C. and Another Vs K.C. Rahi

Supreme Court Of India · (2008) 3 ALLMR 465 : (2008) 6 ALT 30 : (2008) 56 BLJR 1228 : (2008) 2 CHN 38 Supp : (2008) 116 FLR 1171 : (2008) 3 JT 315 : (2008) 2 LLJ 1086 : (2008) 7 MLJ 488 : (2008) 3 SCALE 72 : (2008) 11 SCC 502 : (2009) 1 SLJ 467 : (2008) 2 UPLBEC 2016

Constitution of India, 1950 — Article 226
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Supreme Court20 Feb 2008Allowed

Ramakrishna Pillai and Another Vs Muhammed Kunju and Others

Supreme Court Of India · AIR 2008 SC 1601 : (2008) AIRSCW 1774 : (2008) 2 AWC 1425 Supp : (2008) 3 CHN 216 Supp : (2008) 2 CLT 492 : (2008) 1 CTLJ 320 : (2008) 3 JCR 125 : (2008) 3 JT 249 : (2008) 2 KLJ 443 : (2008) 2 KLT 443 : (2008) 2 LW 907 : (2008) 4 MhLj 602 : (2008) 2 MLJ 1

Specific Relief Act, 1963 — Section 20
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