Supreme Court04 Mar 2008Dismissed
Commissioner of Income Tax Vs Xpro India Ltd.
Supreme Court Of India · (2008) 215 CTR 400 : (2008) 300 ITR 337 : (2010) 14 SCC 791 : (2008) 168 TAXMAN 181
Income Tax Act, 1961 — Section 234B, 260A
COURT ARCHIVE
Supreme Court Of India judgments
59,848 judgments · page 1,164 of 2,993
Supreme Court04 Mar 2008Dismissed
Asstt. Commissioner of Income Tax Vs Surat City Gymkhana
Supreme Court Of India · (2008) 216 CTR 23 : (2008) 300 ITR 214 : (2008) 14 SCC 169 : (2008) 170 TAXMAN 612
Income Tax Act, 1961 — Section 10, 12A, 2
Supreme Court04 Mar 2008Partly Allowed
Salekh Chand (Dead) by Lrs. Vs Satya Gupta and Others
Supreme Court Of India · (2009) 2 ALT 22 : (2008) 2 AWC 2094 Supp : (2008) 5 MLJ 117 : (2008) 4 SCALE 377 : (2008) 13 SCC 119
Hindu Adoptions and Maintenance Act, 1956 — Section 3, 4, 5, 6, 8
Supreme Court03 Mar 2008Dismissed
Moriroku UT India (P) Ltd. Vs State of U.P. and Others
Supreme Court Of India · (2008) 3 CLT 3 : (2008) 224 ELT 365 : (2008) 3 JT 508 : (2008) 4 SCALE 27 : (2008) 4 SCC 548 : (2008) 15 VST 559
Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2000 — Rule 3, 6Central Excises and Salt Act, 1944 — Section 3, 4(1)Customs Valuation (Determination of Price of Imported Goods) Rules, 1988 &mda
Supreme Court03 Mar 2008Dismissed
Kailash Vs State of Rajasthan and Another
Supreme Court Of India · (2008) 2 ACR 1185 : AIR 2008 SC 1564 : (2008) AIRSCW 1717 : (2008) CriLJ 1914 : (2008) 3 JT 279 : (2008) 4 PLJR 246 : (2008) 3 SCALE 338 : (2008) 14 SCC 51
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 319(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 24, 308
Supreme Court03 Mar 2008Allowed
Vinay D. Nagar Vs State of Rajasthan
Supreme Court Of India · (2008) 2 ACR 1265 : AIR 2008 SC 1558 : (2008) AIRSCW 1709 : (2008) 2 CALLT 56 : (2008) CriLJ 1907 : (2008) 3 JT 200 : (2008) NCC 537 : (2008) 40 OCR 141 : (2008) 3 PLJR 439 : (2008) 3 SCALE 315 : (2008) 5 SCC 597
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 162(1), 164, 313Evidence Act, 1872 — Section 145, 27, 32, 32(1), 32(2)Penal Code, 1860 (IPC) — Section 201, 302, 323, 328, 342
Supreme Court03 Mar 2008Allowed
State of Maharashtra and Others Vs Bhaurao Punjabrao Gawande
Supreme Court Of India · (2008) 2 ACR 1189 : AIR 2008 SC 1705 : (2008) AIRSCW 2000 : (2008) 3 JT 161 : (2008) 40 OCR 157 : (2008) 3 SCALE 356 : (2008) 3 SCC 613
Bombay Police Act, 1951 — Section 59Constitution of India, 1950 — Article 14, 22, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 110, 111
Supreme Court03 Mar 2008Allowed
Shantabai and Others Vs State of Maharashtra
Supreme Court Of India · (2008) 2 ACR 1273 : AIR 2008 SC 1571 : (2008) AIRSCW 1735 : (2008) 2 ALT(Cri) 290 : (2008) CriLJ 2048 : (2008) 3 JT 130 : (2008) 40 OCR 187 : (2008) 3 SCALE 325
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
Supreme Court03 Mar 2008Dismissed
D.G. Railway Protection Force and Others Vs K. Raghuram Babu
Supreme Court Of India · AIR 2008 SC 1958 : (2008) AIRSCW 2263 : (2008) 3 ALD 108 : (2008) 4 ALLMR 447 : (2009) 2 ALT 27 : (2008) 117 FLR 375 : (2008) 3 JT 140 : (2008) 4 MLJ 113 : (2008) 1 OLR 697 : (2008) 3 PLJR 269 : (2008) 3 SCALE 453 : (2008) 4 SCC 406 : (2008) 1 SCC(L&S) 10
Railway Protection Force Rules, 1987 — Rule 153(8), 153.10
Supreme Court03 Mar 2008Allowed
Reshma Bano Vs State of Uttar Pradesh and Others
Supreme Court Of India · (2008) 2 ACR 1328 : (2008) 3 JT 419 : (2008) 1 OLR 602 : (2008) 3 SCALE 343 : (2008) 5 SCC 791
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482
Supreme Court03 Mar 2008Allowed
Rekha Patel Vs Pankaj Verma and Others
Supreme Court Of India · (2008) 2 ACR 1251 : (2008) CLT 859 : (2008) 1 DMC 607 : (2008) 3 JT 471 : (2008) OLR 859 : (2008) 1 OLR 757 : (2008) 3 SCALE 497 : (2008) 4 SCC 17
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 437(3), 438, 439, 46(1)Dowry Prohibition Act, 1961 — Section 3, 4
Supreme Court03 Mar 2008Dismissed
K.L.E. Society and Others Vs Siddalingesh
Supreme Court Of India · (2008) 2 ACR 1153 : AIR 2008 SC 1702 : (2008) AIRSCW 4829 : (2008) AIRSCW 1993 : (2009) 1 ALT(Cri) 38 : (2008) 3 GLH 221 : (2008) 3 JT 410 : (2008) 3 KarLJ 393 : (2008) 40 OCR 251 : (2008) 3 SCALE 490 : (2008) 4 SCC 541 : (2008) 1 SCC(L&S) 1071 : (2008) 4
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Industrial Disputes Act, 1947 — Section 33C(2)Penal Code, 1860 (IPC) — Section 34, 403, 405, 415
Supreme Court03 Mar 2008Allowed
Renu Kumari Vs Sanjay Kumar and Others
Supreme Court Of India · (2008) 2 ACR 2079 : (2009) AIRSCW 1712 : (2008) 4 JT 456 : (2008) 1 OLR 827 : (2008) 4 SCALE 294 : (2008) 12 SCC 346
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 239, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A
Supreme Court03 Mar 2008Dismissed
Najeeb and Others Vs State of Kerala
Supreme Court Of India · AIR 2008 SC 1880 : (2009) 1 ALT 31 : (2008) 1 CLT 90 : (2008) 3 JT 586 : (2008) 2 KLT 242 : (2008) 4 MLJ 388 : (2008) 3 SCALE 410 : (2008) 4 SCC 691
Kerala Land Reforms Act, 1963 — Section 103, 81, 81(1), 85, 87
Supreme Court03 Mar 2008Allowed
Kashmir Singh Vs Harnam Singh and Another
Supreme Court Of India · AIR 2008 SC 1749 : (2008) AIRSCW 2417 : (2008) 4 JT 24 : (2008) 4 RLW 3352 : (2008) 4 SCALE 300 : (2008) 12 SCC 796
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 100(3), 100(4), 100(5)Constitution of India, 1950 — Article 133(1)
Supreme Court29 Feb 2008Allowed
Bechaarbhai S. Prajapati Vs State of Gujarat
Supreme Court Of India · (2008) 2 ACR 1637 : (2009) CriLJ 1158 : (2008) 4 JCR 50 : (2008) 3 JT 262 : (2008) 3 SCALE 284 : (2008) 11 SCC 163
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 7, 7(2)
Supreme Court29 Feb 2008Allowed
Ravi Prakash Agarwal and Others Vs Rajesh Prasad Agarwal and Others
Supreme Court Of India · (2008) 3 ALT 34 : (2008) 2 AWC 1291 Supp : (2009) 1 CLR 741 : (2008) 3 JT 196 : (2008) 105 RD 214 : (2009) 1 RLW 745 : (2008) 3 SCALE 262 : (2008) 12 SCC 144
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
Supreme Court29 Feb 2008Dismissed
Pepsu Road Transport Corp. Vs Rawel Singh
Supreme Court Of India · (2009) 1 ALT 30 : (2008) 2 CLT 287 : (2008) 117 FLR 354 : (2008) 3 JT 493 : (2008) 2 LLJ 635 : (2008) 4 MLJ 383 : (2008) 4 SCALE 1 : (2008) 4 SCC 42 : (2008) 1 SCC(L&S) 996 : (2008) 2 UPLBEC 2010
Constitution of India, 1950 — Article 136Industrial Disputes Act, 1947 — Section 10, 11A
Supreme Court29 Feb 2008Dismissed
Puran Ram Vs Bhaguram and Another
Supreme Court Of India · AIR 2008 SC 1960 : (2008) AIRSCW 2265 : (2008) 3 ALLMR 843 : (2008) 3 CHN 145 Supp : (2008) 2 CTC 224 : (2008) 3 JCR 26 : (2008) 4 JT 37 : (2008) 4 KLT 233 : (2008) 3 LW 53 : (2008) 4 MhLj 1 : (2008) 4 MLJ 258 : (2008) MPLJ 273 : (2008) 1 OLR 735 : (2008)
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 26, 26(4)
Supreme Court29 Feb 2008Dismissed
Kendriya Vidyalaya Sangathan and Another Vs Satbir Singh Mahla
Supreme Court Of India · AIR 2008 SC 1612 : (2008) AIRSCW 1790 : (2008) 3 ALLMR 850 : (2008) 6 ALT 31 : (2008) 2 AWC 1300 Supp : (2008) 105 CLT 647 : (2008) 3 JT 327 : (2008) 3 MLJ 959 : (2008) 1 OLR 612 : (2008) 3 SCALE 313 : (2008) 4 SCC 445 : (2008) 1 SCC(L&S) 1046 : (2008) 2